Tribunals and Commissions18 Oct 2011Appeal partially allowed
A K SHARMA Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 659 : 2011 4 CPJ 411 : 2012 1 CPR 333
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 585 of 1,389
Tribunals and Commissions17 Oct 2011Appeal dismissed.
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs Atibir Industries Co Ltd
National Consumer Disputes Redressal Commission · 2011 4 CPJ 503 : 2012 1 CPR 346
Tribunals and Commissions17 Oct 2011petition dismissed
Radhika Rakesh Nigam Vs Swaraj Naik Naik Nursing Home
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 661 : 2011 4 CPJ 486 : 2012 1 CPR 341
Tribunals and Commissions14 Oct 2011petition dismissed
B.Venu Madhav Vs Ch.Mohana Rao
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 758 : 2011 4 CPJ 343
Tribunals and Commissions14 Oct 2011petitions is dismissed
SUDHA JAISWAL Vs Central Bank of India, Through Senior Manager, Branch Shehdol
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 762 : 2012 1 CPJ 157
Tribunals and Commissions14 Oct 2011
HDFC Bank Limited having its Registered Office at HDFC Bank House Vs Amardeep Tharumal Chhabriya, Prop. Mahalxmi Automotive Sales Near Ujamba Wadi, Auto Lane
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 766 : 2011 4 CPJ 623
Tribunals and Commissions14 Oct 2011Revision Petition allowed.
Jaddu Bhagat Vs Wipro G E Medical System Ltd
National Consumer Disputes Redressal Commission · 2011 4 CPJ 632
Tribunals and Commissions12 Oct 2011Appeal disposed of
VINOD KUMAR JAIN Vs United India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 651 : 2011 4 CPJ 378
Tribunals and Commissions12 Oct 2011Appeal dismissed
J.K.AGGARWAL Vs Three C Universal Developers (P) Ltd
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 648 : 2011 4 CPJ 455
Tribunals and Commissions12 Oct 2011Appeal allowed
Anchit Exports Vs Air India Air India Building
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 650 : 2011 4 CPJ 385
Tribunals and Commissions12 Oct 2011Appeal dismissed
Prabha Agarwal Vs Kamkhya Singh
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 649 : 2011 4 CPJ 380
Tribunals and Commissions12 Oct 2011Revision Petition allowed.
LIC OF INDIA Vs Premlata Aggarwal
National Consumer Disputes Redressal Commission · 2011 4 CPJ 611
Tribunals and Commissions12 Oct 2011Revision Petition dismissed.
Makhan Goon Vs Jitendra Nath Roy
National Consumer Disputes Redressal Commission · 2011 4 CPJ 619
Tribunals and Commissions11 Oct 2011
S. Padmavathi Vs Kamineni Hospitals
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 652 : 2011 4 CPJ 368
Tribunals and Commissions10 Oct 2011Revision Petition dismissed.
Jaswantiben Kantilal Shaha Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2011 4 CPJ 616
Tribunals and Commissions07 Oct 2011
Bajaj Allianz General Insurance Co. Ltd. Vs Atibir Industries Co. Ltd
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 757
Tribunals and Commissions30 Sept 2011Revision petition dismiss
LIC OF INDIA Vs TARA CHAND
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 635 : 2011 4 CPJ 326 : 2011 4 CPR 122
Tribunals and Commissions30 Sept 2011Revision Petition dismissed.
State Bank of Mysore Vs G H Patil
National Consumer Disputes Redressal Commission · 2011 4 CPJ 588
Tribunals and Commissions29 Sept 2011Pending applications also stands disposed of.
Assistant Engineer (Distribution) A.V.V.N.L. Vs Bhanwar Lal
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 750 : 2011 4 CPJ 505
Tribunals and Commissions29 Sept 2011
U.P. Avas Evam Vikas Parishad Vs Pradeep Kumar Mathil
National Consumer Disputes Redressal Commission · 2011 0 NCDRC 748 : 2011 4 CPJ 493