Tribunals and Commissions27 Nov 2002Revision Petitions dismissed
HAJARIMAL MOONAT Vs SUPDT. POST OFFICES SERVICE DEPARTMENT
National Consumer Disputes Redressal Commission · 2003 1 CPJ 177
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 931 of 1,389
Tribunals and Commissions27 Nov 2002Appeal dismissed
K.S.YADAV Vs SINGAPORE AIRLINES LTD.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 654
Tribunals and Commissions27 Nov 2002Complaint dismissed
Neha Kumari Vs APOLLO HOSPITALS
National Consumer Disputes Redressal Commission · 2003 1 CPJ 145 : 2003 1 CPR 547
Tribunals and Commissions27 Nov 2002Appeal dismissed
S.K.SHARMA Vs Praful B.Desai
National Consumer Disputes Redressal Commission · 2003 2 CPJ 90
Tribunals and Commissions27 Nov 2002Appeal dismissed
PRINCIPAL, GURUNANAK GIRLS COLLEGE Vs PUNJAB AND SIND BANK
National Consumer Disputes Redressal Commission · 2003 1 CPJ 171
Tribunals and Commissions27 Nov 2002Revision Petition dismissed
PROGRESSIVE PACKAGING INDUSTRIES Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 1 CLT 551 : 2003 1 CPJ 150 : 2003 1 CPR 153 : 2003 2 CPC 239
Tribunals and Commissions27 Nov 2002Appeal allowed
KALIDAS MANOHARDAS PATEL Vs SUB POST MASTER, RANIP
National Consumer Disputes Redressal Commission · 2003 1 CPJ 278
Tribunals and Commissions27 Nov 2002Appeal partly allowed
POST MASTER, UP DAK GHAR Vs KRISHI UPAJ MANDI SAMITI
National Consumer Disputes Redressal Commission · 2004 1 CPJ 285
Tribunals and Commissions27 Nov 2002Appeal dismissed
BHIMJIBHAI PARSOTTAMBHAI Vs SARVODAYA SAHAKARI BANK LTD.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 346
Tribunals and Commissions26 Nov 2002Ordered accordingly
LEATHER WORLDWIDE Vs AIR CANDA
National Consumer Disputes Redressal Commission · 2003 0 CTJ 299 : 2003 1 CPC 605 : 2003 1 CPJ 160 : 2003 1 CPR 350
Tribunals and Commissions26 Nov 2002Revision Petition dismissed
HIRA CONSTRUCTIONS CO. Vs PRANAVAM CO-OPERATIVE HOUSING SOCIETY LTD.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 155 : 2003 1 CPR 255 : 2003 2 CLT 444 : 2003 2 CPC 390
Tribunals and Commissions26 Nov 2002Revision Petition dismissed
REEMA BAJAJ Vs VIDYA KHERA
National Consumer Disputes Redressal Commission · 2003 1 CPC 572 : 2003 1 CPJ 149 : 2003 1 CPR 254 : 2003 2 CLT 443
Tribunals and Commissions26 Nov 2002
Massina Cold Storage Ltd Vs NATIONAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2003 2 CPJ 64
Tribunals and Commissions26 Nov 2002
Sagar Rolling And Forgings Vs MAHARASHTRA STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2003 1 CPJ 156 : 2003 1 CPR 259
Tribunals and Commissions26 Nov 2002
Catvision Products Ltd Vs Nagpur Entertainment And News Network
National Consumer Disputes Redressal Commission · 2003 1 CPJ 111
Tribunals and Commissions25 Nov 2002Appeal partly allowed
Life Insurance Corporation of India Vs NURBIBI VALIMOHMED MOMIN
National Consumer Disputes Redressal Commission · 2003 2 CPJ 86 : 2003 3 CLT 434
Tribunals and Commissions25 Nov 2002Appeal partly allowed
LAKSHMI FABRICATORS Vs S.MALLAYYA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 31
Tribunals and Commissions23 Nov 2002Appeal allowed
PRARDUMNA RAI Vs District Consumer Forum
National Consumer Disputes Redressal Commission · 2003 3 CPJ 318
Tribunals and Commissions23 Nov 2002Appeal disposed of
Accounts Officer Vs NORTH EASTERN INDUSTRIAL AND DOMESTIC CABLE CO.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 398 : 2003 2 CPC 650 : 2003 2 CPR 250
Tribunals and Commissions22 Nov 2002Appeal partly allowed
Life Insurance Corporation of India Vs AHMEDABAD JILLA GRAHAK SURAKSHA SANGH
National Consumer Disputes Redressal Commission · 2003 1 CPJ 194