Tribunals and Commissions29 Apr 2022Dismissed
Surender Singh Mann Vs M/s Tata AIG Life Insurance Company Limited & Anr
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0067
Contract Act, 1872 — Section 19, 74
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 151 of 1,397
Tribunals and Commissions29 Apr 2022Disposed Of
M/s Jitendra Impex (Pvt.) Ltd Vs Oriental Insurance Company Limited
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0066
Consumer Protection Act, 1986 — Section 21(a)(1)
Tribunals and Commissions29 Apr 2022Dismissed
M/s Bird Information System Private Ltd Vs M/s National Insurance Company Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0065
Tribunals and Commissions29 Apr 2022Dismissed
Prem Adip Rishi Ex-Managing Director Mvl Limited Vs Suresh Yadav & Anr
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0064
Companies Act, 2013 — Section 279Companies Act, 1956 — Section 446
Tribunals and Commissions29 Apr 2022Allowed
Meerut Development Authority Vs Jagdish Chand Gupta
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0063
Tribunals and Commissions29 Apr 2022Partly Allowed
M/s Jai Maa Infratech Pvt. Ltd Vs Charu Chhabra & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0062
Tribunals and Commissions28 Apr 2022Disposed Of
Sneh Chaudhary Vs M/s Satya Developers Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0061
Contract Act, 1872 — Section 74
Tribunals and Commissions28 Apr 2022Dismissed
Nirmal Devi & 2 Ors Vs Tata Aig General Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0060
Tribunals and Commissions27 Apr 2022Allowed
Jagjit Ahlawat @ Jagdish Ahlawat (Through His Pairokar) Through Its Pairokar, Mr. Parik Ahlawat, R/O House No.46, Section-10, Panchkula,Haryana Vs Asha Sahore W/o Sh.Balveer Bahadur
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0055
Consumer Protection Act, 1986 — Section 27Consumer Protection Act, 2019 — Section 72Indian Penal Code, 1860 — Section 406, 420, 465, 467
Tribunals and Commissions27 Apr 2022Disposed Of
Ankur Sharma & Anr Vs M/s Adani M2K Projects LLP
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0053
Consumer Protection Act, 1986 — Section 21(a)(i)
Tribunals and Commissions26 Apr 2022
Satish Chandra Vs Lotus Green Developers Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0052
Consumer Protection Act, 1986 — Section 2(d), 2(1)(d), 21(a)(i), 24A(2)Uttar Pradesh Apartment (Promotion of Construction, Ownership and Maintenance) Act, 2010 — Section 4
Tribunals and Commissions26 Apr 2022
Achal Singhal & Anr Vs M/s Three C Shelters Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0051
Consumer Protection Act. 1986 — Section 2(1)(d), 21(a)(i)Real Estate (Regulations and Development) Act, 2016 — Section 71, 79, 88
Tribunals and Commissions25 Apr 2022Disposed Of
Amit Agarwal Vs Shree Vardhman Infrahome Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0050
Consumer Protection Act, 1986 — Section 25, 27Arbitration and Conciliation Act, 1996 — Section 23(4), 29ANegotiable Instruments Act, 1881 — Section 138
Tribunals and Commissions25 Apr 2022Disposed Of
Manjit Singh & Anr Vs Emaar MGF Land Limited
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0049
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions22 Apr 2022Dismissed
Harish Chandra Vs M/s Ansal Hi Tech Township Ltd
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0048
Consumer Protection Act, 2019 — Section 71
Tribunals and Commissions21 Apr 2022Allowed
Society For Consumer Justice Vs Logix Infrastructure Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0047
Consumer Protection Act, 1986 — Section 12(1)(b)
Tribunals and Commissions21 Apr 2022Dismissed
Punjab National Bank & Anr Vs Abha Jain
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0046
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions21 Apr 2022Dismissed
Needle Industries (India) Private Limited Vs State Bank Of India & Anr
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0045
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions21 Apr 2022Dismissed
Saurav Bhatti Vs United India Insurance Company Limited
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0044
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions21 Apr 2022Dismissed
Ambuj Shukla Vs M/s Aashray Properties & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0043
Consumer Protection Act, 1986 — Section 24A