High Courts17 Jun 2013Dismissed
Khajuraho Industrial Training Centre and Another Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2013) 06 MP CK 0070
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 975 of 2,383
High Courts17 Jun 2013Disposed Off
Ramji Sharma Vs Shri M.P. Singh
Madhya Pradesh High Court · (2013) 06 MP CK 0055
High Courts17 Jun 2013
Ravindra Khiyani Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 06 MP CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 498A
High Courts17 Jun 2013Dismissed
Union of India Vs Wasim Ali @ Bablu
Madhya Pradesh High Court · (2013) 06 MP CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 377(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21(b), 21(C), 8
High Courts17 Jun 2013Dismissed
Union of India Vs Sher Jamal and Another
Madhya Pradesh High Court · (2013) 06 MP CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21(g), 29, 8
High Courts17 Jun 2013
Devi Prasad Vs State of MP and Others
Madhya Pradesh High Court · (2013) 06 MP CK 0022
High Courts17 Jun 2013Dismissed
Goverdhan Prasad Choudhary Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 06 MP CK 0017
Constitution of India, 1950 — Article 226
High Courts17 Jun 2013Disposed Off
K.K. Chaturvedi Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 06 MP CK 0012
High Courts17 Jun 2013Dismissed
Shahzadai Qureshi Vs Madhya Pradesh Professional Examination Board
Madhya Pradesh High Court · (2013) 06 MP CK 0011
High Courts10 Jun 2013
M/s. Satkar Caterers and Others Vs Union of India and Another
Madhya Pradesh High Court · (2013) ILR (MP) 2123
Constitution of India, 1950 — Article 226
High Courts10 Jun 2013Disposed Off
Anil Gupta and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 1 MPLJ 105
High Courts03 Jun 2013Allowed
Dharmendra Yadav Vs State of M.P.
Madhya Pradesh High Court · (2013) 06 MP CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 161, 438, 438(2)Penal Code, 1860 (IPC) — Section 376, 506
High Courts30 May 2013
Arvind Sharma Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2013) 05 MP CK 0070
Constitution of India, 1950 — Article 226Madhya Pradesh Rajya Suraksha Adhiniyam, 1990 — Section 29, 3, 5
High Courts30 May 2013
Ramkaran and Others Vs Santosh Kumar and Another
Madhya Pradesh High Court · (2013) 05 MP CK 0067
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts30 May 2013
Gajendra Giri Vs Munnalal Soni Alias Kailash Chandra and Others
Madhya Pradesh High Court · (2013) 05 MP CK 0058
Constitution of India, 1950 — Article 227Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts20 May 2013
Suresh Singh Vs State of M.P.
Madhya Pradesh High Court · (2013) 05 MP CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts20 May 2013Disposed Off
Dr. Raman Sanskrit Higher Secondary School Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 3 JLJ 82 : (2013) 4 MPHT 94 : (2013) 4 MPJR 263 : (2014) 2 MPLJ 636
Criminal Procedure Code, 1973 (CrPC) — Section 383, 389(1), 438, 439
High Courts17 May 2013Disposed Off
G.K. Gakhar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 05 MP CK 0122
High Courts17 May 2013Dismissed
Babburaja Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) ILR (MP) 1770 : (2013) 3 MPHT 479 : (2013) 3 MPJR 184
Criminal Procedure Code, 1973 (CrPC) — Section 174, 301, 301(2), 302, 362Evidence Act, 1872 — Section 123, 124Penal Code, 1860 (IPC) — Section 302, 306, 34
High Courts17 May 2013Allowed
Harsh Wood Products Pvt. Ltd. (M/s.) Vs M/s. Shabd Pratap Investment Pvt. Ltd. and Others
Madhya Pradesh High Court · (2013) 3 JLJ 301