Tribunals and Commissions11 Dec 2002Ordered accordingly
M.V.BHASKARA RAU Vs P.DAYAKARA REDDY
National Consumer Disputes Redressal Commission · 2004 1 CPJ 233
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 928 of 1,389
Tribunals and Commissions11 Dec 2002Appeal dismissed
Chairman, Life Insurance Corporation of India Vs TAMIL NADU CONSUMER PROTECTION COUNCIL
National Consumer Disputes Redressal Commission · 2003 3 CPJ 357 : 2003 3 CPR 467
Tribunals and Commissions11 Dec 2002
Y.KANAKA REDDY Vs D.LAKSHMAMMA
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 23 : 2003 1 CPJ 232
Tribunals and Commissions11 Dec 2002
VISHAKHA Vs I.P.FINANCIERS REGD.MOTOR AND GENERAL FINANCIERS
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 20 : 2003 1 CPJ 265
Tribunals and Commissions11 Dec 2002
UNIT TRUST OF INDIA Vs RAKESH RASTOGI
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 77 : 2003 1 CPC 384 : 2003 1 CPJ 226
Tribunals and Commissions10 Dec 2002Complaint allowed
DRUPDEE Vs Oriental Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 168
Tribunals and Commissions10 Dec 2002Appeals dismissed
CYMA EXPORTS PVT. LTD. Vs NANDINI SRIRAM
National Consumer Disputes Redressal Commission · 2003 1 CPJ 205
Tribunals and Commissions10 Dec 2002Complaint dismissed
NITISH KUMAR Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 0 CTJ 723 : 2003 1 CPC 623 : 2003 1 CPJ 209 : 2003 1 CPR 337 : 2003 2 CLT 562
Tribunals and Commissions10 Dec 2002Revision Petition allowed
L.I.C. Of India Vs GHEESI DEVI
National Consumer Disputes Redressal Commission · 2004 3 CPJ 49
Tribunals and Commissions10 Dec 2002Appeal dismissed
CITIZEN CO-OPERATIVE BANK LTD. Vs Ritesh Mittal
National Consumer Disputes Redressal Commission · 2003 0 KASHLJ 62 : 2003 0 SRILJ 608 : 2004 1 CPJ 33
Tribunals and Commissions10 Dec 2002
V.R.N.MURTHY, PROP.M/S.S.FARMS AND HOLDINGS INC. Vs INDO
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 84 : 2003 1 CPJ 228
Tribunals and Commissions10 Dec 2002
X Vs HOSPITAL Z
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 11
Tribunals and Commissions09 Dec 2002Revision Petition disposed of
SABITA MUKHERJEE Vs BRANCH MANAGER, LIC OF INDIA
National Consumer Disputes Redressal Commission · 2003 1 CPC 614 : 2003 1 CPJ 210 : 2003 1 CPR 324
Tribunals and Commissions09 Dec 2002Appeal allowed
DOSON CHEMICALS PVT. LTD. Vs United Bank of India
National Consumer Disputes Redressal Commission · 2003 1 CPJ 214 : 2003 1 CPR 320
Tribunals and Commissions09 Dec 2002
AVKASH ENTERPRISES Vs CONSUMER PROTECTION COUNCIL
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 48 : 2003 1 CPC 608 : 2003 1 CPJ 211 : 2003 1 CPR 341 : 2003 2 CLT 565
Tribunals and Commissions09 Dec 2002
Sampurna Singh Deo Vs DENA BANK
National Consumer Disputes Redressal Commission · 2003 1 CPC 612 : 2003 1 CPJ 212 : 2003 1 CPR 322
Tribunals and Commissions06 Dec 2002
Jainendra H Dwivedi Vs MAHAVIR BUILDERS
National Consumer Disputes Redressal Commission · 2003 4 CPJ 637
Tribunals and Commissions05 Dec 2002Revision Petition dismissed
SHAKUNTALA Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 225
Tribunals and Commissions05 Dec 2002Appeal partly allowed
Jitendra Panchal Vs RAJESH DHANJIBHAI SHAH
National Consumer Disputes Redressal Commission · 2003 1 CPJ 162 : 2003 3 CPR 28
Tribunals and Commissions05 Dec 2002Appeal dismissed
RAJESH Vs Mohan Lal
National Consumer Disputes Redressal Commission · 2003 3 CPJ 498 : 2003 3 CPR 395 : 2004 1 CPC 332