Tribunals and Commissions16 Mar 2006Revision Petition dismissed
Pratap Singh Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 2 CLT 469 : 2006 2 CPJ 351
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 745 of 1,389
Tribunals and Commissions16 Mar 2006Appeal dismissed
BANGALORE CITY CORPORATION Vs SHANKARAPPA
National Consumer Disputes Redressal Commission · 2006 1 CLT 669 : 2006 1 CPC 617 : 2006 2 CPJ 1
Tribunals and Commissions16 Mar 2006Revision Petition dismissed
MAHENDRA GUPTA Vs BRAJESH PAL SINGH
National Consumer Disputes Redressal Commission · 2006 3 CPJ 124
Tribunals and Commissions16 Mar 2006Revision Petition dismissed
TATA TELESERVICES LTD. Vs PANKAJ KUMAR SINGH
National Consumer Disputes Redressal Commission · 2006 1 CPR 375 : 2006 2 CLT 275 : 2006 2 CPC 8 : 2006 2 CPJ 109
Tribunals and Commissions16 Mar 2006
UTTAM SINGH AND SONS Vs UTTAR PRADESH STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 82 : 2006 1 CPR 384 : 2006 2 CLT 282 : 2006 2 CPC 12 : 2006 2 CPJ 115
Tribunals and Commissions16 Mar 2006
TEHSILDAR (SALES), HISAR Vs PIARA LAL
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 121 : 2006 2 CLT 457 : 2006 2 CPC 284 : 2006 2 CPJ 341
Tribunals and Commissions16 Mar 2006
TEHSILDAR (SALES), HISAR Vs MADAN LAL
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 120 : 2006 3 CPJ 123
Tribunals and Commissions15 Mar 2006Appeal partly allowed
MAHATMA GANDHI MEDICAL COLLEGE And RESEARCH INSTITUTE Vs SABARI PRIYA
National Consumer Disputes Redressal Commission · 2006 2 CPR 357 : 2006 3 CPJ 233
Tribunals and Commissions14 Mar 2006Complaint allowed
PREMWATI GARG Vs BRIJ NANDAN LAL JAIN
National Consumer Disputes Redressal Commission · 2006 2 CPR 139 : 2006 3 CPJ 378
Tribunals and Commissions14 Mar 2006Revision Petition dismissed
NISHANT SECURITIES Vs Shyam
National Consumer Disputes Redressal Commission · 2006 2 CPC 301 : 2006 2 CPJ 342
Tribunals and Commissions14 Mar 2006Appeal disposed of
LIC OF INDIA Vs KANCHANBALA BADU
National Consumer Disputes Redressal Commission · 2006 3 CPJ 386
Tribunals and Commissions14 Mar 2006Revision Petition dismissed
KARNATAKA CONSUMER FORUM Vs MYSORE MUNICIPAL CORPORATION
National Consumer Disputes Redressal Commission · 2006 3 CPJ 248
Tribunals and Commissions14 Mar 2006
VINOD KUMAR Vs EXECUTIVE ENGINEER EDD-1, UPCL (EARLIER UPSEB)
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 106 : 2006 3 CPJ 232
Tribunals and Commissions14 Mar 2006
PALA RAM Vs Amit Cement Store
National Consumer Disputes Redressal Commission · 2006 2 CPJ 294
Tribunals and Commissions14 Mar 2006
Yashvir Singh Chauhan Vs Jan Vihar Sahkari Awas Samiti Ltd
National Consumer Disputes Redressal Commission · 2006 3 CPJ 161
Tribunals and Commissions13 Mar 2006Petition dismissed
MANDIRA SAHA Vs UJJAL CHATTERJEE
National Consumer Disputes Redressal Commission · 2006 2 CLT 315 : 2006 2 CPJ 159
Tribunals and Commissions13 Mar 2006
NABHA S.BORKAR AND SURENDRA B.BORKAR PARTNERS OF NABHA INDUSTRIES Vs STATE BANK OF INDIA MAIN BRANCH, KHANPUR ROAD
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 35 : 2006 1 CPC 635 : 2006 1 CPR 389 : 2006 2 CLT 111 : 2006 2 CPJ 13
Tribunals and Commissions10 Mar 2006Complaint allowed
Shri Krishna WoolLen Mills Pvt. Ltd. Vs United India Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2006 2 CLT 123 : 2006 2 CPJ 20
Tribunals and Commissions10 Mar 2006Revision Petition dismissed
P.K.GHOSH Vs PRADYUT RAKSHIT
National Consumer Disputes Redressal Commission · 2006 1 CPR 328 : 2006 2 CLT 384 : 2006 2 CPC 154 : 2006 2 CPJ 247
Tribunals and Commissions10 Mar 2006Complaint partly allowed
GEETHA Vs WOCKHARDT HOSPITAL
National Consumer Disputes Redressal Commission · 2006 3 CPJ 207