Tribunals and Commissions21 Nov 2000Appeal dismissed
ALLWYN ELECTROLUX Vs Navin Kumar
National Consumer Disputes Redressal Commission · 2001 2 CPJ 208
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,017 of 1,389
Tribunals and Commissions21 Nov 2000Appeal dismissed
K.V. NARAYANI Vs P.GOPINATHAN
National Consumer Disputes Redressal Commission · 2001 3 CPJ 498
Tribunals and Commissions20 Nov 2000Appeal disposed of
USHA RANI BHUNIA Vs BEE ELECTRONICS MACHINE LTD.
National Consumer Disputes Redressal Commission · 2002 2 CPJ 228
Tribunals and Commissions20 Nov 2000Appeal dismissed
GLOBAL TELE SYSTEM LTD. Vs UNIQUE SALES AGENCY
National Consumer Disputes Redressal Commission · 2001 1 CPC 538 : 2001 1 CPJ 470
Tribunals and Commissions17 Nov 2000Appeals dismissed
JANATA FERTILISERS DEPOT Vs MANDADI SATYANARAYANA REDDY
National Consumer Disputes Redressal Commission · 2001 2 CPJ 412
Tribunals and Commissions17 Nov 2000Appeal dismissed
INDEPENDENT BUSINESS MACHINES (P) LTD. Vs BANSAL COMPUTER SERVICES THROUGH ITS PROPRIETOR ASHISH BANSAL
National Consumer Disputes Redressal Commission · 2001 2 CPJ 142
Tribunals and Commissions16 Nov 2000Appeal disposed of
W.B.S.E.B. Vs ATLAS WORKS PVT. LTD.
National Consumer Disputes Redressal Commission · 2000 2 CLT 646 : 2001 1 CPC 75 : 2001 1 CPJ 187
Tribunals and Commissions16 Nov 2000Appeal allowed with costs
P.S.E.B. Vs S.HARJINDER SINGH
National Consumer Disputes Redressal Commission · 2001 1 CLT 603 : 2001 1 CPC 467 : 2001 1 CPR 617 : 2001 2 CPJ 347
Tribunals and Commissions16 Nov 2000Appeal allowed
NEW INDIA ASSURANCE COMPANY LIMITED Vs DIPAKSINH BALDEVsINH VIHOL
National Consumer Disputes Redressal Commission · 2001 1 CPJ 25
Tribunals and Commissions16 Nov 2000Complaint dismissed
LALLURAM MEENA Vs S.MATHUR
National Consumer Disputes Redressal Commission · 2001 3 CPJ 200
Tribunals and Commissions16 Nov 2000Appeal allowed with costs
P.S.E.B.THROUGH ADDL. SUPERINTENDING ENGINEER Vs S.GAGAN DEEP SINGH
National Consumer Disputes Redressal Commission · 2001 1 CLT 231 : 2001 2 CPJ 91
Tribunals and Commissions16 Nov 2000Appeal dismissed
PAWAN KUMAR Vs LUXMI GENERAL STORE
National Consumer Disputes Redressal Commission · 2001 1 CLT 509 : 2002 2 CPJ 185
Tribunals and Commissions16 Nov 2000Appeal dismissed
TARLOCHAN SINGH Vs JOTI GAS AGENCY
National Consumer Disputes Redressal Commission · 2001 1 CLT 226 : 2001 1 CPC 257 : 2001 1 CPJ 366
Tribunals and Commissions15 Nov 2000Revision Petition disposed of
Mahesh Enterprises Vs ARUN KUMAR GUMBER
National Consumer Disputes Redressal Commission · 2001 1 CPC 426 : 2001 1 CPR 40 : 2001 2 CPJ 1
Tribunals and Commissions15 Nov 2000Petition dismissed
ARCHANA MAHESWARI Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 2001 1 CPJ 74
Tribunals and Commissions15 Nov 2000
RAMESH FLOWERS LTD. Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2000 0 KASHLJ 656 : 2001 1 CLT 663 : 2001 1 CPC 409 : 2001 1 CPJ 18 : 2001 1 CPR 31
Tribunals and Commissions15 Nov 2000
USHA (INDIA) LTD. Vs STATE ESTATE MANAGEMENT PVT. LTD.
National Consumer Disputes Redressal Commission · 2000 0 NCDRC 2 : 2002 1 AWC 9 : 2005 1 CPC 253
Tribunals and Commissions15 Nov 2000
Engineers India Ltd Vs GHAZIABAD DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2000 2 CLT 631 : 2001 1 CPC 414 : 2001 1 CPJ 8
Tribunals and Commissions14 Nov 2000C.A. disposed of
Interarch Building Products Pvt. Ltd. Vs Central Bank of India
National Consumer Disputes Redressal Commission · 2001 1 CPJ 60
Tribunals and Commissions14 Nov 2000Appeal dismissed
National Insurance Co. Ltd. Vs SWARNA SONI
National Consumer Disputes Redressal Commission · 2000 2 CLT 621 : 2000 2 CPC 643 : 2000 3 CPR 541 : 2001 1 CPJ 89