Tribunals and Commissions28 Nov 1992Appeal allowed with costs
MANAGING DIRECTOR Vs BALMIK SINGH
National Consumer Disputes Redressal Commission · 1993 1 CPJ 513
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,335 of 1,397
Tribunals and Commissions28 Nov 1992Dismissed
MANAGER, M/S. BADKUL BROTHERS-/ Vs RAJESH KUMAR SEN
National Consumer Disputes Redressal Commission · 1993 1 CPJ 532
Tribunals and Commissions28 Nov 1992Appeal allowed with costs
SWASTIK AUTO STORES Vs SHYAM BABU
National Consumer Disputes Redressal Commission · 1993 2 CPJ 862 : 1993 3 CPR 168
Tribunals and Commissions28 Nov 1992Appeal allowed
NATIONAL GAS SERVICE Vs TRIJUHI NARAIN TEWARI
National Consumer Disputes Redressal Commission · 1994 1 CPJ 380 : 1994 2 CPC 204
Tribunals and Commissions28 Nov 1992Appeal dismissed
JUGAL KISHORE JAISWAL Vs PRESIDENT, GRAMIN VIDYUT SAHAKARI SAMITI MARYADIT
National Consumer Disputes Redressal Commission · 1992 3 CPJ 614
Tribunals and Commissions28 Nov 1992Appeals dismissed
ADVERTISEMENT MANAGER, EENADU TELUGU DAILY Vs ANANTHA RAM KONGARA
National Consumer Disputes Redressal Commission · 1993 1 CPJ 428 : 1993 1 CPR 645
Tribunals and Commissions28 Nov 1992Appeal partly allowed
New India Assurance Co. Ltd. Vs TILAK RAJ SINGH
National Consumer Disputes Redressal Commission · 1993 2 CPJ 832 : 1993 2 CPR 517
Tribunals and Commissions28 Nov 1992Appeal disposed of
New India Assurance Co. Ltd. Vs JAGDISH GOEL
National Consumer Disputes Redressal Commission · 1992 3 CPJ 603 : 1993 2 CPR 514
Tribunals and Commissions28 Nov 1992Appeal allowed with costs
COMMISSIONER, MUNICIPAL CORPORATION Vs RAKESH JOHARI
National Consumer Disputes Redressal Commission · 1993 1 CPJ 505
Tribunals and Commissions28 Nov 1992Appeal allowed with costs
REWA TOWN IMPROVEMENT TRUST Vs DILIP ANAND
National Consumer Disputes Redressal Commission · 1993 1 CPJ 394
Tribunals and Commissions28 Nov 1992
Chanchal Oswal Vs Santokba Durlabhji Memorial Hospital
National Consumer Disputes Redressal Commission · 1995 1 CLT 385 : 1995 1 CPJ 42
Tribunals and Commissions27 Nov 1992Appeal dismissed with costs
UNITED COMMERCIAL. BANK Vs DIPAK TEXTILE
National Consumer Disputes Redressal Commission · 1993 0 CPC 848 : 1993 1 CPR 307 : 1993 2 CPJ 1216
Tribunals and Commissions27 Nov 1992
KANJIBHAI GOVABHAI PRAJAPATI Vs MANAGER, HINDUSTAN TRADING CORPORATION
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1513
Tribunals and Commissions25 Nov 1992Petition accordingly allowed
TELECOM DISTRICT MANAGER, JALANDHAR Vs DEPUTY COMMISSIONER, KAPURTHALA
National Consumer Disputes Redressal Commission · 1993 1 CPJ 537
Tribunals and Commissions25 Nov 1992Appeals dismissed
NARWANA GAS SERVICE Vs PARMODH KUMAR
National Consumer Disputes Redressal Commission · 1992 3 CPJ 311
Tribunals and Commissions25 Nov 1992Appeal decided order accordingly
D.M.UNITED INDIA INSURANCE CO. LTD. Vs SUBASH SURI
National Consumer Disputes Redressal Commission · 1992 3 CPJ 312
Tribunals and Commissions23 Nov 1992Appeal allowed with costs
N.VAITHIALINGAM Vs DEVI HOUSE CONSTRUCTIONS
National Consumer Disputes Redressal Commission · 1992 3 CPJ 514
Tribunals and Commissions23 Nov 1992Appeal allowed
COMMISSIONER MANNARGUDI MUNICIPALITY Vs CONSUMER PROTECTION council
National Consumer Disputes Redressal Commission · 1992 3 CPJ 455 : 1993 1 CPR 191
Tribunals and Commissions23 Nov 1992Appeal dismissed
INDU COURIERS (P) LTD. Vs VAIRAVAN
National Consumer Disputes Redressal Commission · 1993 0 CPC 317 : 1993 1 CPJ 164 : 1993 1 CPR 193
Tribunals and Commissions23 Nov 1992Appeal dismissed
Dalip Singh Vs H.S.E.B.
National Consumer Disputes Redressal Commission · 1992 3 CPJ 362