Tribunals and Commissions14 Oct 2005Appeal allowed
YOGESH KUMAR GOLCHA Vs U.T.I.MUTUAL FUND
National Consumer Disputes Redressal Commission · 2006 1 CPJ 421 : 2006 1 CPR 115
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 767 of 1,389
Tribunals and Commissions14 Oct 2005
RAVINDER KUMAR Vs MARUTI UDYOG LIMITED
National Consumer Disputes Redressal Commission · 2005 4 CPJ 491 : 2006 1 CLT 44 : 2006 1 CPR 172
Tribunals and Commissions14 Oct 2005
LIFE INSURANCE CORPORATION OF INDIA Vs KUSUM LATA
National Consumer Disputes Redressal Commission · 2005 4 CPJ 599 : 2006 1 CPR 198 : 2006 2 CLT 558
Tribunals and Commissions13 Oct 2005
Sanjeev Tiwari Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2005 4 CPJ 578
Tribunals and Commissions13 Oct 2005
NATIONAL INSURANCE COMPANY LIMITED Vs MOHINI DEVI
National Consumer Disputes Redressal Commission · 2005 4 CPJ 554
Tribunals and Commissions13 Oct 2005
Asha Jawatkar Vs Rudrakshi Co -Op G H Society Ltd
National Consumer Disputes Redressal Commission · 2005 3 CPR 604 : 2005 4 CPJ 330 : 2006 1 CLT 351
Tribunals and Commissions13 Oct 2005
Flt Lt M P Singha Vs TATA ENGINEERING AND LOCOMOTIVE CO LTD
National Consumer Disputes Redressal Commission · 2005 4 CPJ 371 : 2006 1 CLT 244
Tribunals and Commissions11 Oct 2005Appeal dismissed
ANADIBEN VALLABHBHAI PATEL Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2006 1 CPJ 519
Tribunals and Commissions10 Oct 2005Appeal dismissed
OM PRAKASH SHASHTRI Vs Ashok Leyland Finance Ltd.
National Consumer Disputes Redressal Commission · 2006 1 CPJ 614 : 2006 2 CPR 200
Tribunals and Commissions10 Oct 2005
LIFE INSURANCE CORPORATION OF INDIA Vs Tusar Kanti Nayak
National Consumer Disputes Redressal Commission · 2005 4 CPJ 546 : 2006 1 CPR 16
Tribunals and Commissions10 Oct 2005
Chief Postmaster Vs RAJAMMAL
National Consumer Disputes Redressal Commission · 2006 2 CPR 213 : 2006 4 CPJ 125
Tribunals and Commissions07 Oct 2005Revision Petition dismissed
ESCORTS FINANCE LIMITED Vs NIRANJAN SINGH
National Consumer Disputes Redressal Commission · 2007 1 CPJ 297
Tribunals and Commissions07 Oct 2005Complaint partly allowed
RAGHUVEERAN K. Vs E.KRISHNA MURTHY
National Consumer Disputes Redressal Commission · 2005 3 CPR 493 : 2006 1 CPC 132 : 2006 1 CPJ 42
Tribunals and Commissions07 Oct 2005Appeal allowed
JCBL AUTOS PRIVATE LIMITED Vs JAI ASHOK MALIK
National Consumer Disputes Redressal Commission · 2005 2 CPC 632 : 2006 1 CLT 423 : 2006 1 CPJ 45
Tribunals and Commissions07 Oct 2005
RAM SINGH Vs Inderjeet Ahuja
National Consumer Disputes Redressal Commission · 2005 3 CPR 644 : 2005 4 CPJ 343
Tribunals and Commissions06 Oct 2005Appeal allowed
P. MANEKLAL SONI Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2007 3 CPJ 43
Tribunals and Commissions06 Oct 2005Appeal dismissed
Oriental Insurance Co. Ltd. Vs KHANDWA OILS UNIT OF ITARSI OILS And FLOURS LTD.
National Consumer Disputes Redressal Commission · 2006 1 CLT 611 : 2006 1 CPJ 327
Tribunals and Commissions06 Oct 2005Appeal partly allowed
New India Assurance Co. Ltd. Vs ASHOK KUMAR
National Consumer Disputes Redressal Commission · 2006 1 CPJ 422
Tribunals and Commissions06 Oct 2005
Escorts Yamaha Motors Ltd Vs S K Behl
National Consumer Disputes Redressal Commission · 2005 3 CPR 631 : 2005 4 CPJ 336
Tribunals and Commissions06 Oct 2005
Jasleen Kaur Vs A K Vidhya Mandir Pvt Ltd
National Consumer Disputes Redressal Commission · 2005 4 CPJ 458 : 2006 1 CPC 166 : 2006 1 CPR 216