Tribunals and Commissions10 Mar 2006Appeal partly allowed
J.P.SWAMI Vs KRISHAN SONI
National Consumer Disputes Redressal Commission · 2006 4 CPJ 219
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 746 of 1,389
Tribunals and Commissions09 Mar 2006Appeal allowed
United India Insurance Co. Ltd. Vs Jai Bhagwan Sharma
National Consumer Disputes Redressal Commission · 2006 4 CPJ 192
Tribunals and Commissions09 Mar 2006Appeal dismissed
INDIAN AIRLINES Vs B.D.Sharma
National Consumer Disputes Redressal Commission · 2006 3 CPJ 366
Tribunals and Commissions09 Mar 2006Appeal partly allowed
Life Insurance Corporation of India Vs ASHA GARG
National Consumer Disputes Redressal Commission · 2006 2 CLT 589 : 2006 2 CPC 332 : 2006 3 CPJ 27
Tribunals and Commissions09 Mar 2006Appeal dismissed
National Insurance Co. Ltd. Vs Rajesh Gupta
National Consumer Disputes Redressal Commission · 2006 2 CLT 691 : 2006 3 CPJ 4
Tribunals and Commissions09 Mar 2006Appeal partly allowed
Greenways Vs JAI PRAKASH
National Consumer Disputes Redressal Commission · 2006 3 CPJ 181 : 2006 3 CPR 288
Tribunals and Commissions09 Mar 2006Appeal allowed
BHAGIRATHI VERMA Vs EUREKA FORBES LTD.
National Consumer Disputes Redressal Commission · 2006 3 CPJ 171
Tribunals and Commissions09 Mar 2006Appeal disposed of
SAVITHRI CHANDRABHAN JAIWANSI Vs D.R.GURBANI
National Consumer Disputes Redressal Commission · 2006 3 CPJ 385
Tribunals and Commissions09 Mar 2006
TATA ENGINEERING AND LOCOMOTIVE CO. LTD. Vs M.P.SINGH
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 117 : 2006 3 CPJ 326
Tribunals and Commissions09 Mar 2006
Gur Co -Operative Group Housing Society Ltd Vs B R Tandon
National Consumer Disputes Redressal Commission · 2006 2 CPJ 410
Tribunals and Commissions08 Mar 2006
NEW INDIA ASSURANCE COMPANY LIMITED Vs CHANDIGARH TRAVELS
National Consumer Disputes Redressal Commission · 2006 4 CPJ 107 : 2007 1 CLT 189
Tribunals and Commissions08 Mar 2006Appeal allowed
DHILLON KOOL DRINKS BEVERAGES LTD. Vs SUNDERPAL DHANKAR
National Consumer Disputes Redressal Commission · 2006 2 CPC 264 : 2006 3 CPJ 229
Tribunals and Commissions08 Mar 2006Ordered accordingly
Pavittar Singh Vs State of Punjab
National Consumer Disputes Redressal Commission · 2006 3 CPJ 287
Tribunals and Commissions08 Mar 2006Revision Petition dismissed
Life Insurance Corporation of India Vs NISHAR KHAN
National Consumer Disputes Redressal Commission · 2006 2 CLT 433 : 2006 2 CPC 192 : 2006 2 CPJ 317
Tribunals and Commissions08 Mar 2006Revision Petition dismissed
New India Assurance Co. Ltd. Vs MURTI ENTERPRISES
National Consumer Disputes Redressal Commission · 2006 3 CPJ 112
Tribunals and Commissions08 Mar 2006Appeal allowed
NEW DELHI POWER LTD. Vs Mohd. Hanif
National Consumer Disputes Redressal Commission · 2006 3 CPJ 136
Tribunals and Commissions07 Mar 2006Complaint disposed of
LT. COL. L.S. BEDI Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2006 3 CPR 324 : 2006 4 CPJ 225
Tribunals and Commissions07 Mar 2006Appeal dismissed
Chennai Metropolitan Water Supply and Sewerage Board Vs M.Vijayalakshmi
National Consumer Disputes Redressal Commission · 2006 4 CPJ 38
Tribunals and Commissions07 Mar 2006Complaint partly allowed
GEEKAY AGROPACK (P) LTD. Vs State Bank Of Mysore
National Consumer Disputes Redressal Commission · 2006 2 CPJ 204
Tribunals and Commissions07 Mar 2006Appeal dismissed
Oriental Insurance Co. Ltd. Vs BRAJENDRA SWAROOP AGARWAL
National Consumer Disputes Redressal Commission · 2007 1 CLT 221