Tribunals and Commissions15 Oct 1993Appeal allowed
CHIEF COMMERCIAL SUPERINTENDENT Vs COIMBATORE DISTRICT CONSUMER AWARENESS CENTRE
National Consumer Disputes Redressal Commission · 1994 2 CPJ 556
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1993
926 judgments · page 10 of 47
Tribunals and Commissions15 Oct 1993Complaint allowed
AMRIT LAL Vs INSTANT GROWTH FUND PVT. LTD. NEW DLEHI
National Consumer Disputes Redressal Commission · 1994 1 CPJ 434 : 1994 2 CPR 482
Tribunals and Commissions15 Oct 1993Appeal dismissed
O.P.GUPTA Vs MODERN AUTOMOBILES
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1682
Tribunals and Commissions15 Oct 1993Appeal allowed with costs
KRISHAN MURARI Vs NAVJYOTI GAS SERVICE
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1710 : 1994 1 CPC 182
Tribunals and Commissions14 Oct 1993Appeal allowed with costs
DALBIR SINGH PUNIA, ADVOCATE Vs S.D.O./AEPO TELEGRAPHS
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1613
Tribunals and Commissions14 Oct 1993Complaint allowed
PUSHPA DEVI Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1715 : 1995 2 CPC 422 : 1996 1 CLT 422
Tribunals and Commissions14 Oct 1993Appeal dismissed
RAVI BHUSHAN Vs UNITED INDIA ASSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1735
Tribunals and Commissions14 Oct 1993Appeal dismissed
JANGBIR SINGH, ADVOCATE Vs PARKASH LAL And CO.
National Consumer Disputes Redressal Commission · 1994 1 CLT 477 : 1994 1 CPJ 241 : 1995 1 CPC 371 : 1995 3 CPR 643
Tribunals and Commissions13 Oct 1993Complaint allowed
SURAJ PARKASH Vs RAILWAY EMPLOYEES CO-OPERATIVE GROUP HOUSING SOCIETY LTD
National Consumer Disputes Redressal Commission · 1994 1 CPJ 410 : 1994 2 CPC 344 : 1994 2 CPR 555 : 1995 1 CLT 57
Tribunals and Commissions13 Oct 1993Appeal disposed of
YOGDHYAN SINGH BANSAL Vs XLO MACHINE TOOLS LTD.
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1612
Tribunals and Commissions13 Oct 1993Appeal dismissed
D.D.A. Vs TIRATH DAS ARORA
National Consumer Disputes Redressal Commission · 1994 1 CPC 620 : 1994 1 CPJ 182 : 1994 3 CPR 213
Tribunals and Commissions12 Oct 1993Appeal allowed in part with costs
A.N. RAMAKRISHNA Vs ANUPAMA ELECTRIC CO.
National Consumer Disputes Redressal Commission · 1994 1 CPJ 507
Tribunals and Commissions11 Oct 1993Complaint allowed
NARAIN STEEL TRADERS Vs Central Bank of India
National Consumer Disputes Redressal Commission · 1994 1 CLT 593 : 1994 2 CPC 244 : 1994 3 CPJ 495
Tribunals and Commissions11 Oct 1993Complaint dismissed with costs
S.R.SATHYA KUMAR Vs AIR INDIA
National Consumer Disputes Redressal Commission · 1994 2 CPJ 425
Tribunals and Commissions11 Oct 1993Complaint allowed with costs
P.Durgaprasad Vs CORPORATION of Madras
National Consumer Disputes Redressal Commission · 1994 1 CPR 168 : 1994 2 CPJ 538
Tribunals and Commissions11 Oct 1993Complaint dismissed
ENKON Vs FRENCH MOTOR CAR COMPANY PVT.LTD
National Consumer Disputes Redressal Commission · 1994 1 CPJ 418 : 1994 2 CPR 559
Tribunals and Commissions09 Oct 1993Complaint allowed
BINOY BHUSHAN CHOUDHURY Vs INDIAN AIRLINES
National Consumer Disputes Redressal Commission · 1994 2 CPJ 550 : 1994 3 CPR 154
Tribunals and Commissions09 Oct 1993Complaint dismissed
A.K. HAZARIKA Vs SARAIGHAT X-RAY And CLINICAL LABORATORY
National Consumer Disputes Redressal Commission · 1994 1 CPJ 404
Tribunals and Commissions08 Oct 1993Complaint allowed with costs
SHIKHA GUPTA Vs SKIPPER CONSTRUCTION CO. PVT. LTD.
National Consumer Disputes Redressal Commission · 1994 1 CPJ 474
Tribunals and Commissions08 Oct 1993Appeal dismissed with cost
SINTHEE GAS SERVICE Vs BHUNATH PAUL
National Consumer Disputes Redressal Commission · 1994 1 CPJ 129