COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,934 judgments · page 159 of 1,397

Tribunals and Commissions14 Feb 2022Disposed Of

Arijit Sen & Anr Vs Ireo Private Limited

National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0057

Consumer Protection Act, 1986 — Section 2(1)((d), 2(d)(i), 12(1)(a), 14(1)(d), 21(a)(i)

Read judgment

Tribunals and Commissions14 Feb 2022Dismissed

M/s Rasi Seeds Private Limited Vs Baljinder Singh & 2 Ors

National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0054

Consumer Protection Act, 1986 — Section 13(1)(c), 14(1)(d), 21(b))

Read judgment

Tribunals and Commissions28 Dec 2021Partly Allowed

Kamal Girotra & Anr Vs M/s Ansal Crown Infrabuild Pvt. Ltd

National Consumer Disputes Redressal Commission · (2021) 12 NCDRC CK 0047

Consumer Protection Act, 1986 — Section 2(r), 12(1)(a), 12(4), 21Real Estate (Regulation and Development) Act, 2016 — Section 18, 71(1), 79, 88

Read judgment

Tribunals and Commissions24 Dec 2021Allowed

National Insurance Company Limited Vs Subrata Sarkar

National Consumer Disputes Redressal Commission · (2021) 12 NCDRC CK 0045

Income Tax Act, 1961 — Section 145A(b), 194A(3)(ix)

Read judgment

Tribunals and Commissions24 Dec 2021Partly Allowed

Nitin Pandey & Anr Vs M/s Emaar Mgf Land Ltd. & Anr

National Consumer Disputes Redressal Commission · (2021) 12 NCDRC CK 0044

Consumer Protection Act, 1986 — Section 2(r), 14, 14(1)(d), 14(1)(e), 21, 21(a), 21(a)(i)Contract Act, 1872 — Section 74

Read judgment

Tribunals and Commissions24 Dec 2021Partly Allowed

Neera Khuntia Vs M/s Emaar Mgf Land Ltd. & Anr

National Consumer Disputes Redressal Commission · (2021) 12 NCDRC CK 0043

Consumer Protection Act, 1986 — Section 2(r), 14, 14(1)(d), 14(1)(e), 21, 21(a), 21(a)(i)Contract Act, 1872 — Section 74

Read judgment

Tribunals and Commissions24 Dec 2021Allowed

Ratna Ghosh & Anr Vs Dr. P.K. Agarwal & 6 Ors

National Consumer Disputes Redressal Commission · (2021) 12 NCDRC CK 0042

Read judgment

Tribunals and Commissions23 Dec 2021

Deviprasad Surjee Prasad Mishra Vs New India Assurance Co. Ltd. & Anr

National Consumer Disputes Redressal Commission · (2021) 12 NCDRC CK 0046

Consumer Protection Act, 1986 — Section 21(b)

Read judgment

Tribunals and Commissions22 Dec 2021Disposed Of

Parmod Kumar Madan Vs M/s DLF Ltd. & 3 Ors

National Consumer Disputes Redressal Commission · (2021) 12 NCDRC CK 0040

Consumer Protection Act, 1986 — Section 26

Read judgment

Tribunals and Commissions21 Dec 2021Dismissed

Jagdish Chander Marorhiya Vs Housing Board Haryana & Anr

National Consumer Disputes Redressal Commission · (2021) 12 NCDRC CK 0041

Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(d)(ii), 2(1)(o), 21(b)

Read judgment

Tribunals and Commissions21 Dec 2021Dismissed

Tata Aig General Insurance Co. Ltd Vs Dr. Navneet Agnihotri & 3 Ors

National Consumer Disputes Redressal Commission · (2021) 12 NCDRC CK 0036

Consumer Protection Act, 1986 — Section 21(b)

Read judgment

Tribunals and Commissions21 Dec 2021Dismissed

Vandana Kapila & Anr Vs M/s Ireo Pvt. Ltd

National Consumer Disputes Redressal Commission · (2021) 12 NCDRC CK 0035

Consumer Protection Act, 1986 — Section 21

Read judgment

Tribunals and Commissions20 Dec 2021Allowed

Shefali Syal & Anr W/o Mr. Rajiv Syal Vs M/S. Ireo Grace Realtech Pvt. Ltd

National Consumer Disputes Redressal Commission · (2021) 12 NCDRC CK 0034

Consumer Protection Act, 1986 — Section 2(1)(r), 12, 13(1), 21, 22

Read judgment

Tribunals and Commissions16 Dec 2021Disposed Of

Ansal Api Megapolis Buyer's Association & 13 Ors Vs Ansal Hi Tech Township Ltd

National Consumer Disputes Redressal Commission · (2021) 12 NCDRC CK 0027

Consumer Protection Act, 1986 — Section 2(b)(ii), 2(1)(d), 12(1)(b), 21

Read judgment

Tribunals and Commissions16 Dec 2021Dismissed

Nizam's Institute Of Medical Sciences Vs S. Ramakrishna Through Lrs. & Anr

National Consumer Disputes Redressal Commission · (2021) 12 NCDRC CK 0026

Consumer Protection Act, 1986 — Section 21(b)

Read judgment

Tribunals and Commissions15 Dec 2021Allowed

Rajasthan Housing Board & Anr Vs Sudesh Kumari D/o Shri Chiman Lal Ji

National Consumer Disputes Redressal Commission · (2021) 12 NCDRC CK 0039

Consumer Protection Act, 1986 — Section 21(b)

Read judgment

Tribunals and Commissions15 Dec 2021Disposed Of

Dr. P. Ashok Kumar Vs Ezhilarasi Represented By Her Fathter/Next Friend

National Consumer Disputes Redressal Commission · (2021) 12 NCDRC CK 0025

Consumer Protection Act, 1986 — Section 21(b)

Read judgment

Tribunals and Commissions14 Dec 2021Dismissed

Smt. Anila Goel Vs Haryana Urban Development Authority & Ors

National Consumer Disputes Redressal Commission · (2021) 12 NCDRC CK 0038

Consumer Protection Act, 1986 — Section 21(b)Haryana Urban Development Authority Act, 1977 — Section 17, 17(5), 50

Read judgment

Tribunals and Commissions14 Dec 2021Dismissed

Anila Goel W/o Shri Vijay Parkash Goel Vs Huda & Ors

National Consumer Disputes Redressal Commission · (2021) 12 NCDRC CK 0037

Consumer Protection Act, 1986 — Section 21(b)Haryana Urban Development Authority Act, 1977 — Section 17, 17(5), 50

Read judgment

Tribunals and Commissions14 Dec 2021Dismissed

Arvind Rajpal Jadav Vs Charudatta Vasantrao Tuljapurkar & 2 Ors

National Consumer Disputes Redressal Commission · (2021) 12 NCDRC CK 0031

Consumer Protection Act, 1986 — Section 21(b), 25(3)

Read judgment