Tribunals and Commissions22 Nov 2002Appeal partly allowed
ASHA TRAVELS Vs SAIFEE HARDWARE MART
National Consumer Disputes Redressal Commission · 2003 3 CPJ 12
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 932 of 1,389
Tribunals and Commissions22 Nov 2002Appeal dismissed
SAHIB SINGH BACHHAL Vs National Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 55 : 2003 1 CPR 371 : 2003 2 CLT 625
Tribunals and Commissions22 Nov 2002Appeal allowed
SECONDARY SCHOOL Vs CORRESPONDENT, MUSLIM HIGHER G.RANGANATHAN, PHYSICAL EDUCATION OFFICER
National Consumer Disputes Redressal Commission · 2003 1 CPJ 582
Tribunals and Commissions22 Nov 2002Appeal dismissed
S.RAPHIA-/ Vs KATHOON BI
National Consumer Disputes Redressal Commission · 2003 2 CPJ 442
Tribunals and Commissions22 Nov 2002
Dhillon Exports Pvt Ltd Vs AIR INDIA
National Consumer Disputes Redressal Commission · 2003 1 CPJ 142
Tribunals and Commissions21 Nov 2002Appeal dismissed
BAGAMPRIYAL FINANCE Vs J.SUGANYA
National Consumer Disputes Redressal Commission · 2003 2 CPJ 616
Tribunals and Commissions21 Nov 2002Appeal dismissed
K.SETHURAMAN-/ Vs JUNIOR ENGINEER, T.N.E.B.
National Consumer Disputes Redressal Commission · 2003 2 CPJ 409 : 2003 2 CPR 409 : 2003 3 CLT 299
Tribunals and Commissions20 Nov 2002Complaint dismissed
Krishan Kumar Gupta Vs General Manager, Bank of India
National Consumer Disputes Redressal Commission · 2003 1 CPJ 152 : 2003 1 CPR 256 : 2003 2 CLT 445
Tribunals and Commissions20 Nov 2002Revision Petition allowed
HARKANWALJIT SINGH SAINI Vs GURBAX SINGH
National Consumer Disputes Redressal Commission · 2003 0 CTJ 502 : 2003 1 CPC 635 : 2003 1 CPJ 153 : 2003 1 CPR 356
Tribunals and Commissions20 Nov 2002Appeal disposed of
S.KAMRAJ Vs POST MASTER, TIRUPATUR POST OFFICE
National Consumer Disputes Redressal Commission · 2003 3 CPJ 533
Tribunals and Commissions20 Nov 2002Appeal allowed
BIHAR STATE ELECTRICITY BOARD Vs Lal Mohan
National Consumer Disputes Redressal Commission · 2003 3 CPJ 361 : 2003 3 CPR 369
Tribunals and Commissions20 Nov 2002Appeal allowed
K.K.NAYYAR Vs REGIONAL MANAGER, ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 554
Tribunals and Commissions20 Nov 2002
ABDUL RAZAK Vs SOUTH INDIAN BANK LTD.
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 60 : 2003 0 CTJ 105 : 2003 1 CPR 145 : 2003 2 CLT 159 : 2003 2 CPC 242 : 2003 3 CPJ 20
Tribunals and Commissions19 Nov 2002Appeal dismissed
PRUDENTIAL CAPITAL MARKETS LTD. Vs GURRAM ADINARAYANA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 417 : 2004 1 CPC 336
Tribunals and Commissions18 Nov 2002Disposed Of
RAJINDER KUMAR VOHRA Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2002 3 CPR 354 : 2003 1 CPJ 76
Tribunals and Commissions18 Nov 2002Complaint dismissed
RADHARANI CHEMICALS PVT. LTD. Vs Chairman, GRID Corporation of Orissa
National Consumer Disputes Redressal Commission · 2003 1 CPJ 140
Tribunals and Commissions18 Nov 2002Appeals allowed
Rajni Shukla Vs RAJENDRA KUMAR AGRAWAL
National Consumer Disputes Redressal Commission · 2003 1 CPJ 551 : 2003 2 CLT 653 : 2003 2 CPR 238
Tribunals and Commissions18 Nov 2002Complaint dismissed
SONI KUMARI Vs NAGENDRA NARAIN BHAGAT
National Consumer Disputes Redressal Commission · 2003 1 CLT 626 : 2003 1 CPR 321 : 2004 1 CPJ 471
Tribunals and Commissions18 Nov 2002Complaint disposed of
PROMODE BHARGAVA Vs D.L.F.UNIVERSAL LTD.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 113
Tribunals and Commissions18 Nov 2002
UTKAL GALVANIZER LTD. Vs TECHNOMAC ENGINEERS PVT. LTD.
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 32 : 2003 1 CPJ 20