COURT ARCHIVE

Orissa High Court judgments, 1952

83 judgments · page 5 of 5

High Courts17 Jan 1952Allowed

Sri Rama Chandra Mardaraj Deo Vs Collector of Agricultural Income Tax

Orissa High Court · AIR 1952 Ori 281 : (1952) 18 CLT 88 : (1952) 22 ITR 220

Orissa Agricultural Income Tax Act, 1947 — Section 2, 28, 29, 29(2), 29(3)Orissa Agricultural Income Tax Rules, 1948 — Rule 3(2)

High Courts11 Jan 1952

Orissa High Court · AIR 1952 Ori 350

Criminal Procedure Code, 1898 (CrPC) — Section 156, 173, 208, 286

High Courts07 Jan 1952

Orissa High Court · AIR 1952 Ori 318

Constitution of India, 1950 — Article 19, 19(2), 215, 366, 366(10)Contempt of Courts Act, 1971 — Section 1, 2, 3