Tribunals and Commissions13 Dec 2002Revision Petition disposed of
SOU.MANGALA GAJANAN KULKARNI Vs NAGNATH BABURAO SHINDE
National Consumer Disputes Redressal Commission · 2003 1 CPC 260 : 2003 1 CPJ 231 : 2003 2 CLT 87 : 2003 2 CPR 414
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 927 of 1,389
Tribunals and Commissions13 Dec 2002Ordered accordingly
BIHAR STATE SUGAR CORPORATION LTD. Vs State Bank of India
National Consumer Disputes Redressal Commission · 2003 1 CPJ 261 : 2003 2 CPC 42 : 2003 2 CPR 4
Tribunals and Commissions13 Dec 2002Revision Petitions allowed
COMPTROLLER and AUDITOR GENERAL OF INDIA Vs SHIVKANT SHANKAR NAIK
National Consumer Disputes Redressal Commission · 2003 1 CPJ 276
Tribunals and Commissions13 Dec 2002petition is dismissed
ARUN KUMAR SINGH Vs GOPAL ORAON
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 39 : 2003 1 CPC 381 : 2003 1 CPJ 240
Tribunals and Commissions12 Dec 2002Appeal allowed
DELHI ASSAM ROADWAYS CORPORATION LTD. Vs B.L.Sharma
National Consumer Disputes Redressal Commission · 2003 1 CPJ 280
Tribunals and Commissions12 Dec 2002Revision Petition dismissed
RAJIV RATHOD Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 206
Tribunals and Commissions12 Dec 2002Appeal dismissed
Life Insurance Corporation of India Vs ANOOP KUMAR
National Consumer Disputes Redressal Commission · 2003 3 CLT 554 : 2003 3 CPJ 444
Tribunals and Commissions12 Dec 2002Revision Petition dismissed
REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEE PROVIDENT FUND Vs GOMATHY
National Consumer Disputes Redressal Commission · 2003 1 CPJ 258
Tribunals and Commissions12 Dec 2002Revision Petitions dismissed
Faquir Chand Vs S.D.O. (OP) SUB DIVISION, HVPN
National Consumer Disputes Redressal Commission · 2003 1 CPJ 260
Tribunals and Commissions12 Dec 2002Appeal dismissed with costs
SENIOR BRANCH MANAGER Vs MUDDA KAMALA FLAWRENCE
National Consumer Disputes Redressal Commission · 2003 4 CPJ 620 : 2004 1 CLT 298
Tribunals and Commissions12 Dec 2002Appeals dismissed
PREMA SEKARAN Vs V.Ramachandran
National Consumer Disputes Redressal Commission · 2003 2 CPJ 470
Tribunals and Commissions12 Dec 2002Complaint dismissed
HADIMBA CREATIONS Vs State Bank of India
National Consumer Disputes Redressal Commission · 2003 1 CPJ 233
Tribunals and Commissions12 Dec 2002Complaint disposed of
Mittar Singh Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 229
Tribunals and Commissions11 Dec 2002Appeal dismissed
S.K.NAZEER Vs K.SANYASI RAO
National Consumer Disputes Redressal Commission · 2003 4 CPJ 731
Tribunals and Commissions11 Dec 2002Appeal dismissed
Bhubaneswar Development Authority Vs GOPAL KRISHNA PATTNAIK
National Consumer Disputes Redressal Commission · 2003 2 CPJ 73
Tribunals and Commissions11 Dec 2002Appeal dismissed
Jodhpur Vidyut Vitran Nigam Ltd. Vs Badri Ram
National Consumer Disputes Redressal Commission · 2003 3 CPJ 475 : 2004 1 CPC 349
Tribunals and Commissions11 Dec 2002Complaint dismissed
SHANKER SHAH ISHAR DASS JEWELLERS Vs FEDDERS LLYOD CORPORATION LTD.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 156 : 2004 1 CPR 264
Tribunals and Commissions11 Dec 2002Appeal dismissed
R.S.E.B. Vs KAILASH CHAND
National Consumer Disputes Redressal Commission · 2004 2 CPJ 171
Tribunals and Commissions11 Dec 2002Appeal dismissed
Bajaj Auto Finance Ltd. Vs VIJAYA KUMAR ADVANT
National Consumer Disputes Redressal Commission · 2004 1 CPC 240 : 2004 1 CPJ 177
Tribunals and Commissions11 Dec 2002Appeal dismissed
K. SIVA PRASAD Vs CORRESPONDENT, SMT. Y. KRISHNA VENI RAO
National Consumer Disputes Redressal Commission · 2004 1 CPC 216 : 2004 1 CPJ 20 : 2004 2 CPR 592