Alacrity Foundations Ltd Vs Tamilnadu State Electricity Board
National Consumer Disputes Redressal Commission · 1993 1 CPJ 383 : 1993 1 CPR 194
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National Consumer Disputes Redressal Commission · 1993 1 CPJ 383 : 1993 1 CPR 194
National Consumer Disputes Redressal Commission · 1993 0 CPC 303 : 1993 1 CLT 695 : 1993 1 CPJ 22 : 1993 1 CPR 151 : 1993 1 CTJ 8
National Consumer Disputes Redressal Commission · 1993 2 CPJ 714
National Consumer Disputes Redressal Commission · 1993 0 CPC 799 : 1993 2 CPJ 1033
National Consumer Disputes Redressal Commission · 1993 1 CLT 653 : 1993 1 CPJ 23
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1586
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 32 : 1992 2 CPR 715 : 1993 1 CPJ 17 : 1993 1 CTJ 1 : 1993 2 CPR 159
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 33 : 1993 1 CTJ 120
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 34
National Consumer Disputes Redressal Commission · 1993 1 CPR 203 : 1993 2 CPJ 1058
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1277
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1038
National Consumer Disputes Redressal Commission · 1993 1 CPJ 162
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 35 : 1994 1 CLT 302
National Consumer Disputes Redressal Commission · 1993 0 CPC 343 : 1993 1 CPJ 286 : 1993 2 CPR 305
National Consumer Disputes Redressal Commission · 1992 2 CPR 439 : 1993 1 CLT 519 : 1993 1 CPJ 66
National Consumer Disputes Redressal Commission · 1993 1 CPJ 318 : 1993 2 CPR 267
National Consumer Disputes Redressal Commission · 1992 3 CPJ 365
National Consumer Disputes Redressal Commission · 1992 3 CPJ 366 : 1993 3 CPR 346
National Consumer Disputes Redressal Commission · 1992 3 CPJ 371 : 1993 2 CLT 486