Tribunals and Commissions03 Dec 2021Partly Allowed
National Insurance Company Limited Vs M/s Ali Cloth House & Anr
National Consumer Disputes Redressal Commission · (2021) 12 NCDRC CK 0002
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 161 of 1,397
Tribunals and Commissions01 Dec 2021Disposed Of
C. Venkata Rani Vs B.S. Uma Maheswara Rao
National Consumer Disputes Redressal Commission · (2021) 12 NCDRC CK 0004
Consumer Protection Act, 1986 — Section 3, 21(b)Limitation Act, 1963 — Section 14
Tribunals and Commissions01 Dec 2021Disposed Of
Delhi Development Authority Through Its Secretary Vs Krishan Gupta (Since Deceased) Through His Legal Heirs Through His Legal Heirs, Smt. Yashwanti Gupta, W/O. Late Shri Krishan Gupta
National Consumer Disputes Redressal Commission · (2021) 12 NCDRC CK 0001
Tribunals and Commissions30 Nov 2021Dismissed
Rama Majumder & Anr Vs Indralok Apartment Flat Owners Association
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0048
Consumer Protection Act, 1986 — Section 2(b), 2(m), 12(1)(b), 12(1)(c), 19West Bengal Fire Services Act, 1950 — Section 11(c)
Tribunals and Commissions30 Nov 2021Disposed Of
Babulal Das S/o Lt. Arjun Chandra Das Vs Branch Manager, Aviva Life Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0047
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions26 Nov 2021Dismissed
Bajaj Allianz General Insurance Co. Ltd Vs Sonam Uden Bhutia W/o Sh. Pema Wangyal Bhutia
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0042
Insurance Act, 1938 — Section 64UM, 64UM(2)
Tribunals and Commissions25 Nov 2021Dismissed
New India Assurance Company Limited Vs Karunesh Mishra S/o Shri Ram Pratap Misra
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0046
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions25 Nov 2021Dismissed
Promod Balakrishna Pillai & Anr Vs M/s Patel Engineering Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0037
Tribunals and Commissions25 Nov 2021Partly Allowed
Rohit Jain S/o. Sh. S.L. Jain Vs Parsvnath Developers Ltd
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0036
Consumer Protection Act, 1986 — Section 2(1)(d), 21(a)(1)
Tribunals and Commissions25 Nov 2021Dismissed
SDO 'OP' Sub Urban Division, Uhbvnl, Sampla & 2 Ors Vs Sunil Dahiya S/o Sh. Ram Kuwar
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0035
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions25 Nov 2021Dismissed
Chairman, Jaipur Vidyut Vitran Nigam Ltd. & 2 Ors Vs Rajveer Singh S/o Sh. Arjun Singh
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0034
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions24 Nov 2021Allowed
Sunil Kohli & Anr Vs M/s Purearth Infrastructure Ltd
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0044
Tribunals and Commissions24 Nov 2021Disposed Of
Shashi Bala Mittal & Anr Vs Director, Local Government, Department Of Local Government & Anr
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0033
Tribunals and Commissions23 Nov 2021
Ajmer Vidyut Vitran Nigam Ltd. & Anr Vs Dharam Narain Trivedi S/o Shri Laxmi Lal
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0038
Tribunals and Commissions23 Nov 2021Dismissed
Neera Arya & 2 Ors Vs Batra Hospital & Medical Research Centre Of Ch. Aishi Ram Batra Public Charitable Trust & 5 Ors
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0032
Code Of Criminal Procedure, 1973 — Section 173Indian Penal Code, 1860 — Section 201, 304A
Tribunals and Commissions22 Nov 2021Dismissed
Premlal Halwai S/o Jogeshwar Prasad Vs Vishal Motors & 2 Ors
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0031
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions22 Nov 2021Dismissed
Des Raj Singla & Ors Vs Dayanand Medical College & Hospital & Ors
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0030
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions22 Nov 2021
Nitin Juneja Vs Ireo Pvt. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0029
Consumer Protection Act, 1986 — Section 2(1)(r), 12(1)(c), 21Arbitration and Conciliation (Amendment) Act 2015 — Section 5, 8
Tribunals and Commissions22 Nov 2021Disposed Of
Nidhi Gupta & Anr Vs M/s Parsvnath Developers Ltd. & Anr
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0028
Consumer Protection Act, 1986 — Section 2(r), 21
Tribunals and Commissions22 Nov 2021Allowed
Vipin Bihari & Anr Vs M/s Imperia Structures Ltd
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0027
Consumer Protection Act, 1986 — Section 2(1)(d), 21(a)(1)