Tribunals and Commissions26 Oct 2005
GOVIND RAM PURSWAMI Vs FAIZABAD DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2007 1 CPJ 425
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 765 of 1,389
Tribunals and Commissions26 Oct 2005
DELHI CANTONMENT BOARD Vs S.K.KAPOOR
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 52 : 2005 4 CPJ 221 : 2006 2 CPC 239 : 2006 2 UC 849
Tribunals and Commissions26 Oct 2005
Louis Caitano Rodrigues Vs Brihanmumbai Kreeda Ani Lalitkala Pratisthan
National Consumer Disputes Redressal Commission · 2005 4 CPJ 669 : 2006 1 CPR 130
Tribunals and Commissions25 Oct 2005Complaint dismissed
SHEWAKRAM IDANDAS KISHNANI Vs PARESH SHAH-Opponent
National Consumer Disputes Redressal Commission · 2006 1 CLT 555 : 2006 1 CPJ 250
Tribunals and Commissions25 Oct 2005Appeal allowed
General Manager, Northern Railway Vs MOHAN RAM
National Consumer Disputes Redressal Commission · 2006 1 CPJ 564 : 2006 2 CPC 534 : 2006 2 CPR 47
Tribunals and Commissions25 Oct 2005petition is dismissed
VIPUL MOTORS LTD. Vs CHHOTE SINGH SOLANKI
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 5 : 2006 4 CPJ 270
Tribunals and Commissions24 Oct 2005Appeal partly allowed
GUJARAT ELECTRICITY BOARD Vs GRAHAK HIT SURAX MANDAL
National Consumer Disputes Redressal Commission · 2006 1 CLT 593 : 2006 1 CPJ 312
Tribunals and Commissions24 Oct 2005Appeal allowed
TAMIL NADU HOUSING BOARD Vs CONSUMER RIGHTS WELFARE ORGANIZATION
National Consumer Disputes Redressal Commission · 2007 1 CPJ 358
Tribunals and Commissions24 Oct 2005Ordered accordingly
TAMIL NADU HOUSING BOARD Vs T.V.SUBRAMANIAN
National Consumer Disputes Redressal Commission · 2006 1 CPJ 542 : 2006 2 CPR 160
Tribunals and Commissions24 Oct 2005Appeal dismissed
NO. K. 4084 UPPILIPALAYAM PRIMARY AGRICULTURAL CO-OPERATIVE BANK Vs RMP CHIT FUNDS (P) LTD.
National Consumer Disputes Redressal Commission · 2006 1 CPJ 561 : 2006 2 CPR 324
Tribunals and Commissions24 Oct 2005Appeal dismissed
P.ARUNACHALAM Vs M.PALANICHAMY
National Consumer Disputes Redressal Commission · 2006 1 CPJ 563
Tribunals and Commissions24 Oct 2005Appeal dismissed
T.R.SEKAR Vs TOWN PANCHAYAT (EXECUTIVE OFFICER)
National Consumer Disputes Redressal Commission · 2006 1 CPJ 569 : 2006 2 CPR 54
Tribunals and Commissions24 Oct 2005Appeal allowed
Raja Mohammed Vs DHANABAGYAM
National Consumer Disputes Redressal Commission · 2006 1 CPJ 603
Tribunals and Commissions24 Oct 2005
C.H.JAYARAM Vs MALLIKA SAMUEL
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 45 : 2006 1 CLT 380 : 2006 1 CPC 448 : 2006 1 CPJ 59
Tribunals and Commissions21 Oct 2005Appeal allowed
JODHPUR VIDHYUT VITARAN NIGAM LTD. Vs Sikander Singh
National Consumer Disputes Redressal Commission · 2006 1 CPJ 406
Tribunals and Commissions21 Oct 2005
ANIL KUMAR Vs INDRAPRASTHA APOLLO HOSPITAL
National Consumer Disputes Redressal Commission · 2006 4 CPJ 91
Tribunals and Commissions20 Oct 2005Revision Petition allowed
JAGDISH GUPTA Vs GANGA BUILDERS And PROMOTERS
National Consumer Disputes Redressal Commission · 2007 3 CPJ 409
Tribunals and Commissions20 Oct 2005Appeal dismissed
MAHESH VERMA Vs MRF LTD.
National Consumer Disputes Redressal Commission · 2007 1 CPJ 292
Tribunals and Commissions20 Oct 2005
Madan Mohan Agarwal Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2007 1 CPJ 470
Tribunals and Commissions20 Oct 2005Appeal partly allowed
ANURAG OJHA Vs VINAYAKA GRIHA NIRMAN SAHKARI, SAMITI MARYADIT
National Consumer Disputes Redressal Commission · 2006 1 CPC 341 : 2006 1 CPJ 99 : 2006 2 CLT 78