High Courts27 Dec 1985Dismissed
Khilan Dashrath Lodhi Vs State of M.P.
Madhya Pradesh High Court · (1986) MPLJ 490
Penal Code, 1860 (IPC) — Section 107, 302
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1985
420 judgments · page 1 of 21
High Courts27 Dec 1985Dismissed
Ramesh Punjabrao Rewatkar and others Vs Returning Officer, Krishi Upaj Mandi, Pandhurna and others
Madhya Pradesh High Court · (1986) JLJ 489 : (1986) MPLJ 707
Krishi Upaj Mandi Adhiniyam, 1972 — Section 11(1)(A)Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 — Section 11A
High Courts27 Dec 1985Dismissed
Commissioner, Nagar Palika Nigam, Gwalior and Another Vs Patiram Sharma
Madhya Pradesh High Court · AIR 1987 MP 1 : (1987) JLJ 201 : (1986) MPLJ 726
Constitution of India, 1950 — Article 12, 14, 16
High Courts24 Dec 1985Dismissed
Commissioner, Nagar Palika Nigam Gwalior and another Vs Patiram Sharma
Madhya Pradesh High Court · (1986) MPLJ 726
Civil Procedure Code, 1908 (CPC) — Section 96Constitution of India, 1950 — Article 14, 16
High Courts17 Dec 1985
Ramkishan Garg Vs Mattulal and another
Madhya Pradesh High Court · (1988) MPLJ 97
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts17 Dec 1985
Kailash Prasad Mishra and Others Vs Medwin Laboratory P. Ltd. and Others
Madhya Pradesh High Court · (1988) 63 CompCas 810
Companies Act, 1956 — Section 433, 450
High Courts17 Dec 1985
Shivlal and Others etc. Vs Smt. Rukmabai and Others
Madhya Pradesh High Court · (1987) ACJ 341 : AIR 1986 MP 228 : (1988) 64 CompCas 418 : (1987) JLJ 153
Fatal Accidents Act, 1855 — Section 1A, 2Motor Vehicles Act, 1939 — Section 110B, 95, 96(2)
High Courts17 Dec 1985
Commissioner of Income Tax Vs Girdharilal Kanchhedilal
Madhya Pradesh High Court · (1986) 55 CTR 103 : (1987) 166 ITR 296
Income Tax Act, 1961 — Section 187(2)
High Courts17 Dec 1985
COMMISSIONER OF INCOME TAX Vs DHANNAMAL.
Madhya Pradesh High Court · (1986) 55 CTR 213
Income Tax Act, 1961 — Section 64
High Courts17 Dec 1985Allowed
Kailashnath Mishra Vs Jiwaji University Gwalior
Madhya Pradesh High Court · (1986) JLJ 128
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, 151
High Courts17 Dec 1985Dismissed
Dwraka Prasad Vs Krishna Devi
Madhya Pradesh High Court · (1986) JLJ 179
Hindu Marriage Act, 1955 — Section 24
High Courts16 Dec 1985Allowed
Union of India (UOI) Vs Yashwant Singh
Madhya Pradesh High Court · (1987) ACJ 437
High Courts16 Dec 1985
Rajendra Singh Bharat Singh Chouhan Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1986) 57 CTR 206 : (1987) 166 ITR 271 : (1987) 33 TAXMAN 524
Income Tax Act, 1961 — Section 185(5), 246, 263
High Courts16 Dec 1985Dismissed
Jiyajeerao Cotton Mills Ltd. and Others Vs Mazdoor Congress, Gwalior and Another
Madhya Pradesh High Court · (1986) JLJ 455
Madhya Pradesh Industrial Employment (Standing Orders) Act, 1961 — Section 13
High Courts13 Dec 1985
Moolchand Ghurilal Vs Prahlad Das Ramlal Vaishya
Madhya Pradesh High Court · (1987) MPLJ 41
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Madhya Pradesh Accommodation Control (Amendment) Act, 1983 — Section 23AMadhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23(E)
High Courts13 Dec 1985
The New India Assurance Company Vs Gyasobai and Others
Madhya Pradesh High Court · (1986) 1 ACC 61
Motor Vehicles Act, 1939 — Section 110D
High Courts12 Dec 1985
Commissioner of Income Tax Vs Life Insurance Corporation
Madhya Pradesh High Court · (1986) 52 CTR 278 : (1987) 166 ITR 191
Income Tax Act, 1961 — Section 201
High Courts12 Dec 1985
Perfect Pottery Co. Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1986) 54 CTR 378 : (1987) 166 ITR 196
Income Tax Act, 1961 — Section 31, 37(1)
High Courts12 Dec 1985Dismissed
Pirbux Vs Babulal
Madhya Pradesh High Court · AIR 1987 MP 18 : (1987) ILR (MP) 451 : (1986) 31 MPLJ 720 : (1986) MPLJ 720
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts12 Dec 1985
Commissioner of Income Tax Vs Bhagwandas Dwarkadas
Madhya Pradesh High Court · (1986) 57 CTR 301 : (1987) 163 ITR 272
Income Tax Act, 1961 — Section 187(2), 263