High Courts06 Feb 1951Allowed
Sri Jagannath Mahaprabhu and Another Vs Bhagaban Das and Others
Orissa High Court · AIR 1951 Ori 255
Limitation Act, 1908 — Article 134A, 142, 144
COURT ARCHIVE
Orissa High Court judgments, 1951
64 judgments · page 4 of 4
High Courts31 Jan 1951Dismissed
Thangudu Varaha Narasimhamurty Vs The State
Orissa High Court · AIR 1951 Ori 251 : (1951) 17 CLT 108
Constitution of India, 1950 — Article 19(1), 22(6)Preventive Detention Act, 1950 — Section 3(1), 7
High Courts29 Jan 1951
Sudhakar Jena Vs Gobardhan Sahu and another
Orissa High Court · AIR 1952 Ori 212
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts22 Jan 1951
Bala Majhi Vs The State of Orissa
Orissa High Court · AIR 1951 Ori 168
Criminal Procedure Code, 1898 (CrPC) — Section 164, 164(3), 533Evidence Act, 1872 — Section 24, 26, 29, 80, 91