Tribunals and Commissions08 Oct 1993Appeal dismissed with costs
CHIEF GENERAL MANAGER, CALCUTTA TELEPHONES Vs INTERNATIONAL PACKERS And MOVERS
National Consumer Disputes Redressal Commission · 1994 1 CPC 474 : 1994 1 CPJ 132 : 1994 1 CPR 65
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1993
926 judgments · page 11 of 47
Tribunals and Commissions08 Oct 1993Appeal allowed
PROPRIETOR, ALBA SHOES Vs NAGESH GOVIND DESHMUKH
National Consumer Disputes Redressal Commission · 1995 1 CLT 653 : 1995 1 CPJ 307
Tribunals and Commissions08 Oct 1993Appeal dismissed
HARYANA STATE ELECTRICITY BOARD Vs Hargu Lal
National Consumer Disputes Redressal Commission · 1994 1 CPJ 311 : 1994 3 CPR 218
Tribunals and Commissions08 Oct 1993Appeal allowed
KADARKARAI NADAR Vs RAKKAPPAN
National Consumer Disputes Redressal Commission · 1994 1 CPJ 359 : 1994 2 CPR 417
Tribunals and Commissions07 Oct 1993Appeal dismissed
VASUDA Vs N.R. SULOCHANA
National Consumer Disputes Redressal Commission · 1994 1 CPJ 451
Tribunals and Commissions07 Oct 1993
B.S.HEGDE Vs SUDHANSU BHATTACHARYA
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 77 : 1993 3 CPJ 388 : 1994 1 CLT 434 : 1994 2 CTJ 10
Tribunals and Commissions07 Oct 1993
ADARSH ASSOCIATES S.B.ENTERPRISES Vs S.B.ENTERPRISES
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 36 : 1994 1 CLT 474 : 1994 1 CPC 262 : 1994 1 CPJ 16 : 1994 1 CPR 697 : 1994 2 CTJ 121
Tribunals and Commissions07 Oct 1993
GUJARAT HOUSING BOARD Vs DATANIA AMRITLAL FULCHAND
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 78 : 1993 3 CPJ 351 : 1993 3 CPR 650 : 1995 2 CLT 255
Tribunals and Commissions06 Oct 1993Complaint dismissed
SAGLI RAM Vs GENERAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD., MADRAS
National Consumer Disputes Redressal Commission · 1994 1 CPJ 444 : 1994 1 CPR 434 : 1995 1 CPC 265
Tribunals and Commissions06 Oct 1993Petitions dismissed
P.P.ISMAIL Vs Kerala State Consumer Disputes Redressal Commission
National Consumer Disputes Redressal Commission · 1994 2 CPJ 449 : 1994 3 CPR 683 : 1995 1 CPC 149
Tribunals and Commissions06 Oct 1993Complaint dismissed
HARBANS And CO. Vs STATE BANK OF INDIA And OTHERS
National Consumer Disputes Redressal Commission · 1994 1 CPC 18 : 1994 1 CPR 381 : 1994 2 CPJ 456
Tribunals and Commissions06 Oct 1993Complaint dismissed
MANJU GOEL Vs D.D.A.
National Consumer Disputes Redressal Commission · 1994 1 CPC 628 : 1994 1 CPJ 302 : 1994 3 CPR 169
Tribunals and Commissions06 Oct 1993Complaint allowed
GAUHATI PUBLIC CALL OFFICE ASSOCIATION Vs DISTRICT MANAGER, TELEPHONES, KAMRUP
National Consumer Disputes Redressal Commission · 1994 1 CPJ 389 : 1994 2 CPC 186 : 1994 2 CPR 475
Tribunals and Commissions06 Oct 1993Appeals partly allowed
RAKESH KUMAR Vs MANISH CHHABRA
National Consumer Disputes Redressal Commission · 1994 1 CPJ 393 : 1994 2 CPC 176 : 1994 2 CPR 462
Tribunals and Commissions05 Oct 1993Appeal dismissed
DY DIRECTOR, RAJASTHAN STATE INSURANCE And G.P.F. DEPT. Vs SHRI MOHAN LAL CHORASIA
National Consumer Disputes Redressal Commission · 1994 2 CPJ 75
Tribunals and Commissions05 Oct 1993Revision allowed
UNIVERSITY OF AJMER, M.D. UNIVERSITY Vs SNEH PRABHA GOYAL
National Consumer Disputes Redressal Commission · 1994 3 CPJ 185
Tribunals and Commissions05 Oct 1993
GURPREET KAUR Vs R.K.BHUTANI
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 79 : 1993 3 CPJ 355 : 1993 3 CPR 409
Tribunals and Commissions04 Oct 1993Appeal allowed
RAJASTHAN STATE ELECTRICITY BOARD Vs PARAG ICE FACTORY
National Consumer Disputes Redressal Commission · 1994 2 CPJ 64
Tribunals and Commissions04 Oct 1993Dismissed
HARI PROSAD NOPANI Vs Canara Bank
National Consumer Disputes Redressal Commission · 1994 1 CPJ 220
Tribunals and Commissions04 Oct 1993Complaint dismissed
SMN CONSUMER PROTECTION COUNCIL Vs GANGA HOSPITAL
National Consumer Disputes Redressal Commission · 1994 3 CPJ 237