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National Consumer Disputes Redressal Commission judgments, 1993

926 judgments · page 7 of 47

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Tribunals and Commissions04 Nov 1993Appeal allowed

UNION OF INDIA THROUGH GENERAL MANAGER, SOUTHERN RAILWAY Vs G.GUNASEKHARAN

National Consumer Disputes Redressal Commission · 1994 1 CPJ 346 : 1994 2 CPR 419

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Tribunals and Commissions03 Nov 1993Appeal dismissed

S.D.O., H.S.E.B. Vs Pawan Kumar

National Consumer Disputes Redressal Commission · 1994 1 CPJ 326 : 1994 3 CPR 180

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Tribunals and Commissions02 Nov 1993Appeal allowed

MANAGER, KARNATAKA STATE FINANCIAL CORP Vs SYED IQBAL HUSSAIN

National Consumer Disputes Redressal Commission · 1994 1 CPJ 414

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Tribunals and Commissions01 Nov 1993Appeal partially allowed

POST MASTER GENERAL, AHMEDABAD Vs VAMECH NIPPON PILLAR SEALS PVT. LTD.

National Consumer Disputes Redressal Commission · 1994 1 CPR 327 : 1995 1 CLT 381 : 1995 1 CPJ 22

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Tribunals and Commissions01 Nov 1993Ordered Accordingly

Kerala Water Authority Vs K.SAMITHA VARMA

National Consumer Disputes Redressal Commission · 1994 3 CPJ 133 : 1995 1 CPR 222

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Tribunals and Commissions29 Oct 1993Complaint allowed

SARKAR IRON INDUSTRIES Vs BRANCH MANAGER, NEW INDIA ASSURANCE CO.

National Consumer Disputes Redressal Commission · 1994 1 CPR 207 : 1994 3 CPJ 485

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Tribunals and Commissions29 Oct 1993Complaint allowed

SATHEESAN N. Vs G.M., M.G.F. (INDIA) LIMITED

National Consumer Disputes Redressal Commission · 1994 3 CPJ 166 : 1995 1 CPR 816

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Tribunals and Commissions28 Oct 1993Appeal dismissed

KHERA AUTOMOBILES, DELHI Vs KERALA AUTOMOBILES

National Consumer Disputes Redressal Commission · 1994 3 CPJ 319

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Tribunals and Commissions28 Oct 1993Complaint allowed with costs

GUPTA And GUPTA Vs NEW INDIA ASSURANCE CO.LTD

National Consumer Disputes Redressal Commission · 1994 1 CPJ 422 : 1994 2 CPC 345 : 1994 2 CPR 557 : 1995 1 CLT 66

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Tribunals and Commissions28 Oct 1993Revision petition dismissed

SALEX OFFICE SYSTEM P.LTD Vs MAYANK PHOTO COPIER

National Consumer Disputes Redressal Commission · 1994 3 CPJ 71 : 1995 1 CPR 24

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Tribunals and Commissions28 Oct 1993Complaint allowed with costs

DEVAIAH CHOURIRA Vs CYMA EXPORTS PVT. LTD.

National Consumer Disputes Redressal Commission · 1994 1 CPJ 125

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Tribunals and Commissions27 Oct 1993

MANJIT KAUR Vs Unit Trust of India

National Consumer Disputes Redressal Commission · 1994 1 CLT 586 : 1995 1 CPJ 21

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Tribunals and Commissions23 Oct 1993Appeal dismissed without costs

SRINATH B.MUGALI Vs HUBLI DHARWAD MUNICIPAL CORPN.

National Consumer Disputes Redressal Commission · 1994 1 CPJ 239

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Tribunals and Commissions22 Oct 1993Appeal dismissed

GENERAL MANAGER, TELEPHONES Vs NARANJAN DASS

National Consumer Disputes Redressal Commission · 1994 1 CPJ 249 : 1994 3 CPR 267

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Tribunals and Commissions22 Oct 1993Appeal dismissed without costs

Usha Enterprises Vs SENIOR BRANCH MANAGER, STATE BANK OF INDIA

National Consumer Disputes Redressal Commission · 1994 1 CLT 399 : 1994 1 CPC 31 : 1994 1 CPJ 49

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Tribunals and Commissions22 Oct 1993Complaint allowed with costs

BRIJ KISHAN GUJRATI Vs PREM KUTIR CO-OP. GROUP HOUSING SOCIETY LTD.

National Consumer Disputes Redressal Commission · 1994 1 CPJ 217

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Tribunals and Commissions22 Oct 1993Appeal allowed

NEW JAIPUR DYING And TENT WORKS Vs National Insurance Co. Ltd

National Consumer Disputes Redressal Commission · 1994 1 CLT 478 : 1994 1 CPC 258 : 1994 1 CPJ 19 : 1994 1 CPR 715

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Tribunals and Commissions22 Oct 1993Revision allowed

General Manager, Madras Telephones Vs R. KANNAN

National Consumer Disputes Redressal Commission · 1994 1 CLT 472 : 1994 1 CPC 107 : 1994 1 CPJ 14 : 1994 1 CPR 718

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Tribunals and Commissions22 Oct 1993

TELECOM DISTRICT MANAGER, HISSAR Vs DEV RAJ

National Consumer Disputes Redressal Commission · 1993 0 NCDRC 108 : 1994 1 CLT 481 : 1994 1 CPC 109 : 1994 1 CPJ 23 : 1994 1 CPR 705 : 1994 2 CTJ 426

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Tribunals and Commissions22 Oct 1993

SARTHAK BEHURIA Vs ORISSA STATE HOUSING BOARD

National Consumer Disputes Redressal Commission · 1993 0 NCDRC 75 : 1993 1 CPR 384 : 1993 3 CPJ 384 : 1994 1 CLT 438

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