Tribunals and Commissions22 Nov 2021Allowed
Shradha Anand & 22 Ors Vs Ansal Hi Tech Township Ltd
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0026
Consumer Protection Act, 1986 — Section 2(r), 12(1)(c)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 162 of 1,397
Tribunals and Commissions18 Nov 2021Partly Allowed
Tata Housing Development Company Ltd. & Anr Vs Sanjiv Mahendru & Anr
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0041
Tribunals and Commissions18 Nov 2021Disposed Of
Atul Kaila & Anr Vs Parsvnath Developers Ltd
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0040
Consumer Protection Act, 1986 — Section 2(r), 21
Tribunals and Commissions17 Nov 2021Disposed Of
Pawan K. Aggarwal Vs Sepset Properties Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0022
Consumer Protection Act, 1986 — Section 2(r), 21
Tribunals and Commissions17 Nov 2021Disposed Of
M/s Shivalik Container Pvt. Ltd Vs Oriental Insurance Company Limited & 3 Ors
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0021
Insurance Act, 1938 — Section 64UM, 64UM(1)(A), 64UM(2), 64UM(3), 64UM(4)
Tribunals and Commissions17 Nov 2021Dismissed
K. Dasharatham & 2 Ors Vs Dr. Hema Raghu Chitneni & 2 Ors
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0020
Tribunals and Commissions15 Nov 2021Partly Allowed
KV Narendra Babu & 85 Ors Vs State Of Telangana & 4 Ors
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0025
Consumer Protection Act, 1986 — Section 12(1)(c)
Tribunals and Commissions15 Nov 2021Dismissed
Suranjan Biswas S/o Late. Suresh Chandra Biswas Vs Ashoke Kumar Nath & Anr
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0024
Limitation Act, 1963 — Section 21(b)
Tribunals and Commissions15 Nov 2021Dismissed
Shakti Vardhak Hybrid Seeds Pvt. Ltd Vs Bharpoor Singh & Anr
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0023
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions12 Nov 2021Dismissed
M/s Mahindra & Mahindra Financial Services Ltd Vs Shri Hanmant Agnu Patil At & Post Bedag
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0039
Consumer Protection Act, 1986 — Section 2(1)(g), 2(1)(o), 2(1)(r), 21(b)
Tribunals and Commissions11 Nov 2021Allowed
Suresh Chand Aggarwal & Anr Vs M/s Ansal Crown Infrabuild Pvt. Ltd
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0045
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions11 Nov 2021Partly Allowed
Raghbir Singh Vs M/s BPTP Limited
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0015
Consumer Protection Act, 1986 — Section 2(r), 2(1)(d), 21Arbitration and Conciliation Act, 1996 — Section 8
Tribunals and Commissions11 Nov 2021Disposed Of
Kamal Malhotra Vs Parsvnath Developers Limited
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0014
Consumer Protection Act, 1986 — Section 2(r), 2(1)(d), 21
Tribunals and Commissions10 Nov 2021Dismissed
M. Govinda Reddy & Anr Vs M/s Venkat Estates Pvt. Ltd
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0019
Consumer Protection Act, 2019 — Section 51(1), 58(1)(b)
Tribunals and Commissions10 Nov 2021Dismissed
M/s LGCL Properties Pvt. Ltd Vs Mridula Manu & 2 Ors
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0018
Consumer Protection Act, 2019 — Section 51(1), 58(1)(b)
Tribunals and Commissions10 Nov 2021Dismissed
Dariya S/o Sh.Rishal Singh Vs United India Insurance Company Ltd
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0017
Tribunals and Commissions10 Nov 2021Disposed Of
Deepak Verma & Anr Vs Ansal Crown Infrabuild Pvt. Ltd
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0013
Consumer Protection Act, 1986 — Section 2(r), 12(4), 21Real Estate (Regulation and Development) Act, 2016 — Section 18, 71(1), 79, 88
Tribunals and Commissions09 Nov 2021Dismissed
Surender Kumar Singal S/o Sh.Ram Parkash Vs Standard Chartered Bank & Anr
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0016
Consumer Protection Act, 1986 — Section 21(b)Finance Act, 1994 — Section 65(12)(a)
Tribunals and Commissions09 Nov 2021Dismissed
M/s Professional Couriers & Anr Vs Kusum Aggarwal W/o Mr. Thribhuvan Kumar Aggarwal
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0012
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions08 Nov 2021Dismissed
Dr. Rajendra Prasad Centre For Ophthalmic Sciences, Aiims Through Director Aiims, Ansari Nagar, New Delhi Vs Julius Kachhap S/o. Lt. Victor Kachhap
National Consumer Disputes Redressal Commission · (2021) 11 NCDRC CK 0010
Consumer Protection Act, 1986 — Section 13(1)(a), 13(2)(a), 13(3), 21(b)Consumer Protection Act, 2019 — Section 38(2)(a)