High Courts20 Dec 1996Dismissed
Vinod Kumar Mathur and Others Vs M.P. Financial Corporation and Others
Madhya Pradesh High Court · (1998) 1 MPLJ 168
State Financial Corporations Act, 1951 — Section 29, 30, 31
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1996
963 judgments · page 1 of 49
High Courts19 Dec 1996Allowed
Shrilal and Others Vs State of M.P.
Madhya Pradesh High Court · (1999) 1 JLJ 365
Criminal Procedure Code, 1973 (CrPC) — Section 154Evidence Act, 1872 — Section 47Penal Code, 1860 (IPC) — Section 148, 149, 333
High Courts19 Dec 1996Dismissed
Registrar (General) High Court of M.P. Vs Shri Ram Babu Dixit and Others
Madhya Pradesh High Court · (1997) 2 JLJ 9
Constitution of India, 1950 — Article 14, 16, 226, 235Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 — Rule 10
High Courts19 Dec 1996Allowed
Ram Naresh Shukla Vs State of M.P.
Madhya Pradesh High Court · (1999) 1 MPJR 34
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Rajya Suraksha Adhiniyam, 1990 — Section 5(b), 9
High Courts19 Dec 1996Allowed
Saranjit Singh Vs Punjab National Bank
Madhya Pradesh High Court · (1999) 1 MPJR 294
Contract Act, 1872 — Section 139, 140
High Courts18 Dec 1996
H.H. Maharaja Martand Singh Ju Deo Vs Wealth-tax Officer and Another
Madhya Pradesh High Court · (2000) 242 ITR 229
Constitution of India, 1950 — Article 226Wealth Tax Act, 1957 — Section 14, 14(2), 16, 17, 17(1)
High Courts18 Dec 1996
H. H. MAHARAJA MARTAND SINGH JU DEO Vs WEALTH TAX OFFICER and Another
Madhya Pradesh High Court · (1997) 141 CTR 228
Income Tax Act, 1961 — Section 139, 147, 148Wealth Tax Act, 1957 — Section 17
High Courts16 Dec 1996Allowed
Suresh Vs State of M.P.
Madhya Pradesh High Court · (1997) 1 JLJ 445 : (1998) 1 MPLJ 390
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 50, 8Penal Code, 1860 (IPC) — Section 380, 457
High Courts16 Dec 1996
M/s. Raipur Wires and Steel Ltd. Vs Customs, Excise and Gold (Control) Appellate Tribunal
Madhya Pradesh High Court · (1997) 1 MPJR 345
High Courts13 Dec 1996
Anju Mukhi and Another Vs Satish Kumar Bhatia and Another
Madhya Pradesh High Court · (1998) 1 MPLJ 25
Hindu Adoptions and Maintenance Act, 1956 — Section 21Motor Vehicles Act, 1939 — Section 110A
High Courts13 Dec 1996
Anju Mukhi and Another Vs Satish Kumar Bhatia and Others
Madhya Pradesh High Court · (1998) ACJ 400
Hindu Marriage Act, 1955 — Section 25Hindu Succession Act, 1956 — Section 14, 21
High Courts13 Dec 1996Allowed
Madanlal Sharma Vs State of M.P.
Madhya Pradesh High Court · (1998) 2 MPJR 105 : (1997) 2 MPLJ 299
Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 25, 26, 27Madhya Pradesh Excise Act, 1915 — Section 34A, 49C
High Courts12 Dec 1996Allowed
Vishwamitra Vs Name Ali
Madhya Pradesh High Court · (1998) 2 MPJR 33
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33
High Courts12 Dec 1996Allowed
Laxman Rao Vs State and one Another
Madhya Pradesh High Court · (1998) 1 MPJR 336
Madhya Pradesh Land Revenue Code, 1959 — Section 185(1), 190, 257
High Courts12 Dec 1996
Ramkishan Baijnath Jaiswal and Others Vs State of M.P.
Madhya Pradesh High Court · (1997) 2 MPLJ 564
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts11 Dec 1996
Premlata and Others Vs Bhgwan Singh and Others
Madhya Pradesh High Court · (1997) 2 MPLJ 397
Motor Vehicles Act, 1939 — Section 110AMotor Vehicles Act, 1988 — Section 163A, 163B
High Courts10 Dec 1996
Commissioner of Income Tax Vs Central India Motors
Madhya Pradesh High Court · (1998) 98 TAXMAN 128
Income Tax Act, 1961 — Section 139(1), 256(1), 43B
High Courts10 Dec 1996
Bhoora Laxmi Prasad Mishra and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1997) 1 MPLJ 686 : (1997) 4 RCR(Criminal) 62 : (1997) 3 RCR(Criminal) 507
Criminal Procedure Code, 1973 (CrPC) — Section 320(5)Penal Code, 1860 (IPC) — Section 325, 34
High Courts10 Dec 1996
Shri Dhuniwala Ashram, Public Trust Khandwa Vs Registrar, Public Trust, Khandwa and Another
Madhya Pradesh High Court · (1997) 2 MPLJ 569
Madhya Pradesh Public Trust Act, 1951 — Section 2(4), 26(2)
High Courts10 Dec 1996Dismissed
Special Development Area Chitrakut Vs Pooranlal
Madhya Pradesh High Court · (1997) CriLJ 3484
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Madhya Pradesh Nagar Tatha Gramin Nivesh Adhiniyam, 1973 — Section 16, 2, 29, 3(1), 3(2)