Tribunals and Commissions24 Mar 2006Revision Petition dismissed
V.K.CHATURVEDI Vs U.P. AWAS EVAM VIKAS PARISHAD (ASSISTANT COMMISSIONER)
National Consumer Disputes Redressal Commission · 2006 3 CPJ 369
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 744 of 1,389
Tribunals and Commissions24 Mar 2006Appeal allowed
NAVARATN S. JAIN Vs Jet Airways (India) Ltd.
National Consumer Disputes Redressal Commission · 2003 3 UC 1689 : 2006 2 CPC 187 : 2006 2 CPJ 312
Tribunals and Commissions23 Mar 2006Appeal allowed
H.C.MALHOTRA Vs ANSAL BUILDWELL LTD.
National Consumer Disputes Redressal Commission · 2006 2 CLT 587 : 2006 2 CPC 326 : 2006 3 CPJ 22
Tribunals and Commissions23 Mar 2006
AMEYA BUILDERS Vs DATTATRAYA TRIBAKRAO BHUSARI
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 87
Tribunals and Commissions22 Mar 2006Appeal partly allowed
KALYAN SINGH Vs LILAVATI BAI
National Consumer Disputes Redressal Commission · 2006 2 CPC 426 : 2006 3 CPJ 185
Tribunals and Commissions21 Mar 2006Revision Petition dismissed
JUGAL KISHORE CHOUKESE Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 3 CPJ 231
Tribunals and Commissions21 Mar 2006Appeal allowed
Oriental Insurance Company Ltd. Vs Dayal Singh
National Consumer Disputes Redressal Commission · 2006 3 CPJ 225
Tribunals and Commissions21 Mar 2006Appeal allowed
National Insurance Co. Ltd. Vs YODEVA SYNTHETIC PRIVATE LTD.
National Consumer Disputes Redressal Commission · 2006 4 CPJ 210
Tribunals and Commissions20 Mar 2006Appeals dismissed
SALEEMUDDIN Vs SUNIL MALHOTRA
National Consumer Disputes Redressal Commission · 2006 2 CPJ 348
Tribunals and Commissions20 Mar 2006Petition disposed of
Union of India Vs ASHOK SHANKAR SARKALAE
National Consumer Disputes Redressal Commission · 2007 1 CPJ 160
Tribunals and Commissions20 Mar 2006
UNITED INDIA INSURANCE CO. LTD. Vs JANABAI MARUTI LOHAR
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 28 : 2006 1 CPR 327 : 2006 2 CPC 166 : 2006 2 CPJ 258
Tribunals and Commissions20 Mar 2006
LIFE INSURANCE CORPORATION OF INDIA Vs Sohan Lal Sen
National Consumer Disputes Redressal Commission · 2006 2 CLT 489 : 2006 2 CPJ 503
Tribunals and Commissions17 Mar 2006Appeal partly allowed
M.M.BAGATI Vs Nihal Singh
National Consumer Disputes Redressal Commission · 2006 2 CLT 655 : 2006 3 CPJ 48
Tribunals and Commissions17 Mar 2006Appeal dismissed
Oriental Insurance Co. Ltd. Vs P.JOSEPH
National Consumer Disputes Redressal Commission · 2006 3 CPJ 285
Tribunals and Commissions17 Mar 2006Appeal dismissed
ELLINGI MULAGALAMMA Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 2 CPC 442 : 2006 3 CPJ 211
Tribunals and Commissions17 Mar 2006Appeal disposed of
National Insurance Co. Ltd. Vs MUKESH BHARGAVA
National Consumer Disputes Redressal Commission · 2006 3 CPJ 62
Tribunals and Commissions17 Mar 2006
PARAMJIT SINGH Vs KISAN ICE FACTORY AND COLD STORAGE
National Consumer Disputes Redressal Commission · 2007 4 CPJ 148
Tribunals and Commissions17 Mar 2006Appeal disposed of
HRUSHIKESH SWAIN Vs Orissa State Housing Board
National Consumer Disputes Redressal Commission · 2006 3 CPJ 447
Tribunals and Commissions16 Mar 2006Revision Petition dismissed
Standard Chartered Bank Vs Vipin Kumar Gupta
National Consumer Disputes Redressal Commission · 2006 2 CLT 430 : 2006 2 CPC 186 : 2006 2 CPJ 311
Tribunals and Commissions16 Mar 2006Appeal allowed
Life Insurance Corporation of India Vs EKNATH ANANT KELKAR
National Consumer Disputes Redressal Commission · 2006 2 CPR 237 : 2006 3 CPJ 119