Tribunals and Commissions20 Oct 2005
JAGDISH KUMAR BAJPAI Vs UNION OF INDIA
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 48 : 2005 4 CPJ 197 : 2006 1 CPC 149 : 2006 1 CPR 157 : 2006 1 UC 634
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 766 of 1,389
Tribunals and Commissions20 Oct 2005
LIFE INSURANCE CORPORATION OF INDIA Vs RAKSHNA DEVI
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 49 : 2005 4 CPJ 214 : 2006 2 UC 733
Tribunals and Commissions20 Oct 2005
LIFE INSURANCE CORPORATION OF INDIA Vs DEVI DAS SIRSODE
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 54 : 2005 4 CPJ 212 : 2006 1 CPC 397
Tribunals and Commissions19 Oct 2005Listed for further proceedings
CONSUMER PROTECTION COUNCIL, ROURKELA Vs Indian Oil Corporation Ltd.
National Consumer Disputes Redressal Commission · 2006 1 CLT 374 : 2006 1 CPJ 40
Tribunals and Commissions19 Oct 2005Complaint dismissed
SURAKSHA SANKOOL, AHMEDABAD Vs NITIN B. CHOKSHI SHARE And STOCK BROKER, AHMEDABAD STOCK EXCHANGE
National Consumer Disputes Redressal Commission · 2006 1 CLT 595 : 2006 1 CPJ 319
Tribunals and Commissions19 Oct 2005Appeal allowed
Kapil Kumar Aggarwal Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 1 CPC 146 : 2006 1 CPJ 419
Tribunals and Commissions19 Oct 2005
NEW INDIA ASSURANCE CO LIMITED Vs RAKESH KUMAR
National Consumer Disputes Redressal Commission · 2005 4 CPJ 442
Tribunals and Commissions19 Oct 2005
M D University Vs SURJEET KAUR
National Consumer Disputes Redressal Commission · 2005 4 CPJ 645
Tribunals and Commissions18 Oct 2005Revision Petition dismissed
RASIK M.SHAH Vs MANISH D.KHATRI
National Consumer Disputes Redressal Commission · 2006 2 CPJ 146
Tribunals and Commissions18 Oct 2005Appeal dismissed
SHAILENDRA SHOP And OIL INDUSTRIES Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 1 CLT 497 : 2006 1 CPJ 188 : 2006 1 CPR 465
Tribunals and Commissions18 Oct 2005Appeal allowed
BRAHMARSHI PT. VIDYASHANKAR VYAS Vs D.E.T.
National Consumer Disputes Redressal Commission · 2006 1 CPJ 292 : 2006 1 CPR 220
Tribunals and Commissions18 Oct 2005Complaints allowed
JAY JITENDRA NANDHA Vs SUB-REGISTRAR, KHANDAGIRI
National Consumer Disputes Redressal Commission · 2006 1 CPJ 431 : 2006 1 CPR 528
Tribunals and Commissions18 Oct 2005Appeal allowed
MANGEJ KANWAR Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2006 1 CPJ 553 : 2006 2 CPR 195
Tribunals and Commissions18 Oct 2005
Gajendra Nayakcomplaina Vs Sangrami Gas
National Consumer Disputes Redressal Commission · 2005 4 CPJ 487 : 2006 1 CPR 35 : 2006 2 CLT 74
Tribunals and Commissions18 Oct 2005
GULAB SINGH Vs Pgi
National Consumer Disputes Redressal Commission · 2005 4 CPJ 479 : 2006 1 CLT 35 : 2006 1 CPC 160
Tribunals and Commissions17 Oct 2005Revision Petition dismissed
PUNJAB STATE ELECTRICITY BOARD Vs Harminder Singh
National Consumer Disputes Redressal Commission · 2006 4 CPJ 424
Tribunals and Commissions17 Oct 2005Revision Petition dismissed
CHIEF POST MASTER GENERAL, PUNJAB Vs DARSHAN SINGH
National Consumer Disputes Redressal Commission · 2006 2 CLT 402 : 2006 2 CPJ 267
Tribunals and Commissions17 Oct 2005Appeal dismissed
National Insurance Co. Ltd. Vs YOGESHWARI VERMA
National Consumer Disputes Redressal Commission · 2006 1 CPJ 104
Tribunals and Commissions17 Oct 2005Complaints disposed of
ORIENTAL INSURANCE Company Limited Vs SONEX FASHIONS PRIVATE LIMITED
National Consumer Disputes Redressal Commission · 2006 1 CLT 494 : 2006 1 CPJ 167 : 2006 1 CPR 386
Tribunals and Commissions14 Oct 2005Appeal allowed
Life Insurance Corporation of India Vs PRIYANKA SINGH
National Consumer Disputes Redressal Commission · 2007 3 CPJ 436