Tribunals and Commissions03 Oct 2005Appeal allowed
New India Assurance Co. Ltd. Vs VISHNU CHEMICALS PVT. LTD.
National Consumer Disputes Redressal Commission · 2007 3 CPJ 443
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 769 of 1,389
Tribunals and Commissions03 Oct 2005Revision allowed
Chitra Sharma Vs M.P.Housing Board
National Consumer Disputes Redressal Commission · 2006 1 CPC 560 : 2006 1 CPR 49 : 2006 2 CPJ 54
Tribunals and Commissions03 Oct 2005Appeals disposed of
SATYANDRA KUMAR SINGH Vs Bihar State Housing Board
National Consumer Disputes Redressal Commission · 2007 3 CPJ 441
Tribunals and Commissions03 Oct 2005Appeal dismissed
New India Assurance Co. Ltd. Vs V.R. INTERNATIONAL
National Consumer Disputes Redressal Commission · 2007 3 CPJ 447
Tribunals and Commissions03 Oct 2005Appeal disposed of
NATIONAL INSURANCE COMPANY LIMITED Vs PRADEEP JAIN
National Consumer Disputes Redressal Commission · 2006 1 CPJ 204 : 2006 2 CLT 88
Tribunals and Commissions03 Oct 2005Complaint partly allowed
RANGE GOWDA Vs HINDUSTAN PETROLEUM CORPORATION
National Consumer Disputes Redressal Commission · 2006 1 CLT 560 : 2006 1 CPJ 256
Tribunals and Commissions03 Oct 2005Appeal dismissed
Mandeep Kang Vs Punjab Urban Planning and Development Authority
National Consumer Disputes Redressal Commission · 2006 1 CLT 52 : 2006 1 CPJ 26
Tribunals and Commissions03 Oct 2005
Satyam Floorings Vs Vijay Laxmi Transport Co
National Consumer Disputes Redressal Commission · 2005 3 CPR 633 : 2005 4 CPJ 333
Tribunals and Commissions03 Oct 2005
BHARAT SANCHAR NIGAM LIMITED Vs Harnam Singh Awasthi
National Consumer Disputes Redressal Commission · 2005 4 CPJ 419
Tribunals and Commissions03 Oct 2005
MAHINDER PAL Vs NEW INDIA ASSURANCE COMPANY
National Consumer Disputes Redressal Commission · 2005 2 CPC 622 : 2005 4 CPJ 490
Tribunals and Commissions03 Oct 2005
Amarjeet And Company Vs SHIV CHARAN
National Consumer Disputes Redressal Commission · 2005 1 CPC 620 : 2005 4 CPJ 495
Tribunals and Commissions03 Oct 2005
Lmr International Vs K K Gupta
National Consumer Disputes Redressal Commission · 2005 4 CPJ 366 : 2006 1 CLT 246 : 2006 1 CPR 39
Tribunals and Commissions03 Oct 2005
Savi Aggarwal Vs Poonamjit Kaur
National Consumer Disputes Redressal Commission · 2005 4 CPJ 593
Tribunals and Commissions03 Oct 2005
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Prem Lata Singhal
National Consumer Disputes Redressal Commission · 2005 2 CPC 626 : 2005 4 CPJ 498
Tribunals and Commissions03 Oct 2005
Gobinder Singh Brig Vs Shergill Travels Private Limited
National Consumer Disputes Redressal Commission · 2005 4 CPJ 484 : 2006 2 CLT 70
Tribunals and Commissions03 Oct 2005
MANJU Vs C M O St Stephens Hospital
National Consumer Disputes Redressal Commission · 2005 4 CPJ 400 : 2006 1 CLT 195 : 2006 1 CPR 63
Tribunals and Commissions03 Oct 2005
Saint Theresas Convent School Vs Paul Samuel
National Consumer Disputes Redressal Commission · 2005 2 CPC 624 : 2005 4 CPJ 501
Tribunals and Commissions30 Sept 2005Appeal dismissed
RAM LUBHAI Vs FINANCE SECRETARY TO GOVERNMENT, U.T., ELECTRICITY DEPARTMENT
National Consumer Disputes Redressal Commission · 2006 2 CLT 80
Tribunals and Commissions30 Sept 2005Appeal dismissed
New India Assurance Co. Vs KUSUM KUMARI MANDHGHORIA
National Consumer Disputes Redressal Commission · 2006 1 CPJ 240
Tribunals and Commissions30 Sept 2005Appeal dismissed
Karnail Singh Vs State Bank of India
National Consumer Disputes Redressal Commission · 2006 1 CLT 327 : 2006 1 CPC 192 : 2006 1 CPJ 476