Tribunals and Commissions05 Dec 2002Revision Petition dismissed
Bajaj Auto Ltd. Vs ANURAG KAPOOR
National Consumer Disputes Redressal Commission · 2003 1 CPJ 203
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 929 of 1,389
Tribunals and Commissions05 Dec 2002Allowed
SAMRAT TEXTILE PVT. LTD. Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 0 CTJ 905 : 2003 1 CPC 624 : 2003 1 CPJ 183 : 2003 1 CPR 335 : 2003 2 CLT 560
Tribunals and Commissions05 Dec 2002Revision Petition dismissed
CENTRAL BANK OF INDIA Vs BYU HAZARIKA
National Consumer Disputes Redressal Commission · 2003 1 CPJ 178 : 2003 1 CPR 340 : 2003 2 CLT 563
Tribunals and Commissions05 Dec 2002Appeal dismissed with costs
GREEN VIEW CONSTRUCTIONS Vs PURNIMA DAS
National Consumer Disputes Redressal Commission · 2003 0 CTJ 288 : 2003 1 CPC 637 : 2003 1 CPJ 159 : 2003 1 CPR 358
Tribunals and Commissions05 Dec 2002Revision Petition dismissed
GHAZIABAD DEVELOPMENT AUTHORITY Vs YASH PAL SINGH CHHABRA
National Consumer Disputes Redressal Commission · 2003 0 CTJ 374 : 2003 1 CPC 626 : 2003 1 CPJ 165 : 2003 1 CPR 338 : 2003 2 CLT 566
Tribunals and Commissions05 Dec 2002Appeal dismissed
ZONAL MANAGER, L.I.C. OF INDIA Vs M.MUSALA REDDY
National Consumer Disputes Redressal Commission · 2003 2 CPJ 245
Tribunals and Commissions05 Dec 2002Appeal dismissed
A.P. STATE SEEDS DEVELOPMENT CORPN. LTD. Vs D.PRAKASH RAO
National Consumer Disputes Redressal Commission · 2003 3 CLT 506 : 2003 4 CPJ 183
Tribunals and Commissions05 Dec 2002Appeal disposed of
Divisional Manager, Oriental Insurance Co. Ltd. Vs S. Kannan
National Consumer Disputes Redressal Commission · 2003 4 CPJ 239
Tribunals and Commissions05 Dec 2002Complaint dismissed
Ghisa Ram Vs P.K.BANSAL
National Consumer Disputes Redressal Commission · 2003 3 CLT 597 : 2003 4 CPJ 299
Tribunals and Commissions05 Dec 2002
SURESH KUMAR VISHWAKARMA Vs MANAS KOUL
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 13 : 2003 0 CTJ 286 : 2003 1 CPJ 172 : 2003 2 CPC 55 : 2003 2 CPR 21
Tribunals and Commissions05 Dec 2002
UCO BANK Vs DILIP KUMAR
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 81 : 2003 0 CTJ 290 : 2003 1 CPJ 174 : 2003 2 CPC 54 : 2003 2 CPR 19
Tribunals and Commissions04 Dec 2002Ordered accordingly
Life Insurance Corporation of India Vs SURENDRA KUMAR TRIPATHI
National Consumer Disputes Redressal Commission · 2003 2 CPJ 225 : 2003 3 CLT 237
Tribunals and Commissions04 Dec 2002Revision Petitions dismissed
Punjab Electricity Board Vs PRITPAL SINGH
National Consumer Disputes Redressal Commission · 2003 2 CLT 544
Tribunals and Commissions04 Dec 2002
Malvinder Kaur Vs Pallav Mukherjee
National Consumer Disputes Redressal Commission · 2003 0 CTJ 291 : 2003 1 CPC 640 : 2003 1 CPJ 184 : 2003 1 CPR 317
Tribunals and Commissions03 Dec 2002Revision Petition disposed of
CAPTAIN C.P. GUPTA Vs INDIAN AIRLINES PROVIDENT FUND TRUST
National Consumer Disputes Redressal Commission · 2003 2 CPC 362 : 2003 2 CPR 83 : 2003 3 CLT 46 : 2004 4 CPJ 5
Tribunals and Commissions03 Dec 2002Appeal allowed
BRANCH MANAGER, SUDARSAN CHITS (INDIA) LTD. Vs P.VISWAN
National Consumer Disputes Redressal Commission · 2004 4 CPJ 281
Tribunals and Commissions02 Dec 2002Revision Petition dismissed
National Insurance Co. Ltd. Vs PHUNNU RAI
National Consumer Disputes Redressal Commission · 2003 1 CPJ 208
Tribunals and Commissions02 Dec 2002Appeal disposed of
National Insurance Co. Ltd. Vs ANI LAMBA
National Consumer Disputes Redressal Commission · 2003 1 CPJ 229
Tribunals and Commissions02 Dec 2002Appeal allowed
Life Insurance Corporation of India Vs KASHI RAM SAHU
National Consumer Disputes Redressal Commission · 2003 4 CPJ 388
Tribunals and Commissions02 Dec 2002Revision Petition dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs PREM PARKASH AGGARWAL
National Consumer Disputes Redressal Commission · 2003 0 CTJ 499 : 2003 1 CPJ 182 : 2003 2 CPC 37 : 2003 2 CPR 23