Tribunals and Commissions21 Oct 1993Petition dismissed

SOM NATH JAIN Vs R.C. GOENKA

National Consumer Disputes Redressal Commission · 1994 1 CLT 483 : 1994 1 CPC 683 : 1994 1 CPJ 27 : 1994 1 CPR 695 : 1994 2 CTJ 134