High Courts27 Nov 1984Dismissed

Smt. Laxmibai Vs Keshrimal Jain

Madhya Pradesh High Court · AIR 1986 MP 138 : (1985) 30 MPLJ 408 : (1985) MPLJ 408

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13Hindu Marriage Act, 1955 — Section 28