High Courts20 Dec 1968Dismissed
Shantibai and others Vs James Edward Peters and others
Madhya Pradesh High Court · (1972) JLJ 70
Evidence Act, 1872 — Section 92
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1968
193 judgments · page 1 of 10
High Courts20 Dec 1968Allowed
Madhya Pradesh State Road Transport Corporation, Bhopal Vs Regional Transport Authority, Rewa and Others
Madhya Pradesh High Court · AIR 1969 MP 183 : (1969) JLJ 272 : (1969) 14 MPLJ 208 : (1969) 14 MPLJ 191 : (1969) MPLJ 208
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 64, 68B, 68C, 68F
High Courts20 Dec 1968Dismissed
Shantabai and others Vs James Edward Peters and others
Madhya Pradesh High Court · (1972) MPLJ 122
Evidence Act, 1872 — Section 92
High Courts20 Dec 1968Allowed
Khemchand Mulchand Vs Government of Madhya Pradesh, Bhopal and others
Madhya Pradesh High Court · (1972) MPLJ 524
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts20 Dec 1968Allowed
Khemchand Vs Government of M.P. and others
Madhya Pradesh High Court · (1972) JLJ 482
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts17 Dec 1968Dismissed
New India Insurance Co. Ltd., Bombay Vs Smt. Molia Devi and Others
Madhya Pradesh High Court · AIR 1969 MP 190 : (1971) ILR (MP) 546 : (1969) MPLJ 237
General Clauses Act, 1897 — Section 15Motor Vehicles Act, 1939 — Section 110(3), 110D, 96(2), 96(6)
High Courts17 Dec 1968
Commissioner of Sales Tax, M.P., Indore Vs Bombay General Stores, Shahdol
Madhya Pradesh High Court · AIR 1969 MP 213 : (1969) JLJ 289 : (1969) 14 MPLJ 224 : (1969) MPLJ 224 : (1969) 23 STC 449
Central Sales Tax Act, 1956 — Section 10Penal Code, 1860 (IPC) — Section 40
High Courts16 Dec 1968Dismissed
New India Insurance Co. Ltd. Vs Smt. Molia Devi and others
Madhya Pradesh High Court · (1969) JLJ 238 : (1969) MPLJ 237
Motor Vehicles Act, 1939 — Section 110, 110(3)
High Courts04 Dec 1968
Jagannath Prasad and others Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (1969) JLJ 267 : (1969) MPLJ 196
Land Acquisition Act, 1894 — Section 17(1), 4
High Courts02 Dec 1968
H.M. Esufali, H.M. Abdulali Siyagunj Vs Commissioner of Sales Tax, M.P.
Madhya Pradesh High Court · AIR 1969 MP 134 : (1969) JLJ 293 : (1969) 14 MPLJ 228 : (1969) MPLJ 228 : (1969) 24 STC 1
Central Sales Tax Act, 1956 — Section 9, 9(3)Evidence Act, 1872 — Section 3Madhya Pradesh General Sales Tax Act, 1958 — Section 19, 19(1)
High Courts28 Nov 1968Dismissed
Nathuram Vs Siyasharan
Madhya Pradesh High Court · (1969) MPLJ 349
Madhya Pradesh Land Revenue Code, 1959 — Section 131
High Courts28 Nov 1968Allowed
Magan Bhai Vs Sagar Co-operative Central and Land Mortgage Bank Ltd., Sagar
Madhya Pradesh High Court · (1969) JLJ 168 : (1969) MPLJ 246
Madhya Pradesh Co-operative Societies Act, 1960 — Section 85
High Courts28 Nov 1968Allowed
Anna Sahab Vs Tarabai
Madhya Pradesh High Court · (1969) MPLJ 361
Hindu Marriage Act, 1955 — Section 23
High Courts28 Nov 1968Dismissed
Nathuram Arjun Vs Siyasharan Harprasad
Madhya Pradesh High Court · (1969) MPLJ 349
Madhya Pradesh Land Revenue Code, 1959 — Section 131, 131(1), 131(2), 257
High Courts28 Nov 1968Allowed
Anna Saheb Vs Tarabai
Madhya Pradesh High Court · (1969) MPLJ 361
Hindu Marriage Act, 1955 — Section 10(1), 23(1), 9, 9(1)
High Courts28 Nov 1968Dismissed
Shankerlal Vs Kanti Prasad and others
Madhya Pradesh High Court · (1969) JLJ 464 : (1969) MPLJ 249
Limitation Act, 1963 — Section 3
High Courts27 Nov 1968Allowed
Laxmi Chand Vs Brijbhushan Das
Madhya Pradesh High Court · (1969) MPLJ 256
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11
High Courts27 Nov 1968
Madhya Pradesh State Road Transport Corporation, Bairagarh, Bhopal Vs Regional Transport Authority, Indore
Madhya Pradesh High Court · AIR 1969 MP 182 : (1969) JLJ 142 : (1969) 14 MPLJ 145
Motor Vehicles Act, 1939 — Section 47(3), 57(2), 68B
High Courts27 Nov 1968
Ghanshyamdas and others Vs Ghasilal
Madhya Pradesh High Court · (1969) JLJ 426 : (1969) MPLJ 501
Limitation Act, 1908 — Section 19
High Courts27 Nov 1968
Laxmi Chand Gangaram Vs Brijbhushandas and Others
Madhya Pradesh High Court · AIR 1970 MP 34 : (1969) JLJ 467 : (1969) 14 MPLJ 256
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, 107