Tribunals and Commissions28 Feb 2006Appeal dismissed
N.NARAYANAN Vs GOVERNMENT SERVANTS CO-OP. THRIFT AND CREDIT SOCIETY LTD.
National Consumer Disputes Redressal Commission · 2006 4 CPJ 18
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 749 of 1,389
Tribunals and Commissions28 Feb 2006Appeal dismissed
T.V.SUKUMARAN Vs JOY K.CHERIYAN
National Consumer Disputes Redressal Commission · 2006 3 CPJ 312
Tribunals and Commissions28 Feb 2006Appeal No. 575/2004 allowed
Lalchand Agarwal Vs EXECUTIVE ENGINEER, CITY DIVISION WEST/M.P.E.B.
National Consumer Disputes Redressal Commission · 2006 3 CPJ 380
Tribunals and Commissions28 Feb 2006Complaint dismissed
JIGNISHABEN SHITALKUMAR PATEL Vs IDBI BANK LTD.
National Consumer Disputes Redressal Commission · 2006 1 CPR 370 : 2006 2 CLT 332 : 2006 2 CPC 4 : 2006 2 CPJ 178
Tribunals and Commissions28 Feb 2006Appeal allowed
New India Assurance Co. Ltd. Vs Jagdev Singh
National Consumer Disputes Redressal Commission · 2006 2 CPR 118 : 2006 3 CPJ 271
Tribunals and Commissions28 Feb 2006
Hong Kong And Shanghai Banking Corporation Ltd Vs T Shankar
National Consumer Disputes Redressal Commission · 2006 1 CPR 113 : 2006 2 CLT 243 : 2006 2 CPC 211 : 2006 2 CPJ 181
Tribunals and Commissions27 Feb 2006Appeal partly allowed
New India Assurance Co. Ltd. Vs HARISH CHANDRA BINDRA
National Consumer Disputes Redressal Commission · 2006 3 CPJ 289
Tribunals and Commissions27 Feb 2006Revision Petition dismissed
RAJENDER RAJPUT Vs JITENDER PRAKASH NANDA
National Consumer Disputes Redressal Commission · 2006 3 CPJ 381
Tribunals and Commissions27 Feb 2006Revision Petition dismissed
Om Prakash Vs ALLAHABAD BANK, DALIGANJ BRANCH, LUCKNOW
National Consumer Disputes Redressal Commission · 2006 3 CPJ 418
Tribunals and Commissions27 Feb 2006Appeals dismissed
CORRESPONDENT, ST. JOHN'S INDUSTRIAL TRAINING CENTRE Vs L.VENISH
National Consumer Disputes Redressal Commission · 2006 3 CPJ 245
Tribunals and Commissions27 Feb 2006Revision Petition dismissed
JAGRUT NAGRIK Vs ENGINEER, GUJARAT ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2006 3 CPJ 374
Tribunals and Commissions27 Feb 2006Revision Application allowed
MUKESH PREMCHAND GURNANI Vs PRADEEP PATIL
National Consumer Disputes Redressal Commission · 2006 2 CPR 392 : 2006 3 CPJ 159
Tribunals and Commissions27 Feb 2006Appeal No. 158/2004 dismissed
DEEPAK KR. NEOGI Vs BIRNDRA NATH DAS
National Consumer Disputes Redressal Commission · 2006 3 CPR 30 : 2006 4 CPJ 314
Tribunals and Commissions27 Feb 2006petition dismissed
SWAMI VIVEKANAND PUBLIC SCHOOL Vs SUBHASH CHANDER
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 84 : 2006 3 CPJ 376
Tribunals and Commissions27 Feb 2006
R.RAJA RAO Vs MYSORE AUTO AGENCIES
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 100 : 2006 1 CPC 646 : 2006 1 CPR 401 : 2006 2 CLT 156 : 2006 2 CPJ 64 : 2006 2 UC 1332
Tribunals and Commissions24 Feb 2006Appeal dismissed
BIHAR SCHOOL EXAMINATION BOARD, PATNA Vs MAMTA
National Consumer Disputes Redressal Commission · 2006 3 CPR 65 : 2006 4 CPJ 2
Tribunals and Commissions24 Feb 2006Appeals dismissed
AMARJIT SINGH Vs BHARTIYA SANCHAR NIGAM LTD.
National Consumer Disputes Redressal Commission · 2006 1 CPC 728 : 2006 2 CPR 121 : 2006 3 CPJ 259
Tribunals and Commissions24 Feb 2006Appeal dismissed
K.Raja Vs S.R.STEPHEN
National Consumer Disputes Redressal Commission · 2006 3 CPJ 146
Tribunals and Commissions24 Feb 2006Appeal allowed
Life Insurance Corporation of India Vs S. Rajalakshmi
National Consumer Disputes Redressal Commission · 2006 4 CPJ 170
Tribunals and Commissions24 Feb 2006
URBAN ESTATE PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY (ESTATE OFFICER) Vs MOHINDER SINGH BAINS
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 67