Tribunals and Commissions04 May 2022Dismissed
New India Assurance Co. Ltd Vs M/s Gupta Book Palace
National Consumer Disputes Redressal Commission · (2022) 05 NCDRC CK 0061
Consumer Protection Act, 1986 — Section 21(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 150 of 1,397
Tribunals and Commissions04 May 2022Dismissed
Silverkite Coop. H/B Society Ltd. & Anr Vs Chohal Ram & Anr
National Consumer Disputes Redressal Commission · (2022) 05 NCDRC CK 0023
Tribunals and Commissions04 May 2022Disposed Of
M/S. Phoenix Infra Pvt. Ltd Vs Paramjit Kaur Tiwana & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 05 NCDRC CK 0022
Consumer Protection Act, 1986 — Section 2(d), 2(1)(d), 19Punjab Apartment and Property Regulation Act, 1995 — Section 12Punjab Apartment and Property Regulation Act, 1995 — Rule 17
Tribunals and Commissions04 May 2022Disposed Of
M/s AIPL Ambuja Housing And Urban Infrastructure Ltd Vs Paramjit Kaur Tiwana & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 05 NCDRC CK 0021
Consumer Protection Act, 1986 — Section 2(d), 2(1)(d), 19Punjab Apartment and Property Regulation Act, 1995 — Section 12Punjab Apartment and Property Regulation Act, 1995 — Rule 17
Tribunals and Commissions04 May 2022Partly Allowed
Nagesh Maruti Utekar Vs Sunstone Developers Joint Venture
National Consumer Disputes Redressal Commission · (2022) 05 NCDRC CK 0020
Consumer Protection Act, 1986 — Section 13(3B)
Tribunals and Commissions04 May 2022Dismissed
M/s Vatan Textiles Ltd Vs Syed Abdul Wasay & 3 Ors
National Consumer Disputes Redressal Commission · (2022) 05 NCDRC CK 0019
Tribunals and Commissions04 May 2022Partly Allowed
Gunakara Giri Armed Forces Medical College Powanowrie Pune Maharashtra 411040 Vs Samiah International Builders Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 05 NCDRC CK 0018
Tribunals and Commissions04 May 2022Dismissed
Basmati Vs LIC Of India
National Consumer Disputes Redressal Commission · (2022) 05 NCDRC CK 0017
Consumer Protection Act, 1986 — Section 21Insurance Act, 1988 — Section 45
Tribunals and Commissions04 May 2022Dismissed
Haryana Vidyut Parasan Nigam Ltd Vs M/s Shayam Sunder (Haryana) Industries Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 05 NCDRC CK 0016
Tribunals and Commissions04 May 2022Allowed
M/s Shital Fibres Ltd Vs United India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2022) 05 NCDRC CK 0015
Insurance Regulatory and Development Authority (Protection of Policyholder�s Interest) Regulations, 2002 — Regulation 9, 9(6)
Tribunals and Commissions04 May 2022Allowed
Yogendra Khurana Vs Uppal Housing Private Limited & Anr
National Consumer Disputes Redressal Commission · (2022) 05 NCDRC CK 0014
Tribunals and Commissions04 May 2022Partly Allowed
Aashish Bansal & Anr Vs IREO Pvt. Ltd. & Ors
National Consumer Disputes Redressal Commission · (2022) 05 NCDRC CK 0013
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(r), 21(a)Real Estate (Regulation and Development) Act, 2016 — Section 18, 79, 88
Tribunals and Commissions02 May 2022Partly Allowed
Dr Madan Mohan & 2 Ors Vs Vavilapalli Ratnamala & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 05 NCDRC CK 0012
Tribunals and Commissions02 May 2022Dismissed
Upender Kumar Parao Pokhar Lane, Amgola, Muzzafarpur, Bihar Vs Nayandeep Eye Research Centre & Ors
National Consumer Disputes Redressal Commission · (2022) 05 NCDRC CK 0011
Tribunals and Commissions29 Apr 2022Disposed Of
New India Assurance Co. Ltd. & Anr Vs Shirish Goel
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0073
Tribunals and Commissions29 Apr 2022Dismissed
Christi Sahitya Prasarak Vs Cholamandalam Investment & Finance Co. Ltd
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0072
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions29 Apr 2022Allowed
M/s Baijnath Ramkishore Jewellers Vs Oriental Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0071
Indian Penal Code, 1860 — Section 380, 457Insurance Regulatory and Development Authority (Protection of Policyholder�s Interest) Regulations, 2002 — Regulation 9, 9(6)
Tribunals and Commissions29 Apr 2022Dismissed
Prashant Swahney Vs Hacinda Projects Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0070
Consumer Protection Act, 1986 — Section 2(1)(b)(iv), 12(1)(c), 22
Tribunals and Commissions29 Apr 2022Dismissed
Baidyanath Mondal Vs Kanahaya Lal Rathi & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0069
Consumer Protection Act, 1986 — Section 2(1)(d), 21(b)Income Tax Act, 1961 Section 2(2), 2(13)Monopolies and Restrictive Trade Practices Act, 1969 — Section 36A
Tribunals and Commissions29 Apr 2022Disposed Of
M/s Sahara India Real Estate Corporation Ltd. Vs D.K. Tiwari S/o Sh Vishnu Prasad Tiwari
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0068
Consumer Protection Act, 1986 — Section 21(b)