Tribunals and Commissions10 Nov 2000Appeal dismissed
RICOH INDIA LTD. Vs KORE RAMESH
National Consumer Disputes Redressal Commission · 2001 2 CPJ 501 : 2001 3 CPR 294 : 2002 1 CPC 129
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,018 of 1,389
Tribunals and Commissions10 Nov 2000Complaint disposed of
BHAJAN LAL GUPTA Vs MOOL CHAND KHARATI RAM HOSPITAL
National Consumer Disputes Redressal Commission · 2001 0 CTJ 159 : 2001 1 CPJ 31
Tribunals and Commissions09 Nov 2000Appeal allowed
MAHANAGAR TELEPHONE NIGAM LTD. Vs JAGDISH RAM KATARIA
National Consumer Disputes Redressal Commission · 2001 1 CPC 646 : 2001 1 CPJ 545
Tribunals and Commissions09 Nov 2000Appeal allowed
Life Insurance Corporation of India Vs Meena Kumari
National Consumer Disputes Redressal Commission · 2001 1 CPJ 257 : 2001 2 CPC 191 : 2001 2 CPR 258
Tribunals and Commissions09 Nov 2000Appeal allowed
P.SHIVAJI SHETTY, ADVOCATE Vs SENIOR DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2001 1 CLT 677 : 2001 1 CPC 620 : 2001 1 CPJ 398 : 2001 1 CPR 220
Tribunals and Commissions08 Nov 2000Complaint allowed with cost
RAMA BANGIA Vs PUSHPA BUILDERS LTD.
National Consumer Disputes Redressal Commission · 2001 2 CPJ 256 : 2001 3 CPR 269
Tribunals and Commissions07 Nov 2000Appeal dismissed
DIVISIONAL RAILWAY MANAGER, SOUTHERN RLY. Vs P.MURALIDHARAN
National Consumer Disputes Redressal Commission · 2001 3 CPJ 449
Tribunals and Commissions07 Nov 2000Appeal allowed
T.A.ABRAHAM Vs MANAGER, RESERVE BANK OF INDIA
National Consumer Disputes Redressal Commission · 2001 3 CPJ 293
Tribunals and Commissions06 Nov 2000Appeal allowed
Ramco Industries Ltd. Vs T.M.GEORGE
National Consumer Disputes Redressal Commission · 2001 2 CPJ 132
Tribunals and Commissions06 Nov 2000Complaint allowed with costs
MEENA VYAS Vs CITY NURSING HOME AND HOSPITAL
National Consumer Disputes Redressal Commission · 2001 1 CLT 208 : 2001 1 CPC 258 : 2001 2 CPJ 172
Tribunals and Commissions03 Nov 2000Appeal dismissed in limine
HARIDASS GENERATORS Vs SAYA AUTOMOBILES
National Consumer Disputes Redressal Commission · 2001 1 CPJ 469
Tribunals and Commissions03 Nov 2000Appeal partly allowed
PATWA ABHIKARAN Vs NARAYAN
National Consumer Disputes Redressal Commission · 2001 1 CPJ 172
Tribunals and Commissions03 Nov 2000Complaint allowed
BIOPOLYMER SYSTEMS Vs Haryana Financial Corporation
National Consumer Disputes Redressal Commission · 2001 1 CLT 345 : 2001 2 CPJ 330
Tribunals and Commissions02 Nov 2000NOE discharged
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs VIDEOCON INTERNATIONAL LIMITED
National Consumer Disputes Redressal Commission · 2001 2 CPJ 6
Tribunals and Commissions02 Nov 2000
Bichitrananda Swain Vs DISTRICT MANAGER, TELECOM
National Consumer Disputes Redressal Commission · 2001 1 CPJ 223
Tribunals and Commissions01 Nov 2000Appeal dismissed in limine
SENIOR SUPERINTENDENT, NORTHERN RAILWAY Vs PREM SOOD
National Consumer Disputes Redressal Commission · 2001 1 CPC 542 : 2001 1 CPJ 493 : 2001 2 CPR 208
Tribunals and Commissions01 Nov 2000Appeal disposed of
P.S. SAWHNEY Vs GENERAL MANAGER, TELECOM
National Consumer Disputes Redressal Commission · 2001 1 CLT 274 : 2001 3 CPJ 378
Tribunals and Commissions01 Nov 2000Complaint dismissed with cost
MANISH AGARWAL Vs ADMINISTRATOR, KAMLA NEHRU MEMORIAL HOSPITAL
National Consumer Disputes Redressal Commission · 2001 1 CPJ 42
Tribunals and Commissions01 Nov 2000Appeal partly allowed
GENERAL MANAGER, MTNL Vs DEVERSONS STYLISH PRINTING PRESS
National Consumer Disputes Redressal Commission · 2001 1 CPC 523 : 2001 1 CPJ 406 : 2001 2 CPR 181
Tribunals and Commissions01 Nov 2000Appeal allowed
RAJASTHAN PHARMACY COUNCIL Vs DHANPAT SINGH JANGID
National Consumer Disputes Redressal Commission · 2001 3 CPJ 392