Tribunals and Commissions13 Dec 2000Appeal dismissed
GHAZIABAD DEVELOPMENT AUTHORITY Vs MOHAN LAL AGARWAL
National Consumer Disputes Redressal Commission · 2001 1 CPJ 473
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,015 of 1,389
Tribunals and Commissions13 Dec 2000Appeal dismissed in limine
MAHAVEER HAT MANUFACTURING CO. Vs DEPUTY D.O.R. (WATER)
National Consumer Disputes Redressal Commission · 2001 1 CPC 598 : 2001 1 CPJ 365 : 2001 2 CPR 227
Tribunals and Commissions13 Dec 2000Appeal partly allowed
AJAY KUMAR Vs VICE CHAIRMAN, GHAZIABAD DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2001 1 CPJ 374
Tribunals and Commissions13 Dec 2000Appeal dismissed
KAMLESH KUMARI Vs Union of India
National Consumer Disputes Redressal Commission · 2001 1 CLT 501 : 2001 2 CPJ 427
Tribunals and Commissions12 Dec 2000Appeal dismissed
GHAZIABAD DEVELOPMENT AUTHORITY Vs INDRISH CHANDRA
National Consumer Disputes Redressal Commission · 2001 1 CPJ 489
Tribunals and Commissions12 Dec 2000Appeal partly allowed
JITENDRA KUMAR BANSAL Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 2001 2 CPJ 82
Tribunals and Commissions11 Dec 2000Petition dismissed in limine
KM. AARUSHEE GUPTA Vs WESTERN INDIA SECURITIES
National Consumer Disputes Redressal Commission · 2001 1 CPJ 219
Tribunals and Commissions11 Dec 2000Complaint dismissed
KUNWAR SUDHAKAR SINGH Vs CHIEF ENGINEER, IRRIGATION DEPARTMENT
National Consumer Disputes Redressal Commission · 2001 1 CPR 185 : 2001 2 CLT 25 : 2003 2 CPJ 450
Tribunals and Commissions11 Dec 2000Complaint disposed of
GABRIEL FERNANDES Vs JOSE JOAO DOMINGOS GODINHO
National Consumer Disputes Redressal Commission · 2001 2 CPC 202 : 2001 2 CPR 290 : 2001 3 CPJ 82
Tribunals and Commissions11 Dec 2000Appeal disposed of
CALCUTTA PIPE FITTINGS CO. Vs V.RAMALINGAM
National Consumer Disputes Redressal Commission · 2001 2 CPJ 335
Tribunals and Commissions11 Dec 2000Appeal partly allowed
ASSISTANT ENGINEER (PHONES), DEPARTMENT OF TELE COMMUNICATION Vs Branch Manager, Bank of Baroda
National Consumer Disputes Redressal Commission · 2001 2 CPJ 106
Tribunals and Commissions11 Dec 2000A. No. 740/SC/1993 dismissed & A.No. 766/SC/1993 partly allowed
NEW INDIA ASSURANCE COMPANY LIMITED Vs Laxman singh
National Consumer Disputes Redressal Commission · 2001 1 CPC 616 : 2001 1 CPJ 394 : 2001 1 CPR 214
Tribunals and Commissions11 Dec 2000Appeal dismissed in limine
NEENA GUPTA Vs ASIA TELEVISION NETWORK LTD.
National Consumer Disputes Redressal Commission · 2001 1 CPC 600 : 2001 1 CPJ 372 : 2001 2 CPR 206
Tribunals and Commissions11 Dec 2000Appeal dismissed
PREMANAND BIJLAWAN Vs ORIENTAL INSURANCE Company
National Consumer Disputes Redressal Commission · 2001 1 CLT 701 : 2001 1 CPJ 375 : 2001 1 CPR 212
Tribunals and Commissions08 Dec 2000Application dismissed
AKASH DEEP SINGLA Vs Rajiv Kumar
National Consumer Disputes Redressal Commission · 2001 1 CLT 585 : 2001 3 CPJ 578
Tribunals and Commissions08 Dec 2000Application dismissed
RADHEYSHYAM BALKISHAN AGARWAL Vs CORPORATION REGIONAL MANAGER, MAHARASHTRA STATE FINANCIAL
National Consumer Disputes Redressal Commission · 2001 1 CLT 675 : 2001 1 CPJ 80
Tribunals and Commissions08 Dec 2000R.P.dismissed
S.RAMRAJ Vs P.UDHAYAKUMARALINGAM
National Consumer Disputes Redressal Commission · 2002 1 CPJ 360
Tribunals and Commissions08 Dec 2000Appeal partly allowed
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs MAJOR SITA RAM SHARMA
National Consumer Disputes Redressal Commission · 2001 1 CLT 504 : 2001 3 CPJ 186
Tribunals and Commissions08 Dec 2000Complaint dismissed
V.K.BALAN Vs TRASIBA ELECTRONICS
National Consumer Disputes Redressal Commission · 2001 3 CPJ 189
Tribunals and Commissions08 Dec 2000Appeals dismissed
SADHU M.SHETTY Vs TUSHAR G.UPPIN
National Consumer Disputes Redressal Commission · 2001 1 CPJ 310