Tribunals and Commissions26 Oct 2023Dismissed
Cheruku Radhika Vs Branch Manager, Lic Of India & Anr
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0159
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2023
1,413 judgments · page 14 of 71
Tribunals and Commissions26 Oct 2023Disposed Of
M/s Aziz Wall Paper Vs National Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0147
Tribunals and Commissions26 Oct 2023Partly Allowed
Parveen Lata Jain Vs M/s DLF Universal Limited
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0146
Tribunals and Commissions26 Oct 2023Dismissed
Bankelal Ramanad Yadav Vs M/s Gajanad Properties & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0145
Consumer Protection Act 1986 — Section 21, 21(b)
Tribunals and Commissions26 Oct 2023Dismissed
Life Insurance Corporation Of India & Anr Vs Illa Rajaiah
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0144
Consumer Protection Act 1986 — Section 21(b)
Tribunals and Commissions25 Oct 2023Disposed Of
P. Laxman Shenoy Vs Shashi Kumar
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0134
Limitation Act, 1963 — Section 5
Tribunals and Commissions25 Oct 2023Disposed Of
Vinod Bhutani Vs Shuchi Chaudhry
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0133
Consumer Protection Act, 1986 — Section 14, 18, 19
Tribunals and Commissions25 Oct 2023Disposed Of
Bajaj Allianz Life Insurance Company Ltd. & Anr Vs Geeta Devi
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0132
Consumer Protection Act, 1986 — Section 19Insurance Act, 1938 — Section 45
Tribunals and Commissions25 Oct 2023Dismissed
Raghuveer Singh Vs Trehan Home Developers Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0131
Consumer Protection Act, 1986 — Section 27
Tribunals and Commissions25 Oct 2023Dismissed
Mrs. Dundoo Aruna Kumari Vs Y. Naga Satish & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0130
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(d)(i), 2(1)(d)(ii), 24AConsumer Protection Act, 2019 — Section 2(7)(ii), 51
Tribunals and Commissions25 Oct 2023Disposed Of
3Ben's Constructions & 2 Ors Vs Bency Raghavan
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0129
Negotiable Instruments Act, 1881 — Section 138Limitation Act, 1963 — Section 5
Tribunals and Commissions25 Oct 2023Dismissed
New India Assurance Co. Ltd. Vs M/s Venus Digital Colour Lab & Studio
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0114
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions25 Oct 2023Allowed
Biswajit Deka Vs Ireo Grace Realtech Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0113
Tribunals and Commissions25 Oct 2023Dismissed
Tata AIG Life Insurance Co Ltd & Ors Vs Thonupunuri Manemma
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0109
Tribunals and Commissions25 Oct 2023
National Insurance Company Vs Kaveribai & Anr
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0108
Tribunals and Commissions23 Oct 2023Dismissed
Shankar Nagari Sahakari Bank Nanded Vs Chairman And Managing Director, Idbi Bank Ltd & Ors
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0128
Consumer Protection Act, 1986 — Section 2(1)(o), 2(7), 2(7)(ii), 2(9), 2(42)
Tribunals and Commissions20 Oct 2023Disposed Of
M/s Intec Infonet Pvt. Ltd Vs North Eastern Region Institute Of Science And Technology (NERIST)
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0100
Consumer Protection Act, 1986 — Section 24A
Tribunals and Commissions19 Oct 2023Dismissed
Ghaziabad Development Authority Vs Durga Prasad
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0163
Consumer Protection Act, 1986 — Section 21(1)(b)
Tribunals and Commissions19 Oct 2023Dismissed
M/s Indiabulls Securities Limited (Now Known As Dhani Stocks Ltd.) Vs Krishna Kumar Tiwari
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0162
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions19 Oct 2023Dismissed
NEPA Limited Vs Sudha Palia
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0161