Tribunals and Commissions27 Jan 2011revision petition dismissed
KERALA STATE ELECTRICITY BOARD Vs Mathew Syriac
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 715
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 609 of 1,389
Tribunals and Commissions24 Jan 2011Revision petition is allowed
Satinder Singh Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 45 : 2011 1 CPJ 126
Tribunals and Commissions24 Jan 2011Revision petition is disposed
Manipal Soubhagay Nidhi Ltd. Vs Soumya K.Prabhu
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 46 : 2011 1 CPJ 256
Tribunals and Commissions21 Jan 2011
H.R.Venkatesh Vs Deutshe Post Bank Home Finance Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 43 : 2012 1 CPJ 220
Tribunals and Commissions21 Jan 2011petition is disposed of
SANJAY GUPTA Vs RAMESH
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 714
Tribunals and Commissions21 Jan 2011
Life Insurance Corporation of India Vs Shri Prashant Ramlingan Gurav
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 42 : 2011 1 CPJ 129
Tribunals and Commissions21 Jan 2011Revision Petition partly allowed.
ORIENTAL INSURANCE CO LTD Vs Dhanshree Agency
National Consumer Disputes Redressal Commission · 2011 1 CPJ 312
Tribunals and Commissions21 Jan 2011Complaint dismissed.
Yashumati Devi Vs CHRISTIAN MEDICAL COLLEGE
National Consumer Disputes Redressal Commission · 2011 1 CPJ 308
Tribunals and Commissions21 Jan 2011Revision dismissed.
ISHWAR SINGH Vs Dakshin Haryana Vidyut Prasaran Nigam Ltd
National Consumer Disputes Redressal Commission · 2011 0 CTJ 649 : 2011 2 CPJ 18 : 2011 2 CPR 188
Tribunals and Commissions21 Jan 2011Revision Petition dismissed.
Kiran Rai Khatri Vs Dakshin Haryana Bijli Vitran Nigam Ltd
National Consumer Disputes Redressal Commission · 2011 2 CPJ 147 : 2011 2 CPR 194
Tribunals and Commissions20 Jan 2011Petition is dismissed
Umesh Saini Vs Estate Officer, Haryana Urban Development Authority Office
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 38
Tribunals and Commissions20 Jan 2011Revision petition is dismissed
Agriculture Insurance Co. of India Vs Bhanwar Lal S/o Shri Tulchhiram
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 41 : 2011 1 CPJ 284
Tribunals and Commissions20 Jan 2011
Sterling Motor Company Vs Khalsa Tent House
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 58
Tribunals and Commissions20 Jan 2011
HDFC Bank Ltd. Vs Bhagi Rath
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 57
Tribunals and Commissions20 Jan 2011
Techno Mukund Constructions Vs Mercedes Benz India Limited
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 40 : 2011 1 CPJ 119
Tribunals and Commissions20 Jan 2011Complaint fails and is dismissed
Marine Container Services (India) Pvt. Ltd. Vs Mercedes Benz India Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 39 : 2011 1 CPJ 86 : 2011 1 CPR 150
Tribunals and Commissions20 Jan 2011Revision Petition is dismissed
Mostt.Meera Devi Vs Arun Kumar Chaudhary
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 37 : 2011 1 CPJ 116
Tribunals and Commissions20 Jan 2011Revision Petition dismissed.
Jogender Singh Vs Cholamandalam Dbs Finance Ltd
National Consumer Disputes Redressal Commission · 2011 1 CPJ 264
Tribunals and Commissions20 Jan 2011Revision Petition disposed of.
Ratan Kavadia Vs ORIENTAL INSURANCE Company
National Consumer Disputes Redressal Commission · 2011 1 CPJ 320
Tribunals and Commissions20 Jan 2011Appeal allowed.
Life Insurance Corporation of India Vs Sanju Kumar Yadav
National Consumer Disputes Redressal Commission · 2011 1 CPJ 317