Tribunals and Commissions10 Nov 2023Allowed
HDFC Egro General Insurance Co. Ltd. Vs Lataben
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0040
Consumer Protection Act, 1986 — Section 19
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2023
1,413 judgments · page 11 of 71
Tribunals and Commissions10 Nov 2023Disposed Of
Manish Kumar Mittal Vs Parsvnath Developers Limited & Anr
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0039
Consumer Protection Act, 1986 — Section 17, 19, 24A(2)
Tribunals and Commissions10 Nov 2023Dismissed
Manisha Krishi Bhandar Vs Oriental Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0038
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions10 Nov 2023Disposed Of
J. Nagi Reddy Vs Ravi Shankar & Ors
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0037
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(f), 2(1)(o), 19Transfer of Property Act 1882 — Section 55Evidence Act, 1872 — Section 92, 93, 94
Tribunals and Commissions10 Nov 2023Dismissed
Bajaj Allianz General Insurance Co. Ltd. Vs Bhupender Gahlawat
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0036
Consumer Protection Act, 1986 — Section 15, 19
Tribunals and Commissions09 Nov 2023Allowed
M/s Swarna Motors Vs Oriental Insurance Company Limited & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0035
Consumer Protection Act, 1986 — Section 21Insurance Act, 1938 — Section 64UM, 64UM(2)Insurance Regulatory and Development Authority (Protection of Policyholder�s Interests) Regulations, 2002 — Regulation 9, 9(6)
Tribunals and Commissions09 Nov 2023Disposed Of
Monika Dhingra Vs Pioneer Urban Land & Infrastructure Limited & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0034
Consumer Protection Act, 1986 — Section 2(1)(d), 2(r), 2(r)(1), 21, 21(a)(i)
Tribunals and Commissions09 Nov 2023Disposed Of
M/s. Reddy Veeranna Constructions Pvt. Ltd Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0033
Tribunals and Commissions09 Nov 2023Disposed Of
Anubhav Singhal & Anr Vs M/s Raheja Developers Ltd
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0032
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(o), 2(1)(r), 14, 14(1)(d), 21(a)(i), 24A
Tribunals and Commissions09 Nov 2023Disposed Of
Avalon Rojects (A Unit Of Grj Distributors & Developers Pvt. Ltd.) Vs Suresh Chandra Goyal
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0031
Tribunals and Commissions09 Nov 2023Dismissed
Vipul Motors Pvt. Ltd Vs Padmini Joshi & Anr
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0030
Consumer Protection Act, 1986 — Section 2(1)(d), 21, 21(b)
Tribunals and Commissions09 Nov 2023Allowed
Bharti Axa Life Insurance Company Ltd. Vs Dhaneshwar Paswan
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0029
Consumer Protection Act, 1986 — Section 13(2)(b)(ii), 21, 21(b)
Tribunals and Commissions08 Nov 2023Disposed Of
Liberty Videocon General Insurance Company Limited Vs Sulakshna Devi & Anr
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0028
Consumer Protection Act, 1986 — Section 19, 21(a)(ii)Motor Vehicle Act, 1988 — Section 14(2)(b), 14(2)(b)(i), 149, 149(2)(a)(ii), 150, 150(2)
Tribunals and Commissions08 Nov 2023Dismissed
Brij Mohan Vs New India Assurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0027
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions07 Nov 2023Disposed Of
Ageas Federal Life Insurance Co. Ltd. Vs Swaran Singh & Anr
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0008
Consumer Protection Act 2019 — Section 58(1)(b)
Tribunals and Commissions07 Nov 2023Dismissed
United India Insurance Company Vs M/s S.R. Industries
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0007
Consumer Protection Act, 1986 — Section 21(b)Insurance Act, 1938 — Section 64UB
Tribunals and Commissions06 Nov 2023Partly Allowed
Ravi Kumar Yadav & 7 Ors Vs Abhay Kumar, Director Elegant Infracon Private Limited & Anr
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0010
Consumer Protection Act, 1986 — Section 12(1)(c), 13(6)(c)
Tribunals and Commissions06 Nov 2023Partly Allowed
Sanjeeda Salim Bapputty Vs Klarissa Property Developers Pvt. Ltd. & 4 Ors
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0009
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions06 Nov 2023Allowed
Army Welfare Housing Organisation Vs Meerut Development Authority
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0002
Code Of Civil Procedure, 1908 — Order 2 Rule 2, Order 6 Rule 17
Tribunals and Commissions06 Nov 2023Dismissed
Branch Manager, New India Assrance Company Ltd Vs Anoj Kumar Sahay
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0001
Consumer Protection Act, 1986 — Section 21, 21(b)