COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 1,019 of 1,389

Tribunals and Commissions30 Oct 2000Appeal dismissed in limine

N.R.SAXENA Vs ANIL DHIR

National Consumer Disputes Redressal Commission · 2001 1 CPJ 477 : 2001 2 CPC 280 : 2001 2 CPR 266