Tribunals and Commissions11 Nov 2002Complaint partly allowed
ROHIT KOTHOTIA Vs CHATHURBHUJA ENGINEERS AND DEVELOPERS
National Consumer Disputes Redressal Commission · 2003 3 CPJ 459 : 2003 3 CPR 416
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 934 of 1,389
Tribunals and Commissions11 Nov 2002Appeal allowed
B.P.MISHRA Vs PROPRIETOR, SREE AUTO SERVICES
National Consumer Disputes Redressal Commission · 2003 4 CPJ 385
Tribunals and Commissions11 Nov 2002
VICE CHANCELLOR, PUNJABI UNIVERSITY PATIALA Vs ASHUTOSH
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 40 : 2003 0 ACJ 173 : 2003 1 CLT 353 : 2003 1 CPJ 17 : 2005 1 CPC 637
Tribunals and Commissions11 Nov 2002
Prakash R Shenai Vs CANARA BANK
National Consumer Disputes Redressal Commission · 2003 1 CPJ 131 : 2003 1 CPR 20
Tribunals and Commissions10 Nov 2002Appeal dismissed
RAM LAL INDER LAL Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 1 CLT 401 : 2006 1 CPC 237 : 2006 1 CPJ 13 : 2006 1 CPR 21
Tribunals and Commissions08 Nov 2002Revision Petition allowed
MRS.M.KANTHIMATHI Vs GOVERNMENT OF INDIA, MINISTRY OF RAILWAYS
National Consumer Disputes Redressal Commission · 2003 1 CPJ 16
Tribunals and Commissions08 Nov 2002Complaint dismissed
SURJIT KAUR Vs DEEPAK KAURA
National Consumer Disputes Redressal Commission · 2003 1 CPJ 622 : 2003 2 CLT 74
Tribunals and Commissions08 Nov 2002Appeal dismissed
SARASWATHY MAHADEVAN Vs REGIONAL PROVIDENT FUND COMMISSIONER
National Consumer Disputes Redressal Commission · 2003 1 CPJ 455 : 2003 2 CPC 645 : 2003 2 CPR 227 : 2003 3 CLT 337
Tribunals and Commissions08 Nov 2002Appeal dismissed
TELECOM DISTRICT MANAGER Vs THULASI RAM
National Consumer Disputes Redressal Commission · 2003 3 CPJ 489
Tribunals and Commissions07 Nov 2002Appeal dismissed
S.G.JAYAVEL NADAR AND SONS Vs M.A.JOSEPH CHENGUTTUVAA
National Consumer Disputes Redressal Commission · 2003 1 CPJ 594 : 2003 3 CLT 137
Tribunals and Commissions07 Nov 2002Appeal allowed
BOMBAY BRAZZERIE Vs MULCHAND AGARWAL
National Consumer Disputes Redressal Commission · 2003 1 CLT 294 : 2003 1 CPJ 4
Tribunals and Commissions07 Nov 2002Complaint dismissed
PREMLAL N.RATAN Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 442
Tribunals and Commissions07 Nov 2002Complaint dismissed
SUKHCHAIN SINGH Vs CHANDIGARH ADMINISTRATION THROUGH SECRETARY HEALTH
National Consumer Disputes Redressal Commission · 2003 1 CPJ 262 : 2003 2 CLT 120 : 2003 2 CPR 123
Tribunals and Commissions07 Nov 2002Appeal allowed
ORIENTAL INSURANCE CO. LTD.-/ Vs G.IRUSAPPA PILLAI
National Consumer Disputes Redressal Commission · 2003 2 CPJ 299
Tribunals and Commissions06 Nov 2002
Chief Commercial Manager Refunds Western Railway Vs A R Hariprasad
National Consumer Disputes Redressal Commission · 2003 1 CPJ 603 : 2003 2 CLT 168
Tribunals and Commissions01 Nov 2002Proceedings disposed of
AGRAWAL AGENCIES Vs GODREJ-GE APPLIANCES LTD.
National Consumer Disputes Redressal Commission · 2003 1 CLT 433 : 2003 1 CPJ 74
Tribunals and Commissions01 Nov 2002Appeal dismissed
DATA MANAGEMENT SERVICE Vs H.C. Gupta
National Consumer Disputes Redressal Commission · 2003 1 CPJ 274 : 2003 2 CLT 509 : 2003 2 CPR 136
Tribunals and Commissions01 Nov 2002Appeal dismissed
ALLOTTEE SERVICE MANAGER, T.N.H.B. Vs N.ANBALAGAN
National Consumer Disputes Redressal Commission · 2003 2 CPJ 68
Tribunals and Commissions31 Oct 2002Dismissed
SUDERSHNA KUMARI MALHOTRA Vs ORIENTAL AUTOMOBILES LTD.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 200
Tribunals and Commissions30 Oct 2002Revisions allowed
Rajeshwari Vs ELDECO HOUSING INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 599 : 2003 2 CLT 165 : 2003 2 CPC 511 : 2003 2 CPR 332