Tribunals and Commissions06 Dec 2023Disposed Of
Chandrashekhar Exports Pvt. Ltd. Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0018
Consumer Protection Act, 1986 — Section 19, 21
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2023
1,413 judgments · page 8 of 71
Tribunals and Commissions05 Dec 2023Disposed Of
Life Insurance Corporation Of India Vs Hema Agarwal & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0027
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions05 Dec 2023Dismissed
M/s Eicher Motors Ltd. Vs Avinash Shetye & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0026
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions05 Dec 2023Allowed
CEO Cum Secretary, Himachal Pradesh Housing & Urban Development Authority Vs Anita Sharma
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0025
Consumer Protection Act 2019 — Section 58(2)
Tribunals and Commissions05 Dec 2023Disposed Of
Haryana State Agricultural Marketing Board & Anr Vs M/s Kasturi Lal Vajinder Kumr & Kanta Rani
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0003
Consumer Protection Act, 1986 — Section 19, 27
Tribunals and Commissions05 Dec 2023Dismissed
Ramuthai & 3 Ors Vs Dr. K.G. Mohan Prasath
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0002
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions05 Dec 2023Dismissed
General Manager, Northern Railway Vs Himanshu Bohra
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0001
Consumer Protection Act, 1986 — Section 21, 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions04 Dec 2023Dismissed
Indusind Bank Vs Jagtar Singh
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0017
Consumer Protection Act, 1986 — Section 21, 24A
Tribunals and Commissions04 Dec 2023Disposed Of
M/S. Surya Fabric Vs Universal Sompo General Insurance Company Limited
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0015
Consumer Protection Act, 2019 — Section 21A(1)Insurance Act, 1938 — Section 64UM(2)
Tribunals and Commissions04 Dec 2023Disposed Of
M/s Reddy Raw Rice Mill Vs United India Insurance Company Limited & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0014
Consumer Protection Act, 1986 — Section 21(a)(i)Insurance Act, 1938 — Section 64UM
Tribunals and Commissions04 Dec 2023Disposed Of
Rohit Thakur & Anr Vs DLF Universal Limited & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0013
Consumer Protection Act, 1986 — Section 2(o), 21
Tribunals and Commissions04 Dec 2023Disposed Of
Manohara Rao Kodavoor Vs M/s Tatya Infrabuild Private Limited
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0012
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions04 Dec 2023xiv ?Pioneer Urban Land And Infrastructure Ltd. Vs. Govindan Raghavan (2019) 5 SCC 725?
Poddar Infratech Pvt. Ltd Vs M/s Imperia Structures Ltd
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0011
Consumer Protection Act, 1986 — Section 2(1)(d), 21(a)(i)Real Estate (Regulation and Development) Act, 2016 — Section 79, 89
Tribunals and Commissions04 Dec 2023Disposed Of
Asif Khan Vs Taurus Infotek (Manoj Palwe)
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0010
Consumer Protection Act, 1986 — Section 21(a)(i), 24A
Tribunals and Commissions04 Dec 2023Disposed Of
Vikas Malhotra Vs Ramprastha Estates Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0009
Consumer Protection Act, 1986 — Section 2(o), 21(a)(i), 22
Tribunals and Commissions04 Dec 2023Allowed
Avanish Kumar Vs Reliance General Insurance Company Ltd
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0007
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions04 Dec 2023Dismissed
Branch Manager, State Bank Of India Vs Saraswati Paul
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0006
Tribunals and Commissions04 Dec 2023Disposed Of
Ghaziabad Development Authority Vs Amar Nath Jindal
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0005
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions04 Dec 2023Disposed Of
Sarbjit Singh @ Sarabjeet Singh Vs State Bank Of India & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0004
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions01 Dec 2023
The Chairman Aravind Eye Hospital Vs Mr Srinivasan
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0082
Consumer Protection Act, 2019 — Section 58(1)(b)