Tribunals and Commissions29 Sept 2011Revision Petition dismissed.
NATIONAL INSURANCE COMPANY LTD Vs ARUN KUMAR
National Consumer Disputes Redressal Commission · 2011 4 CPJ 628
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 586 of 1,389
Tribunals and Commissions29 Sept 2011petitions is dismissed
Gaziabad Development Authority Through its Vice Chairman, Vikaspath, Gaziabad Vs Neelam Yadav
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 760 : 2011 4 CPJ 527
Tribunals and Commissions28 Sept 2011
Premsingh Verma Vs Cantonment Executive Officer Cantonment Board Mhow
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 743 : 2011 4 CPJ 496 : 2011 4 CPR 128
Tribunals and Commissions28 Sept 2011
Ashok Lobo Vs President Catholic Club
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 749
Tribunals and Commissions27 Sept 2011Revision petition is accordingly dismissed
BHIM SINGH Vs National Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 637 : 2011 4 CPJ 323 : 2011 4 CPR 130
Tribunals and Commissions27 Sept 2011Revision Petition allowed.
KUSUM LATA JAIN Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2011 4 CPJ 600
Tribunals and Commissions26 Sept 2011appeal is dismissed
Om Shipping Agencies Private Ltd. Vs Prabhat Exports, Anand Nagar
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 745 : 2011 4 CPJ 336 : 2011 4 CPR 137
Tribunals and Commissions26 Sept 2011appeal was dismissed
Sanjay Singh Vs Rajendra Das Gupta
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 746 : 2011 4 CPJ 285 : 2011 4 CPR 134
Tribunals and Commissions26 Sept 2011Revision petition is dismissed
Vodafone Essar South Ltd Vs Arvind Reddy
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 623 : 2011 4 CPJ 279 : 2011 4 CPR 132
Tribunals and Commissions26 Sept 2011Appeal dismissed.
LIC OF INDIA Vs Rajan Behal
National Consumer Disputes Redressal Commission · 2011 4 CPJ 333
Tribunals and Commissions26 Sept 2011Revision Petition allowed.
Bhadra N Dalal Vs Bank of India
National Consumer Disputes Redressal Commission · 2011 4 CPJ 330
Tribunals and Commissions26 Sept 2011
Shyama Rama Structural And Power Pvt Ltd Vs UNITED INDIA INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 629
Tribunals and Commissions23 Sept 2011
K Radha Krishnan , V.B. DESAI Vs Sri Ajay Kumar , Karnataka Consumer Forum Regd , Madras Motor Finance Guarantee Company Ltd. , Sri T.N. Laxmi Narayanan, I.A.S. , V.B. Desai , Mrs. Usha Nair , Dr. J. Venkata Ramana , Sri B. Ray Prantik , Sri
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 631
Tribunals and Commissions23 Sept 2011
NALINI Vs The Registrar , Chief Cardiac Surgeon Manipal Hospital
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 630 : 2011 4 CPJ 280 : 2011 4 CPR 157
Tribunals and Commissions23 Sept 2011
Sita Fashion Crop Vs KUWAIT AIRWAYS , General Manager Burlington Air Express I Pvt Ltd
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 633
Tribunals and Commissions23 Sept 2011
SHRAWAN KUMAR Vs SIR GANGA RAM HOSPITAL , Dr. M.P. Gupta
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 634 : 2011 4 CPJ 315 : 2011 4 CPR 172
Tribunals and Commissions22 Sept 2011dismissed
AIR INDIA Vs Dharmavaram Kottam Samarasimha
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 742 : 2011 4 CPJ 314 : 2011 4 CPR 262
Tribunals and Commissions22 Sept 2011
S. C. Mathur Vs Director, All India Institute of Medical Sciences
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 741
Tribunals and Commissions22 Sept 2011petition is disposed of
Avtar Singh Randhawa Vs Worldwide Immigration Consultancy Services Ltd.
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 747 : 2011 4 CPJ 328 : 2011 4 CPR 268
Tribunals and Commissions22 Sept 2011Revision Petition allowed.
Sandeep Pal Singh Vs PUNJAB AGRICULTURAL UNIVERSITY
National Consumer Disputes Redressal Commission · 2011 4 CPJ 338 : 2012 0 KHC 2237 : 2012 1 KERLJ 150