High Courts08 Sept 1958Dismissed
Jona Ramanna and Another Vs Jannita Tatayya and Another
Orissa High Court · (1958) 24 CLT 470
Limitation Act, 1963 — Section 19
COURT ARCHIVE
Orissa High Court judgments, 1958
156 judgments · page 4 of 8
High Courts04 Sept 1958Dismissed
Jagannath Dalai Vs Rama Chandra Nahak and Others
Orissa High Court · AIR 1959 Ori 26
Representation of the People Act, 1951 — Section 117, 80, 81, 90(3)
High Courts02 Sept 1958Dismissed
Ramani Bewa Vs Bansidhar Naik and Others
Orissa High Court · (1959) 25 CLT 153
Criminal Procedure Code, 1898 (CrPC) — Section 417, 417(4)Limitation Act, 1963 — Section 10, 11, 12, 13, 14Penal Code, 1860 (IPC) — Section 323
High Courts26 Aug 1958Dismissed
Motilal Kumbhar Vs State of Orissa
Orissa High Court · (1958) 24 CLT 445
Criminal Procedure Code, 1898 (CrPC) — Section 52Penal Code, 1860 (IPC) — Section 235, 243
High Courts25 Aug 1958Dismissed
Nanda Kishore Chiranjilal and Another Vs Union of India (UOI)
Orissa High Court · AIR 1960 Ori 141 : (1959) 25 CLT 260
Railways Act, 1890 — Section 72A, 74C, 74D
High Courts25 Aug 1958Dismissed
Bhajanlal Kamani and Another Vs Ramprasad Narsingh Das and Others
Orissa High Court · (1958) 24 CLT 254
Civil Procedure Code, 1908 (CPC) — Order 28 Rule 1, 115Orissa House Rent Control Act, 1954 — Section 4, 6
High Courts22 Aug 1958Dismissed
Raghu Sutar and Others Vs Nrusingha Nath Thakur and Others
Orissa High Court · AIR 1959 Ori 148
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 3, Order 22 Rule 4, Order 41 Rule 4
High Courts20 Aug 1958Dismissed
Bhima Sahu Vs Dukhei Sahu
Orissa High Court · AIR 1959 Ori 57 : (1958) 24 CLT 464 : (1959) CriLJ 500
Criminal Procedure Code, 1898 (CrPC) — Section 258
High Courts20 Aug 1958
Sukra Oram Vs State of Orissa
Orissa High Court · AIR 1959 Ori 21 : (1959) 25 CLT 212 : (1959) CriLJ 213
Penal Code, 1860 (IPC) — Section 307, 326
High Courts18 Aug 1958
State Vs Abanikanta Roy and Another
Orissa High Court · AIR 1959 Ori 69
Bar Councils Act, 1926 — Section 10
High Courts18 Aug 1958Allowed
Raghunath Padhy Vs Ratnakar Naik and Another Purna Chandra Dolbehera Vs Raghunath Padhy and Another
Orissa High Court · (1965) 31 CLT 695
Constitution of India, 1950 — Article 22Criminal Procedure Code, 1898 (CrPC) — Section 60, 61Penal Code, 1860 (IPC) — Section 161, 166, 323, 330, 352
High Courts12 Aug 1958Dismissed
Malcolm Angus Tulloch Vs The Revenue Commissioner and Others
Orissa High Court · (1958) 9 STC 799
Constitution of India, 1950 — Article 226
High Courts08 Aug 1958Allowed
Narendranalh Mohanty Vs Anirudhanath Mohanty
Orissa High Court · (1958) 24 CLT 389
Criminal Procedure Code, 1898 (CrPC) — Section 247, 342Penal Code, 1860 (IPC) — Section 323
High Courts07 Aug 1958Allowed
The Puri Monicipality Vs Narayan Panda
Orissa High Court · (1958) 24 CLT 390
Bihar and Orissa Municipal Act, 1922 — Section 119, 150, 156, 86, 98
High Courts07 Aug 1958
G.V. Ramamurty Patnaik Vs P. Pani, Magistrate, I Class and Ex-officio Munsif
Orissa High Court · AIR 1959 Ori 22
Bar Councils Act, 1926 — Section 10Legal Practitioners Act, 1879 — Section 13, 14
High Courts07 Aug 1958Dismissed
Krishna Patro Vs Berhampur Municipality
Orissa High Court · (1959) 25 CLT 376
Contract Act, 1872 — Section 107, 39, 63, 73
High Courts07 Aug 1958Allowed
Sudhir Soloman and Others Vs The State
Orissa High Court · (1958) 24 CLT 408
Criminal Procedure Code, 1898 (CrPC) — Section 561, 561AElectricity Act, 1910 — Section 20, 20(1), 20(3), 20(5)Penal Code, 1860 (IPC) — Section 418, 441, 448
High Courts06 Aug 1958Allowed
Harihar Pati Vs Sisir Kumar Bose and Others
Orissa High Court · AIR 1959 Ori 41
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 2, Order 22 Rule 3, Order 41 Rule 4, 47
High Courts06 Aug 1958Dismissed
Sri Baoribandhu Ojha and Dharmanda Chowdhury Vs Khageswar Chhatoi
Orissa High Court · (1958) 24 CLT 421
Criminal Procedure Code, 1898 (CrPC) — Section 107, 151, 202, 203
High Courts05 Aug 1958
Annada Devi Vs Banchhanidhi Samantaray
Orissa High Court · AIR 1959 Ori 1
Legal Practitioners Act, 1879 — Section 13, 14