Tribunals and Commissions17 Feb 2011Petition stands disposed of
Akbar Nanjibhai Vs Nishan Developers
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 91 : 2011 3 CPJ 117
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 607 of 1,389
Tribunals and Commissions17 Feb 2011Petition is disposed of
New India Assurance Co.Ltd. Vs Iqbal I.Tada
National Consumer Disputes Redressal Commission · 2011 0 KHC 2937 : 2011 0 NCDRC 94 : 2011 3 CPJ 124 : 2011 4 KERLJ 603
Tribunals and Commissions17 Feb 2011
BUDHI RAM Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2011 0 CTJ 636 : 2011 0 NCDRC 709 : 2011 2 CPJ 165
Tribunals and Commissions15 Feb 2011
National Insurance Co. Ltd. Vs Premjibhai Laxmanbhai Motka
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 99
Tribunals and Commissions15 Feb 2011Petition stands disposed of
Anil Kumar Mangal Vs Upender Kaul, Cardiologist Escorts Heard Institute And Research Centre Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 98
Tribunals and Commissions15 Feb 2011Petition is disposed of
MilAan Barot Vs Mukesh Haridat Bhatt
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 100 : 2011 3 CPJ 141
Tribunals and Commissions12 Feb 2011Revision Petition dismissed.
Prayagbai Vs Vaidyanath Urban Co-Operative Bank Ltd
National Consumer Disputes Redressal Commission · 2011 3 CPJ 126
Tribunals and Commissions11 Feb 2011Revision Petition is dismissed
Indusind Bank Ltd. Vs Birendra Kumar Sinha
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 80 : 2011 1 CPJ 243
Tribunals and Commissions11 Feb 2011Application dismissed.
Neeraj Amarnath Dora Vs Nandan Hospital
National Consumer Disputes Redressal Commission · 2011 0 CTJ 641 : 2011 2 CPJ 171 : 2011 2 CPR 231
Tribunals and Commissions10 Feb 2011Petition stands dismissed
Punjab State Power Corporation Ltd. Vs Kuldeep Singh S/o Late Sh. Harnek Singh
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 78 : 2011 1 CPJ 246
Tribunals and Commissions10 Feb 2011Petition is dismissed
SURENDRA PARMAR Vs BAI HAVLI
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 107
Tribunals and Commissions10 Feb 2011
National Insurance Co. Ltd. Vs Ashokbhai Babarbhai Patel
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 106 : 2011 2 CPJ 26
Tribunals and Commissions09 Feb 2011Petition is allowed
Madhya Gujarat Vij. Co. Ltd. Vs Vinav Enterprises
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 136
Tribunals and Commissions09 Feb 2011Appeal is allowed
Munish Sahgal Vs DLF Home Developers Limited
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 76
Tribunals and Commissions09 Feb 2011
Neelam Gupta Vs Reliance Life Insurance
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 77 : 2011 1 CPJ 241
Tribunals and Commissions09 Feb 2011Petition is dismissed
Panchal Ramabhai Motibhai Vs L.I.C. of India
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 138 : 2012 1 CPJ 223
Tribunals and Commissions08 Feb 2011Revision Petition is disposed of
MAGMA FINCORP LIMITED Vs Arshad Hussain
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 125 : 2011 1 CPJ 240 : 2011 1 CPR 223
Tribunals and Commissions07 Feb 2011
Sugri Deep S/o Late Bisi Deep Vs Bimal Prasad Pattnaik Managing Director M/s B.P. Motors (P) Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 73
Tribunals and Commissions07 Feb 2011Petition is dismissed
S.S.Ahmed Vs MUMBAI METROPOLITAN REGION DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 74 : 2011 1 CPJ 301 : 2011 1 CPR 230
Tribunals and Commissions07 Feb 2011Revision Petition dismissed.
Surendra M Khandhar Vs Pannaben P Bhatia
National Consumer Disputes Redressal Commission · 2011 1 CPJ 313