Tribunals and Commissions01 Nov 2011Complaint dismissed.
SUBE SINGH Vs Kotak Mahindra Bank
National Consumer Disputes Redressal Commission · 2012 1 CPJ 229
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 584 of 1,389
Tribunals and Commissions01 Nov 2011Revision Petition No. 1034/2007 dismissed. Revision Petition No. 1035/2007 allowed.
Aggarwal Agencies Vs UNITED INDIA INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2012 1 CPJ 365
Tribunals and Commissions31 Oct 2011 revision petition is allowed
Kalagonda Dhulgonda Patil Resident of Takawade Vs Manager Maharashtra State Seeds Corporation
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 767 : 2012 1 CPJ 160
Tribunals and Commissions31 Oct 2011petition fails and is accordingly dismissed
SDO (OP), Industrial Area Sub Division UHBVNL Yamuna Nagar Vs MOHAN SINGH
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 768
Tribunals and Commissions31 Oct 2011Revision dismissed.
UHBVNL Vs MOHAN SINGH
National Consumer Disputes Redressal Commission · 2012 1 CPJ 158
Tribunals and Commissions21 Oct 2011Revision Petition disposed of
Life Insurance Corporation of India Vs Pathivada Mrutyunjaya Rao
National Consumer Disputes Redressal Commission · 2012 1 CPJ 362
Tribunals and Commissions21 Oct 2011Revision Petition dismissed.
NARESH KUMAR Vs Dhillon Cool Drinks And Beverages Ltd
National Consumer Disputes Redressal Commission · 2012 1 CPJ 481
Tribunals and Commissions20 Oct 2011Revision Petition allowed.
Mahindra And Mahindra Finance Co Ltd Vs Sankatha Prasad
National Consumer Disputes Redressal Commission · 2011 4 CPJ 359 : 2012 1 CPR 197
Tribunals and Commissions20 Oct 2011
JAI PRAKASH GUPTA Vs Devendra Lal Chandani
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 664 : 2011 4 CPJ 358 : 2012 1 CPR 199
Tribunals and Commissions20 Oct 2011Petition is disposed of
Raipur Development Authority G E Road Vs P S Vishvambharan
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 662 : 2011 4 CPJ 354 : 2011 4 CPJ 356 : 2012 1 CPR 201
Tribunals and Commissions19 Oct 2011petitions is dismissed
Pakistan International Airlines Vs Bhagwan Dutt
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 759 : 2011 4 CPJ 351 : 2012 1 CPR 328
Tribunals and Commissions19 Oct 2011Complaint dismissed.
P Srinivasa Varma Vs State Bank of India
National Consumer Disputes Redressal Commission · 2011 4 CPJ 606
Tribunals and Commissions19 Oct 2011R.P. dismissed.
S Sujatha Vs General Manager, Southern Railway
National Consumer Disputes Redressal Commission · 2011 4 CPJ 613
Tribunals and Commissions19 Oct 2011Appeals are disposed of
Savita Prem Vs P Lakshmikutty Warrasiar
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 658 : 2011 4 CPJ 398 : 2012 1 CPR 205
Tribunals and Commissions19 Oct 2011Petition is dismissed
Suryapal Singh Vs Siddha Vinayak Motors
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 656 : 2011 4 CPJ 405 : 2012 1 CPR 323
Tribunals and Commissions19 Oct 2011Petition is allowed
STATE OF HIMACHAL PRADESH Vs SURESH KUMAR
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 653 : 2011 4 CPJ 407 : 2012 0 KHC 2225 : 2012 1 CPR 325 : 2012 1 KERLJ 269
Tribunals and Commissions19 Oct 2011Petition is dismissed
CHARAN KAUR Vs NATIONAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 657 : 2011 4 CPJ 404 : 2012 1 CPR 322
Tribunals and Commissions18 Oct 2011petitions is dismissed
Superintending Engineer (Elec.), MESCOM, O And M Circle, Attavara Vs Krishna Poojary
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 761 : 2011 4 CPJ 530 : 2012 1 CPR 335
Tribunals and Commissions18 Oct 2011Revision allowed.
New India Assurance Co Ltd Vs DALIP KUMAR
National Consumer Disputes Redressal Commission · 2011 4 CPJ 579
Tribunals and Commissions18 Oct 2011Petition is dismissed
Ransingh Rajawat Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 660 : 2011 4 CPJ 410 : 2012 1 CPR 331