Tribunals and Commissions31 Oct 2023Partly Allowed
Lalan Prasad Jaiswal & Anr Vs M/s Vatika Ltd
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0126
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2023
1,413 judgments · page 13 of 71
Tribunals and Commissions31 Oct 2023Partly Allowed
Major Shiv Kumar Sharma, SM Vs M/s. BPTP Ltd
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0123
Contract Act, 1872 — Section 74
Tribunals and Commissions31 Oct 2023Dismissed
Aegon Life Insurance Company Ltd Vs Murti Devi
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0122
Tribunals and Commissions31 Oct 2023Dismissed
L & T Housing Finance Ltd Vs Shailaja N.K.
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0121
Tribunals and Commissions31 Oct 2023Dismissed
Brij Kishore Gupta & Anr Vs M/s Antriksh Developers &Promoters Pvt Ltd
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0120
Tribunals and Commissions30 Oct 2023Disposed Of
Hans Sachdev Vs Ramprastha Promoters And Developers Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0164
Tribunals and Commissions30 Oct 2023Dismissed
Guhawati Carbon Ltd Vs National Insurance Company Ltd. & Others
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0157
Tribunals and Commissions30 Oct 2023Dismissed
Green Land Fruits & Vegetables (P) Ltd Vs Cholamandalam Ms General Insurance Company Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0125
Tribunals and Commissions30 Oct 2023Dismissed
M/s Variety Polysters Limited Vs Oriental Insurance Company Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0124
Tribunals and Commissions27 Oct 2023Dismissed
Executive Engineer, Madhyanchal Vidyut Vitran Nigam Limited Vs Anuj Kumar Gautam
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0158
Consumer Protection Act, 2019 — Section 41, 58(1)(b)
Tribunals and Commissions27 Oct 2023Disposed Of
K.C. Sharma Vs Chief Administrator, Huda & Anr
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0155
Consumer Protection Act, 1986 — Section 19Haryana Urban Development Authority Act, 1977 — Section 70
Tribunals and Commissions27 Oct 2023Disposed Of
Ansal Properties & Infrastructure Ltd Vs Varinder Kumar & Anr
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0154
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions27 Oct 2023Dismissed
Manish Gupta Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0153
Consumer Protection Act, 1986 — Section 19Marine Insurance Act, 1963 — Section 7, 16
Tribunals and Commissions27 Oct 2023Dismissed
M/s Crystal Buildtech Private Limited Vs Mr. Rupesh Gupta
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0152
Consumer Protection Act 1986 — Section 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions27 Oct 2023Disposed Of
Bennett Coleman & Co. Ltd. & 2 Ors Vs Krishnapada Pal
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0151
Consumer Protection Act, 1986 — Section 2(1)(d), 21(b)Negotiable Instruments Act, 1881 — Section 118, 118(a)
Tribunals and Commissions27 Oct 2023Dismissed
Perminder Kumar Vs DLF Homes Pvt. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0107
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions27 Oct 2023Allowed
Honda Cars India Ltd Vs Dr. Nitin Dange & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0106
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions27 Oct 2023Allowed
Shaman Cars India Pvt. Ltd. & Anr Vs Dr. Nitin Dange & Anr
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0105
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions27 Oct 2023Disposed Of
National Insurance Co. Ltd. Vs Rakesh Kumar Sinha & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0104
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions26 Oct 2023Disposed Of
Karan Singh Vs Managing Director Or Head Incharge, M/S. Divine Associates & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0160