Tribunals and Commissions07 Feb 2011Executing Petition kept pending.
C K Jayaram Vs Kirloskar Investments and Finance Ltd
National Consumer Disputes Redressal Commission · 2011 2 CPJ 145 : 2011 2 CPR 239
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 608 of 1,389
Tribunals and Commissions04 Feb 2011Revision petition is dismissed
K.M.Madappa Vs President and Members Karnataka State Consumer Redressal Commission
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 69 : 2011 1 CPJ 236 : 2011 1 CPR 235
Tribunals and Commissions04 Feb 2011Revision petition is disposed of
HDFC Standard Life Insurance Co.Ltd. Vs Jayalaxmi
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 71 : 2011 1 CPJ 231 : 2011 1 CPR 243
Tribunals and Commissions04 Feb 2011Revision Petition is accordingly disposed of
Marie Stopes Clinic Vs Guddi Bai
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 70 : 2011 1 CPJ 232 : 2011 1 CPR 240
Tribunals and Commissions04 Feb 2011Revision Petition allowed.
NATIONAL INSURANCE CO LTD Vs Arun Kumar Goyal
National Consumer Disputes Redressal Commission · 2011 1 CPJ 266
Tribunals and Commissions03 Feb 2011Petition is dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Pinki daughter of Sham Lal
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 55
Tribunals and Commissions02 Feb 2011
Ashok Kumar Upadhyaya S/o Sh. A.P.Upadhyaya Vs D.N.Misra
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 54 : 2011 1 CPJ 194
Tribunals and Commissions02 Feb 2011Revision Petition No. 3208/06 dismissed. Revision Petition No. 2856/06 partly allowed.
M V Srinivasa Rao Vs Bescom
National Consumer Disputes Redressal Commission · 2011 1 CPJ 325
Tribunals and Commissions02 Feb 2011Revision Petition dismissed.
Pushpa Chauhan Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2011 0 CTJ 644 : 2011 2 CPJ 44 : 2011 2 CPR 190
Tribunals and Commissions01 Feb 2011
Padmavati Enterprises Vs Dharshi Lakhamshi Dedhia
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 53 : 2011 1 CPJ 218 : 2011 1 CPR 261
Tribunals and Commissions01 Feb 2011Petition stands disposed off
Uttar Pradesh Housing and Developing Board Vs Chief Manager Allahabad Bank Indira Nagar Branch
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 52 : 2011 1 CPJ 276 : 2011 1 CPR 258
Tribunals and Commissions01 Feb 2011Petition is dismissed
ANIL KUMAR SINGH Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 48 : 2011 1 CPJ 220 : 2011 1 CPR 247
Tribunals and Commissions31 Jan 2011
Punjab and Sind Bank Vs K.R. And Company
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 49 : 2011 2 CPJ 212 : 2011 2 CPR 186
Tribunals and Commissions31 Jan 2011Revision is accordingly allowed
New India Assurance Co. Ltd. Vs Choudhri Bababhai Amtharam
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 50 : 2011 1 CPJ 211
Tribunals and Commissions31 Jan 2011Petition is disposed off
J. Bhaskar Joel Vs The Branch Manager The New India Assurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 47 : 2011 1 CPJ 216
Tribunals and Commissions28 Jan 2011petition allowed
Punjab Tractors Ltd. Vs P.Sanghasena
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 710 : 2011 1 CPJ 293
Tribunals and Commissions28 Jan 2011Petition is dismissed
Chandubhai C. Shah Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 64 : 2011 3 CPJ 121
Tribunals and Commissions28 Jan 2011Complaint dismissed.
YOGESH YADAV Vs Ansal Housing and Construction Ltd
National Consumer Disputes Redressal Commission · 2011 1 CPJ 318
Tribunals and Commissions28 Jan 2011Revision Petition dismissed.
Life Insurance Corporation of India Vs Gopal Singh
National Consumer Disputes Redressal Commission · 2011 0 CTJ 647 : 2011 2 CPJ 7
Tribunals and Commissions28 Jan 2011
Viyayak Anant Waikar Vs Ramesh Vasant Shelar
National Consumer Disputes Redressal Commission · 2011 2 CPJ 75