Tribunals and Commissions23 Feb 2022Disposed Of
Spaze Towers Private Limited Vs Promil Yogeshwar Trehan & Anr
National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0071
Code of Civil Procedure, 1908 — Order 6 Rule 17
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 158 of 1,397
Tribunals and Commissions23 Feb 2022Dismissed
Khanna Paper Mills Ltd Vs United India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0070
Tribunals and Commissions23 Feb 2022Dismissed
H.S. Bhakuni Vs M/S. Digital Ups Minilab Systems & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0069
Consumer Protection Act, 1986 — Section 2(1)(d)Limitation Act, 1963 — Section 5, 14
Tribunals and Commissions22 Feb 2022Dismissed
Pallab Mohan Chakraborti S/o Lt. Biswanath Chakraborti Vs Debayan Ganguly S/o Mr. Malay Kumar Ganguly
National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0077
Consumer Protection Act 1986 — Section 12, 19, 21(a)(ii)Code of Civil Procedure, 1908 — Section 151, Order 13 Rule 6
Tribunals and Commissions22 Feb 2022Partly Allowed
Jamal Sarwar Sabri S/o Mr.Sabri Khan Vs Ansal Housing Limited (Formerly Ansal Housing & Construction Limited
National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0074
Consumer Protection Act, 1986 — Section 21(a)(i)
Tribunals and Commissions22 Feb 2022Disposed Of
Pravin G. Joshi & 3 Ors Vs Sarojini Gangadhar & 3 Ors
National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0068
Constitution of India, 1950 — Article 300AConsumer Protection Act, 1986 — Section 21(b)Maharashtra Ownership Act, 1970 — Section 3(f), 6, 6(1)
Tribunals and Commissions22 Feb 2022Disposed Of
Ved Prakash Aggarwal Vs Logix City Developers Pvt Ltd Through Its Director
National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0067
Consumer Protection Act, 1986 — Section 2(1)(d)Consumer Protection Act, 2019 — Section 51(1)Indian Penal Code, 1860 — Section 420
Tribunals and Commissions22 Feb 2022Dismissed
T. Murali Krishna Reddy S/O. Late Koti Reddy Vs Sunil Kumar Gautam & 3 Ors
National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0066
Indian Penal Code, 1860 — Section 34, 429, 468, 471, 506
Tribunals and Commissions22 Feb 2022Dismissed
T. Murali Krishna Reddy S/O. Late Koti Reddy Vs Shahid Jamal Ansari & 3 Ors
National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0065
Indian Penal Code, 1860 — Section 34, 429, 468, 471, 506
Tribunals and Commissions22 Feb 2022Dismissed
T. Murali Krishna Reddy S/O. Late Koti Reddy Vs Santosh Prasad Mohanty & 3 Ors
National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0064
Indian Penal Code, 1860 — Section 34, 429, 468, 471, 506
Tribunals and Commissions22 Feb 2022Disposed Of
Gautam Saha & Anr Vs Anant Raj Industries Limited
National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0063
Consumer Protection Act, 1986 — Section 3, 12(a), 21
Tribunals and Commissions22 Feb 2022Disposed Of
Charu Sharma Vs Raheja Developers Ltd
National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0062
Consumer Protection Act, 1986 — Section 2()(o), 2(r), 3, 14(1)(e), 21(a)(i)
Tribunals and Commissions22 Feb 2022Dismissed
M/s Udita Home Owner's Association & Anr Vs M/s Bengal Ambuja Housing Development Limited & 7 Ors
National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0061
Tribunals and Commissions21 Feb 2022Partly Allowed
New India Assurance Co. Ltd. & Anr Vs Jayantilal Bhimshibhai Nisar
National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0060
Tribunals and Commissions21 Feb 2022Disposed Of
Rajesh Singh S/o Shri Ram Kripal Singh Vs Imperial Housing Ventures Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0059
Consumer Protection Act, 1986 — Section 21(i)
Tribunals and Commissions21 Feb 2022Disposed Of
Brij Mohan Mittal & Anr Vs M/s BPTP Limited
National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0058
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions21 Feb 2022Dismissed
Emaar MGF Land Ltd. & Anr Vs Kamal Kad & Anr
National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0056
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions21 Feb 2022Dismissed
A.N. Pahwa Vs Sant Lal & 5 Ors
National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0055
Punjab Co operative Societies Act, 1961 — Section 55, 82Tamilnadu Cooperative Societies Act, 1983 — Section 90
Tribunals and Commissions18 Feb 2022Dismissed
Greater Mohali Area Development Authority (GMADA) Vs Nishan Singh
National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0073
Consumer Protection Act, 1986 — Section 51Arbitration and Conciliation Act, 1996 — Section 8
Tribunals and Commissions17 Feb 2022Partly Allowed
Khanna Properties & Infrastructures Pvt. Ltd Vs Mr. Ravinder Singh Chana
National Consumer Disputes Redressal Commission · (2022) 02 NCDRC CK 0072
Consumer Protection Act, 1986 — Section 19