Tribunals and Commissions03 Mar 2006
Registrar Of Chit Funds Vs S S Marketing
National Consumer Disputes Redressal Commission · 2006 3 CPJ 362
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 748 of 1,389
Tribunals and Commissions03 Mar 2006
Sonia Aggarwal Vs HUDA
National Consumer Disputes Redressal Commission · 2006 2 CLT 242 : 2006 2 CPJ 4
Tribunals and Commissions02 Mar 2006Revision Petition disposed of
AGRARIANS AGRO FIELDS LTD. Vs KANCHAN BHARDWAJ
National Consumer Disputes Redressal Commission · 2006 4 CPJ 358
Tribunals and Commissions02 Mar 2006Complaint dismissed
ENGINEERING FABRICATORS AND ENTERPRISES Vs Hongkong and Shanghai Banking Corporation
National Consumer Disputes Redressal Commission · 2006 4 CPJ 309
Tribunals and Commissions02 Mar 2006
P T G MENON Vs C V RAJAN
National Consumer Disputes Redressal Commission · 2007 1 CPJ 57
Tribunals and Commissions02 Mar 2006Appeal partly allowed
G.S.T.MOTORS Vs R.ELANCHEZHIAN
National Consumer Disputes Redressal Commission · 2006 4 CPJ 152
Tribunals and Commissions02 Mar 2006Complaint disposed of
PASCO ENTERPRISES Vs Air France
National Consumer Disputes Redressal Commission · 2006 3 CPJ 111
Tribunals and Commissions02 Mar 2006
C Rajalakshmi Vs NATIONAL INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2006 3 CPJ 411
Tribunals and Commissions01 Mar 2006Revision Petition dismissed
Asstt. Area Manager, S.E.C.L. Vs Meera Garg
National Consumer Disputes Redressal Commission · 2006 2 CLT 353 : 2006 2 CPJ 221
Tribunals and Commissions01 Mar 2006Appeal dismissed
INDIRA GANDHI NATIONAL OPEN UNIVERSITY Vs INDRAJEET DEVNATH
National Consumer Disputes Redressal Commission · 2006 4 CPJ 13 : 2007 1 CLT 168
Tribunals and Commissions01 Mar 2006Ordered accordingly
NEW PUNJAB COLD STORAGE Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2006 2 CLT 420 : 2006 2 CPC 176 : 2006 2 CPJ 299 : 2006 2 CPR 64
Tribunals and Commissions01 Mar 2006Appeal partly allowed
NATIONAL INSTITUTE OF OPEN SCHOOLING Vs PRIYANKA
National Consumer Disputes Redressal Commission · 2006 3 CPJ 32
Tribunals and Commissions01 Mar 2006Ordered accordingly
PALLAV MAZUMDAR Vs GENERAL MANAGER (TELECOM-MUNICATION)
National Consumer Disputes Redressal Commission · 2006 3 CPJ 99
Tribunals and Commissions01 Mar 2006Appeal partly allowed
POST MASTER Vs RAMA SHANKAR GUPTA
National Consumer Disputes Redressal Commission · 2006 3 CPJ 296
Tribunals and Commissions01 Mar 2006Revision Petitions dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs ARUN KUMAR
National Consumer Disputes Redressal Commission · 2006 3 CPJ 95
Tribunals and Commissions01 Mar 2006
M P HOUSING BOARD Vs Vishambharnath Malik
National Consumer Disputes Redressal Commission · 2006 1 CPC 610 : 2006 2 CPJ 151
Tribunals and Commissions01 Mar 2006
Telecommunication B S N L Vs SANTHI
National Consumer Disputes Redressal Commission · 2006 3 CPJ 191
Tribunals and Commissions01 Mar 2006
G VENKATESAN Vs Post Master Head Post Office Chengalpattu
National Consumer Disputes Redressal Commission · 2006 3 CPJ 329
Tribunals and Commissions28 Feb 2006Revision Petition allowed
Mohd. Ayub Vs Central Bank of India
National Consumer Disputes Redressal Commission · 2006 1 CPR 380 : 2006 2 CPJ 185
Tribunals and Commissions28 Feb 2006Complaint disposed of
A.K.SHARMA (LT. COL.) Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2006 4 CPJ 95