COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2023

1,413 judgments · page 9 of 71

Tribunals and Commissions01 Dec 2023Disposed Of

New Okhla Industrial Development Authority (Noida) Vs Rachna Sajwan

National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0024

Consumer Protection Act, 1986 — Section 21(b)Consumer Protection Act 2019 — Section 58(1)(b)

Tribunals and Commissions01 Dec 2023Disposed Of

Chetankumar Dinkarbhai Jani Vs United India Insurance Co. Ltd

National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0023

Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions01 Dec 2023Disposed Of

Gayatri Devi Nishad Vs V.K. Motors Works & 2 Ors

National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0022

Consumer Protection Act, 1986 — Section 2(6), 21(b)Motor Vehicle Act, 1988 — Section 39, 43, 66, 192

Tribunals and Commissions30 Nov 2023Partly Allowed

Dr. Mihir Ravindra Bapat & Anr Vs Sunstone Developers Joint Venture & 2 Ors

National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0061

Tribunals and Commissions30 Nov 2023Partly Allowed

Lalit Kumar Sehgal & Anr Vs Jaiprakash Associates Ltd

National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0060

Arbitration and Conciliation Act, 1996 — Section 8Contract Act, 1872 — Section 56

Tribunals and Commissions30 Nov 2023Partly Allowed

Sandeep Goyal & Anr Vs M/s Athena Infrastructure Limited

National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0059

Tribunals and Commissions30 Nov 2023Partly Allowed

Yashoda Bhatt Vs M/s Vihaan Developers Pvt. Ltd. & Anr

National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0058

Consumer Protection Act, 1986 — Section 21

Tribunals and Commissions30 Nov 2023Partly Allowed

Alauddin Ansari Vs Ish Realtors Pvt. Ltd

National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0057

Consumer Protection Act, 1986 — Section 2(1)(d), 3

Tribunals and Commissions30 Nov 2023Partly Allowed

M/s Engineers India Limited Vs PT. Asuransi Mitsui Sumitomo, Indonesia And Anr

National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0056

Tribunals and Commissions30 Nov 2023Dismissed

M/s. S.S. Constructions & Ors Vs Shri Bijan Patua & Ors

National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0051

Consumer Protection Act, 1986 — Section 24A

Tribunals and Commissions30 Nov 2023Dismissed

Sunil Gupta Vs Assotech Moonshine Urban Developers Pvt Ltd

National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0050

Consumer Protection Act, 1986 — Section 24AConsumer Protection Act, 2019 — Section 51(1)Limitation Act, 1963 — Section 5

Tribunals and Commissions29 Nov 2023Disposed Of

Regional Rovident Fund Commissioner Vs N. Ravindranathan & Anr

National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0047

Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(d)(ii), 2(1)(o), 11, 21(b), 24AConsumer Protection Act 2019 — Section 58(1)(b)Employees' Provident Funds & Miscellaneous Provisions Act, 1952 — Section 6A, 7

Tribunals and Commissions28 Nov 2023Dismissed

Abhimanyu Singh Vs Rizvana Amusement & 2 Ors

National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0055

Tribunals and Commissions28 Nov 2023Dismissed

Naresh Kumar & Anr Vs Brahma City Pvt. Ltd

National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0054

Contract Act, 1872 — Section 8

Tribunals and Commissions28 Nov 2023Dismissed

Balwan Singh Vs Toyota Kirloskar Motor Pvt. Ltd. & 2 Ors

National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0053

Tribunals and Commissions28 Nov 2023Dismissed

United India Insurance Co. Ltd Vs Kamla Devi & Anr

National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0052

Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions28 Nov 2023Dismissed

M/s Royal Infraconstru Ltd Vs M/s Export Credit Guarantee Corporation Of India Ltd. & 4 Ors

National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0049

Foreign Exchange Management Act, 1999 — Section 10(4), 11(1)

Tribunals and Commissions28 Nov 2023Dismissed

Punjab & Sind Bank Vs Nachatter Singh

National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0048

Consumer Protection Act, 1986 — Section 21(b)

Tribunals and Commissions24 Nov 2023Dismissed

M/s Advantages Organic Naturals Technologies Pvt. Ltd Vs National Insurance Company Limited & 2 Ors

National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0044

Tribunals and Commissions24 Nov 2023Dismissed

New India Assurance Co. Ltd Vs M/s The Design Sangrah

National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0043

Consumer Protection Act, 1986 — Section 19Insurance Act, 1938 — Section 64UM(1A), 64UM(2), 64UM(3), 64UM(4)